Supreme Court15 Sept 1961Dismissed
Abhiraj Kuer Vs Debendra Singh
Supreme Court Of India · AIR 1962 SC 351 : (1962) 10 BLJR 247 : (1962) 3 SCR 627
COURT ARCHIVE
Supreme Court Of India judgments
60,242 judgments · page 2,915 of 3,013
Supreme Court14 Sept 1961Allowed
The State Vs Captain Jagjit Singh
Supreme Court Of India · AIR 1962 SC 253 : (1962) 3 SCR 622
Criminal Procedure Code, 1898 (CrPC) — Section 498Official Secrets Act, 1923 — Section 3, 5
Supreme Court13 Sept 1961dismissed
Dr. H.S. Rikhy and Others Vs The New Delhi Municipal Committee
Supreme Court Of India · AIR 1962 SC 554 : (1962) 3 SCR 604
Transfer of Property Act, 1882 — Section 53
Supreme Court13 Sept 1961Dismissed
Ramratan and Others Vs The State of Rajasthan
Supreme Court Of India · AIR 1962 SC 424 : (1962) 3 SCR 590
Evidence Act, 1872 — Section 157, 6Penal Code, 1860 (IPC) — Section 307
Supreme Court13 Sept 1961Dismissed
Goswami Shree Vallabhalalji Vs Goswamini Shree Mahalaxmi Bahuji Maharaj
Supreme Court Of India · AIR 1962 SC 356 : (1962) 3 SCR 641
Hindu Succession Act, 1956 — Section 14
Supreme Court12 Sept 1961Dismissed
Raghubar Dayal Jai Prakash Vs The Union of India (UOI) and Others
Supreme Court Of India · AIR 1962 SC 263 : (1962) 3 SCR 547
Constitution of India, 1950 — Article 32Forward Contracts (Regulation) Act, 1952 — Section 15
Supreme Court12 Sept 1961Dismissed
Tori Singh Vs The State of Uttar Pradesh
Supreme Court Of India · AIR 1962 SC 399 : (1962) 3 SCR 580
Criminal Procedure Code, 1898 (CrPC) — Section 162Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court11 Sept 1961Dismissed
Gian Singh Vs The State of Punjab
Supreme Court Of India · AIR 1962 SC 219 : (1962) 3 SCR 515
Punjab Land Revenue Act, 1887 — Section 9
Supreme Court05 Sept 1961Dismissed
Mst. Gulab Bai Vs Manphool Bai
Supreme Court Of India · AIR 1962 SC 214 : (1962) 3 SCR 483
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 116
Supreme Court05 Sept 1961Allowed
Union of India (UOI) Vs Mohindra Supply Company
Supreme Court Of India · AIR 1962 SC 256 : (1962) 3 SCR 497
Arbitration Act, 1940 — Section 39, 39(2)
Supreme Court04 Sept 1961Dismissed
Bhagwan Dayal Vs Mst. Reoti Devi
Supreme Court Of India · AIR 1962 SC 287 : (1962) 3 SCR 440
Agra Tenancy Act, 1926 — Section 227, 230, 264, 271Civil Procedure Code, 1908 (CPC) — Section 11Madras Estates Land Act, 1908 — Section 40
Supreme Court31 Aug 1961Allowed
The Andhra Bank Ltd. Vs R. Srinivasan and Others
Supreme Court Of India · AIR 1962 SC 232 : (1963) 1 MLJ 14 : (1962) 3 SCR 391
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 1
Supreme Court31 Aug 1961dismissed
Karanpura Development Co. Ltd. Vs The Commissioner of Income Tax, West Bengal
Supreme Court Of India · AIR 1962 SC 429 : (1962) 44 ITR 362 : (1962) 3 SCR 368
Business Profits Tax Act, 1947 — Section 10, 19, 3, 4(1)Excess Profits Tax Act, 1940 — Section 2(5)Income Tax Act, 1961 — Section 2(4), 66A(2)
Supreme Court31 Aug 1961Dismissed
Scindia Steam Navigation Co. Ltd. Vs Union of India (UOI)
Supreme Court Of India · AIR 1966 SC 1810 : (1962) 3 SCR 412
Constitution of India, 1950 — Article 3(1), 8(1)
Supreme Court30 Aug 1961Allowed
Payare Lal Vs State of Punjab
Supreme Court Of India · AIR 1962 SC 690 : (1962) 1 LLJ 637 : (1962) 3 SCR 328
Criminal Procedure Code, 1898 (CrPC) — Section 350, 537Prevention of Corruption Act, 1947 — Section 5(2), 8, 8(1)
Supreme Court30 Aug 1961Allowed
The State of Punjab Vs Barkat Ram
Supreme Court Of India · AIR 1962 SC 276 : (1985) 5 ECR 2194 : (1962) 3 SCR 338
Criminal Procedure Code, 1898 (CrPC) — Section 5(2)Evidence Act, 1872 — Section 25, 26, 27Foreign Exchange Regulation Act, 1947 — Section 23(1)
Supreme Court29 Aug 1961Dismissed
Devata Prasad Singh Chaudhuri and Others Vs The Hon''ble The Chief Justice and Judges of the Patna High Court
Supreme Court Of India · AIR 1962 SC 201 : (1962) 3 SCR 305
Legal Practitioners Act, 1879 — Section 10, 11, 6, 7, 9
Supreme Court29 Aug 1961Dismissed
The Union of India (UOI) Vs Ram Kanwar and Others
Supreme Court Of India · AIR 1962 SC 247 : (1962) 3 SCR 313
Defence of India Rules, 1947 — Rule 75ALimitation Act, 1908 — Article 151, 29, 29(2)Requisitioned Land (Continuance of Powers) Act, 1947 — Section 3
Supreme Court29 Aug 1961Dismissed
The Management of Pakshiraja Studios Vs The Workers in Pakshiraja Studios represented by the Secretary, Commercial and Allied Employees''s Union
Supreme Court Of India · AIR 1966 SC 1410 : (1961) 3 FLR 369 : (1961) 2 LLJ 380
Supreme Court29 Aug 1961Allowed
State Bank of India Vs Parkash Chand Mehra
Supreme Court Of India · AIR 1962 SC 1261 : (1961) 3 FLR 305 : (1961) 2 LLJ 383
Industrial Disputes Act, 1947 — Section 33