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Supreme Court Of India judgments

60,233 judgments · page 2,965 of 3,012

Supreme Court31 Mar 1958Dismissed

Kanhaiyalal Vs D.R. Banaji and Others

Supreme Court Of India · AIR 1958 SC 725 : (1958) JLJ 501 : (1958) MPLJ 477 : (1959) 1 SCR 333

Berar Land Revenue Code, 1928 — Section 155, 156, 157, 192Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
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Supreme Court28 Mar 1958Allowed

Gulab Chand Vs Kudilal and Another

Supreme Court Of India · AIR 1958 SC 554 : (1958) JLJ 485 : (1958) MPLJ 632 : (1959) 1 SCR 313

Civil Procedure Code, 1908 (CPC) — Section 92United State of Gwalior, Indore and Malwa (Madhya Bharat) High Court of Judicature Act, 1949 — Section 2, 25
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Supreme Court24 Mar 1958dismissed

Shantabai Vs State of Bombay and Others

Supreme Court Of India · AIR 1958 SC 532 : (1959) 1 SCR 265

Constitution of India, 1950 — Article 19(1)Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 3
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Supreme Court24 Mar 1958Dismissed

Kapur Chand Pokhraj Vs The State of Bombay

Supreme Court Of India · AIR 1958 SC 993 : (1958) CriLJ 1558 : (1959) 1 SCR 250 : (1958) 9 STC 455

Bombay Sales Tax Act, 1946 — Section 2, 24, 3, 36, 37Penal Code, 1860 (IPC) — Section 149, 302, 304
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Supreme Court21 Mar 1958Allowed

The State of Bihar Vs Basawan Singh

Supreme Court Of India · AIR 1958 SC 500 : (1958) 6 BLJR 618 : (1958) CriLJ 976 : (1958) 2 MLJ 136 : (1958) 36 MysLJ 713 : (1959) 1 SCR 195

Penal Code, 1860 (IPC) — Section 161
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Supreme Court13 Mar 1958Dismissed

Union of India (UOI) Vs Jeewan Ram

Supreme Court Of India · AIR 1958 SC 905

Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 311(2)Government of India Act, 1935 — Section 240(3)
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