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Supreme Court Of India judgments

60,242 judgments · page 2,939 of 3,013

Supreme Court12 Aug 1960Allowed

The State of Madras and Another Vs M.A. Noor Mohammed and Co.

Supreme Court Of India · AIR 1960 SC 1254 : (1961) 1 SCR 148 : (1960) 11 STC 570

Constitution of India, 1950 — Article 14, 226Madras General Sales Tax (Turnover and Assessment) Rules, 1939 — Rule 10, 11, 12, 13, 15(1)Madras General Sales Tax Act, 1939 — Section 3, 3(1), 3(3), 5, 6
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Supreme Court08 Aug 1960Dismissed

Babu Barkya Thakur Vs The State of Bombay and Others

Supreme Court Of India · AIR 1960 SC 1203 : (1961) 1 SCR 128

Constitution of India, 1950 — Article 14, 19(1), 31(2), 31(5), 32Land Acquisition (Amendment) Act, 1923 — Section 5ALand Acquisition Act, 1894 — Section 10, 11, 12, 13, 14
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Supreme Court28 Jul 1960dismissed

Dalip Singh Vs The State of Punjab

Supreme Court Of India · AIR 1960 SC 1305 : (1953) CriLJ 1465 : (1979) 4 SCC 332 : (1961) 1 SCR 88

Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 311, 311(2)Patiala State Regulations — Rule 278
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Supreme Court01 Jul 1960Dismissed

Bhagat Singh Vs The State of Punjab

Supreme Court Of India · AIR 1960 SC 1210 : (1961) ALT 517 : (1960) CriLJ 1671 : (1961) 1 SCR 64

Government of India Act, 1935 — Section 240(2), 240(3), 243Police Act, 1861 — Section 29, 35
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Supreme Court01 Jul 1960Dismissed

Abdul Salam Vs Abdul Khaliq

Supreme Court Of India · (1960) 07 SC CK 0001

Central Provinces and Berar Industrial Disputes Settlement Act, 1947 — Section 16, 16(3), 2(11), 31, 31(1)Central Provinces and Berar Industrial Disputes Settlement Rules, 1949 — Rule 18(1)
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