Supreme Court24 Apr 1958dismissed
Moti Ram Vs Commissioner of Income Tax
Supreme Court Of India · AIR 1959 SC 63 : (1958) 34 ITR 646
Income Tax Act, 1922 — Section 33
COURT ARCHIVE
Supreme Court Of India judgments
60,233 judgments · page 2,964 of 3,012
Supreme Court24 Apr 1958Dismissed
Sovachand Baid Vs Commissioner of Income Tax
Supreme Court Of India · AIR 1959 SC 59 : (1958) 34 ITR 650
Income Tax Act, 1922 — Section 12
Supreme Court23 Apr 1958Partly Allowed
Mohd. Hanif Quareshi and Others Vs The State of Bihar
Supreme Court Of India · AIR 1958 SC 731 : (1959) 1 SCR 629
Constitution of India, 1950 — Article 14, 19, 19(1), 48Supreme Court Rules, 1966 — Order 41 Rule 2
Supreme Court22 Apr 1958Allowed
Inamati Mallappa Basappa Vs Desai Basavaraj Ayyappa and Others
Supreme Court Of India · AIR 1958 SC 698 : (1958) 2 AnWR 155 : (1958) 2 MLJ 155 : (1959) 1 SCR 611
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Criminal Procedure Code, 1898 (CrPC) — Section 480, 482Representation of the People Act, 1951 — Section 90, 97
Supreme Court22 Apr 1958Allowed
K. Kamaraja Nadar Vs Kunju Thevar and Others
Supreme Court Of India · AIR 1958 SC 687 : (1958) 2 AnWR 52 : (1958) 2 MLJ 52 : (1958) 36 MysLJ 523 : (1959) 1 SCR 583
Representation of the People Act, 1951 — Section 117, 82
Supreme Court22 Apr 1958dismissed
The Erin Estate, Galah, Ceylon Vs The Commissioner of Income Tax, Madras
Supreme Court Of India · AIR 1958 SC 779 : (1958) 34 ITR 1 : (1958) 2 MLJ 145 : (1959) 1 SCR 573
Partnership Act, 1932 — Section 12
Supreme Court18 Apr 1958Allowed
Madhavrao Narayanrao Patwardhan Vs Ramkrishna Govind Bhanu and Others
Supreme Court Of India · AIR 1958 SC 767 : (1958) 2 AnWR 164 : (1958) 2 MLJ 164 : (1959) 1 SCR 564
General Clauses Act, 1897 — Section 3(2)Limitation Act, 1908 — Section 14, 2(7)
Supreme Court15 Apr 1958Dismissed
Seth Ganga Dhar Vs Shankar Lal and Others
Supreme Court Of India · AIR 1958 SC 770 : (1958) 2 AnWR 150 : (1958) 2 MLJ 150 : (1959) 1 SCR 509
Transfer of Property Act, 1882 — Section 60
Supreme Court15 Apr 1958Allowed
Mahadayal Premchandra Vs Commercial Tax Officer, Calcutta and Another
Supreme Court Of India · AIR 1958 SC 667 : (1958) 2 AnWR 93 : (1958) 2 MLJ 93 : (1959) 1 SCR 551 : (1958) 9 STC 428
Bengal Finance (Sales Tax) Act, 1941 — Section 2
Supreme Court15 Apr 1958Allowed
Sales Tax Officer, Cuttack and Another Vs B.C. Patel and Co.
Supreme Court Of India · AIR 1958 SC 643 : (1959) 1 SCR 520 : (1958) 9 STC 467
Constitution of India, 1950 — Article 286Orissa Sales Tax Act, 1947 — Section 30(1), 4
Supreme Court14 Apr 1958Allowed
Nanni Bai and Others Vs Gita Bai
Supreme Court Of India · AIR 1958 SC 706 : (1959) 1 SCR 479
Limitation Act, 1908 — Article 12, 134, 148Registration Act, 1908 — Section 17, 17(1), 49
Supreme Court14 Apr 1958dismissed
B.N. Srikantiah and Others Vs The State of Mysore
Supreme Court Of India · AIR 1958 SC 672 : (1958) CriLJ 1251 : (1958) 36 MysLJ 505 : (1959) 1 SCR 496
Criminal Procedure Code, 1898 (CrPC) — Section 232(1), 342, 429Penal Code, 1860 (IPC) — Section 109, 143, 149, 300, 302
Supreme Court11 Apr 1958Allowed
The Nagpur Electric Light and Power Co., Ltd. and Others Vs K. Shreepathirao
Supreme Court Of India · AIR 1958 SC 658 : (1958) JLJ 492 : (1958) 2 LLJ 9 : (1959) 1 SCR 463
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
Supreme Court07 Apr 1958Allowed
Firm of Peare Lal Hari Singh Vs The State of Punjab and Another
Supreme Court Of India · AIR 1958 SC 664 : (1959) 1 SCR 438 : (1958) 9 STC 412
East Punjab General Sales Tax Act, 1948 — Section 2, 4(1)
Supreme Court07 Apr 1958Allowed
Mathuradas Kanji and Others Vs Labour Appellate Tribunal and Others
Supreme Court Of India · AIR 1958 SC 899 : (1958) 2 LLJ 265
Supreme Court07 Apr 1958Dismissed
Mithan Lal Vs The State of Delhi and Another
Supreme Court Of India · AIR 1958 SC 682 : (1959) 1 SCR 445 : (1958) 9 STC 417
Bengal Finance (Sales Tax) Act, 1941 — Section 2, 4Constitution of India, 1950 — Article 246(4), 248(2)Part C States (Laws) Act, 1950 — Section 2
Supreme Court07 Apr 1958Allowed
J.K. Chaudhuri Vs R.K. Datta Gupta and Others
Supreme Court Of India · AIR 1958 SC 722 : (1959) 1 SCR 455
Gauhati University Act, 1947 — Section 12, 2, 21, 9
Supreme Court07 Apr 1958Dismissed
Gordhandas Lalji Vs B. Banerjee and Others
Supreme Court Of India · AIR 1958 SC 1006 : (1958) 9 STC 581
Bengal Finance (Sales Tax) Act, 1941 — Section 5(2)Constitution of India, 1950 — Article 286(1)
Supreme Court03 Apr 1958Dismissed
Firm of A. Gowrishankar Vs Sales Tax Officer, Secunderabad and Another
Supreme Court Of India · AIR 1958 SC 883 : (1958) 9 STC 407
Constitution of India, 1950 — Article 286(3)Hyderabad General Sales Tax (Amendment) Act, 1952 — Section 2
Supreme Court03 Apr 1958Dismissed
Konduri Buchirajalingam Vs The State of Hyderabad and Others
Supreme Court Of India · AIR 1958 SC 756 : (1958) 9 STC 397
Constitution of India, 1950 — Article 286(3)Essential Supplies (Temporary Powers) Act, 1946 — Section 3(1)Hyderabad General Sales Tax Act, 1950 — Section 11, 2, 3, 4