Supreme Court11 Mar 1958Dismissed
Virsa Singh Vs The State of Punjab
Supreme Court Of India · AIR 1958 SC 465 : (1958) CriLJ 818 : (1958) 36 MysLJ 723 : (1958) 1 SCR 1495
Penal Code, 1860 (IPC) — Section 149, 300, 302, 323, 324
COURT ARCHIVE
Supreme Court Of India judgments
60,233 judgments · page 2,966 of 3,012
Supreme Court11 Mar 1958Dismissed
M.P.V. Sundararamier and Co. Vs The State of Andhra Pradesh and Another
Supreme Court Of India · AIR 1958 SC 468 : (1958) 1 MLJ 179 : (1958) 1 SCR 1422 : (1958) 9 STC 298
Constitution of India, 1950 — Article 246, 286, 286(1), 286(2), 301Madras General Sales Tax Act, 1939 — Section 2, 22Sales Tax Laws Validation Act, 1956 — Section 2
Supreme Court10 Mar 1958Allowed
Earnest John White Vs Mrs. Kathleen Olive White and Others
Supreme Court Of India · AIR 1958 SC 441 : (1958) 6 BLJR 714 : (1958) 2 MLJ 125 : (1958) 1 SCR 1410
Divorce Act, 1869 — Section 14, 7
Supreme Court25 Feb 1958Dismissed
Kashi Bai Vs Sudha Rani Ghose and Others
Supreme Court Of India · AIR 1958 SC 434 : (1958) 2 AnWR 117 : (1958) 2 MLJ 117 : (1958) 1 SCR 1402
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Limitation Act, 1963 — Article 144Transfer of Property Act, 1882 — Section 107
Supreme Court20 Feb 1958Allowed
Bai Hira Devi and Others Vs The Official Assignee of Bombay
Supreme Court Of India · AIR 1958 SC 448 : (1958) 2 AnWR 108 : (1958) 60 BOMLR 632 : (1958) 2 MLJ 108 : (1958) 36 MysLJ 513 : (1958) 1 SCR 1384
Constitution of India, 1950 — Article 136Evidence Act, 1872 — Section 91, 92, 99Presidency Towns Insolvency Act, 1909 — Section 55
Supreme Court20 Feb 1958Allowed
Kanaiyalal Chandulal Monim Vs Indumati T. Potdar and Another
Supreme Court Of India · AIR 1958 SC 444 : (1958) 60 BOMLR 929 : (1958) CriLJ 814 : (1958) 36 MysLJ 343 : (1958) 1 SCR 1394
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 24, 24(1)
Supreme Court19 Feb 1958Allowed
Collector of Commercial Taxes, Cuttack Vs Bharat Sabai Grass Ltd.
Supreme Court Of India · AIR 1958 SC 764 : (1958) 9 STC 289
Orissa Sales Tax Act, 1947 — Section 2
Supreme Court19 Feb 1958Dismissed
The Tata Iron and Steel Co., Ltd. Vs The State of Bihar
Supreme Court Of India · AIR 1958 SC 452(2) : (1958) 1 SCR 1355 : (1958) 9 STC 267
Bihar Sales Tax Act, 1948 — Section 2, 4(1)Constitution of India, 1950 — Article 136
Supreme Court18 Feb 1958Dismissed
K.S. Srinivasan Vs Union of India (UOI)
Supreme Court Of India · AIR 1958 SC 419 : (1958) 1 SCR 1295
Central Civil Services (Temporary Service) Rules, 1965 — Rule 3, 4, 6(1)Constitution of India, 1950 — Article 311(2)
Supreme Court18 Feb 1958Allowed
Chintaman Rao and Another Vs The State of Madhya Pradesh
Supreme Court Of India · AIR 1958 SC 388 : (1958) CriLJ 803 : (1958) 2 LLJ 252 : (1958) 36 MysLJ 347 : (1958) 1 SCR 1340
Constitution of India, 1950 — Article 136Factories Act, 1948 — Section 2(1), 62, 63, 92
Supreme Court18 Feb 1958dismissed
Kashinath Sankarappa Wani Vs New Akot Cotton Ginning and ; Pressing Co., Ltd.
