Calcutta Thika Tenancy (Amendment) Act, 1953 — Section 1(2)Calcutta Thika Tenancy Act, 1949 — Section 28Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

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Supreme Court19 Apr 1960dismissed

Bashirbhai Mohamedbhai Vs The State of Bombay

Supreme Court Of India · AIR 1960 SC 979 : (1961) ALT 82 : (1960) 62 BOMLR 908 : (1960) 26 CLT 626 : (1960) CriLJ 1383 : (1960) 3 SCR 554

Penal Code, 1860 (IPC) — Section 511

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Supreme Court19 Apr 1960Dismissed

Shoorji Vallabhdas and Co., Bombay Vs The Commissioner of Income Tax/Excess Profits Tax, Bombay

Supreme Court Of India · AIR 1960 SC 1162 : (1961) 63 BOMLR 201 : (1960) 39 ITR 775 : (1960) 3 SCR 557

Excess Profits Tax Act, 1940 — Section 21, 5Income Tax Act, 1922 — Section 14(2), 66(1)

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Supreme Court18 Apr 1960Dismissed

State of Bombay Vs K.P. Krishnan and Others

Supreme Court Of India · AIR 1960 SC 1223 : (1961) 63 BOMLR 127 : (1960) 1 FLR 392 : (1960) 2 LLJ 592 : (1961) 1 SCR 227

Industrial Disputes Act, 1947 — Section 10(1), 10(4), 10(5), 10(6), 10(7)

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Supreme Court18 Apr 1960Dismissed

Qamar Shaffi Tyabji Vs The Commissioner, Excess Profits Tax, Hyderabad

Supreme Court Of India · AIR 1960 SC 1269 : (1960) 39 ITR 611 : (1960) 3 SCR 546

Contract Act, 1872 — Section 194Hyderabad Excess Profits Tax Act, 1940 — Section 48(3)

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Supreme Court17 Apr 1960dismissed

Zoraster and Co. Vs The Commissioner of Income Tax, Delhi, Ajmer, Rajasthan and Madhya Bharat (Now) Madhya Pradesh

Supreme Court Of India · AIR 1961 SC 107 : (1960) 40 ITR 552 : (1961) 1 SCR 210

Income Tax Act, 1961 — Section 66(1), 66(4)

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Supreme Court14 Apr 1960dismissed

Darbar Shri Vira Vala Surag Vala, Vadia Vs The State of Saurashtra (Now Bombay)

Supreme Court Of India · AIR 1967 SC 346 : (1960) 3 SCR 521

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Supreme Court14 Apr 1960dismissed

Hatisingh Mfg. Co. Ltd. and Another Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1960 SC 923 : (1960) 1 FLR 402 : (1960) 2 LLJ 1 : (1960) 3 SCR 528

Constitution of India, 1950 — Article 14, 19(1), 20Industrial Disputes Act, 1947 — Section 25FFF(1)

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Supreme Court14 Apr 1960Dismissed

Commissioner of Income Tax, Bombay North, Kutch and Saurashtra Vs Indira Balkrishna

Supreme Court Of India · AIR 1960 SC 1172 : (1961) 63 BOMLR 197

Income Tax Act, 1922 — Section 3

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Supreme Court12 Apr 1960Dismissed

Phaltan Sugar Works Ltd., Sakharwadi Vs Employees of the Phaltan Sugar Works Ltd., represented by Phaltan Taluka Sakhar Kamgar Union, Sakharwadi

Supreme Court Of India · AIR 1967 SC 330 : (1961) 2 LLJ 136

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Supreme Court11 Apr 1960Dismissed

Muller and Phipps (India) Ltd. Vs K.C. Sud

Supreme Court Of India · AIR 1960 SC 1028 : (1960) 1 FLR 112 : (1960) 2 LLJ 251 : (1960) 3 SCR 508

Industrial Disputes Act, 1947 — Section 25

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Supreme Court08 Apr 1960Allowed

The Management of Birla Cotton, Spinning and Weaving Mills Ltd., Delhi Vs Its Workmen and Others

Supreme Court Of India · (1960) 04 SC CK 0012

Industrial Disputes Act, 1947 — Section 19(2), 19(3), 19(6), 2

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Supreme Court07 Apr 1960Dismissed

In Re: Sant Ram

Supreme Court Of India · AIR 1960 SC 932 : (1960) 3 SCR 499

Constitution of India, 1950 — Article 14, 145(1), 19, 21Supreme Court Rules, 1950 — Order 4A Rule 23, Order 4A Rule 24

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