Supreme Court Of India · AIR 1958 SC 437 : (1958) 2 AnWR 103 : (1958) JLJ 362 : (1958) 2 MLJ 103 : (1958) 1 SCR 1331
Civil Procedure Code, 1908 (CPC) — Section 109, 110Commercial Documents Evidence Act, 1939 — Section 3Evidence Act, 1872 — Section 65, 74(2)
Supreme Court14 Feb 1958Dismissed
The State of Uttar Pradesh Vs C. Tobit and Others
Supreme Court Of India · AIR 1958 SC 414 : (1958) 6 BLJR 479 : (1958) CriLJ 809
Criminal Procedure Code, 1898 (CrPC) — Section 366, 367, 369, 371, 371(1)Evidence Act, 1872 — Section 65, 74, 76, 91Penal Code, 1860 (IPC) — Section 147, 149, 302, 325, 326
Supreme Court14 Feb 1958Allowed
Saila Bala Dassi Vs Sm. Nirmala Sundari Dassi and Another
Supreme Court Of India · AIR 1958 SC 394 : (1958) 2 MLJ 99 : (1958) MPLJ 473 : (1958) 36 MysLJ 385 : (1958) 1 SCR 1287
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, Order 22 Rule 10, 146Constitution of India, 1950 — Article 136
Supreme Court11 Feb 1958
State of Mysore and Another Vs Mysore Spinning and Manufacturing Co. Ltd. and Others
Supreme Court Of India · AIR 1958 SC 1002 : (1958) 9 STC 188
Constitution of India, 1950 — Article 286, 286(1)Contract Act, 1872 — Section 182
Supreme Court07 Feb 1958Dismissed
Talab Haji Hussain Vs Madhukar Purshottam Mondkar and Another
Supreme Court Of India · AIR 1958 SC 376 : (1958) 60 BOMLR 937 : (1958) CriLJ 701 : (1958) 2 MLJ 37 : (1958) 36 MysLJ 224 : (1958) 1 SCR 1226
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1898 (CrPC) — Section 369, 426, 426(2)Penal Code, 1860 (IPC) — Section 120
Supreme Court07 Feb 1958Allowed
Nagendra Nath Bora and Another Vs The Commissioner of Hills Division and Appeals, Assam and Others
Supreme Court Of India · AIR 1958 SC 398 : (1958) 36 MysLJ 389 : (1958) 1 SCR 1240
Constitution of India, 1950 — Article 226, 227Eastern Bengal and Assam Excise Act, 1910 — Section 9
Supreme Court06 Feb 1958Dismissed
Kanta Prashad Vs Delhi Administration
Supreme Court Of India · AIR 1958 SC 350 : (1958) 2 AnWR 113 : (1958) CriLJ 698 : (1958) 2 MLJ 113 : (1958) 36 MysLJ 249 : (1958) 1 SCR 1218
Constitution of India, 1950 — Article 136Criminal Law (Amendment) Act, 1952 — Section 8(2)(3), 9Criminal Procedure Code, 1898 (CrPC) — Section 196
Supreme Court06 Feb 1958Allowed
Khushi Ram Vs Hashim and Others
Supreme Court Of India · (1959) FAJ 542
Criminal Procedure Code, 1898 (CrPC) — Section 213, 215, 561APenal Code, 1860 (IPC) — Section 147, 149, 302, 323, 325
Supreme Court05 Feb 1958Allowed
Santosh Kumar Vs Bhai Mool Singh
Supreme Court Of India · AIR 1958 SC 321 : (1958) 1 MLJ 159 : (1958) 36 MysLJ 768 : (1958) 1 SCR 1211
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2, Order 37 Rule 2(2), Order 37 Rule 3
Supreme Court04 Feb 1958Dismissed
Workmen of Dimakuchi Tea Estate Vs The Management of Dimakuchi Tea Estate
Supreme Court Of India · AIR 1958 SC 353 : (1958) 1 LLJ 500 : (1958) 1 SCR 1156
Constitution of India, 1950 — Article 136Contract Act, 1872 — Section 56Industrial Disputes Act, 1947 — Section 2