Bombay Working Journalist (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 17, 3Constitution of India, 1950 — Article 32Industrial Disputes Act, 1947 — Section 10, 10(1), 12(2), 12(4), 12(5)<

Read judgment

Supreme Court27 Sept 1961dismissed

Muniappan Vs State of Madras

Supreme Court Of India · AIR 1962 SC 1252 : (1961) CriLJ 315 : (1962) 3 SCR 869

Penal Code, 1860 (IPC) — Section 302

Read judgment

Supreme Court27 Sept 1961Allowed

Sivayogeswara Cotton Press, Devangere and Others Vs M. Panchaksharappa and Another

Supreme Court Of India · AIR 1962 SC 413 : (1962) 3 SCR 876

Read judgment

Supreme Court25 Sept 1961Allowed

Sakal Papers (P) Ltd. and Others Vs The Union of India (UOI)

Supreme Court Of India · AIR 1962 SC 305 : (1962) 3 SCR 842

Constitution of India, 1950 — Article 14, 19(1)Newspaper (Price and Page) Act, 1956 — Section 3

Read judgment

Supreme Court25 Sept 1961dismissed

Jawahar Lal Burman Vs Union of India (UOI)

Supreme Court Of India · AIR 1962 SC 378 : (1962) 1 AnWR 269 : (1962) 10 BLJR 426 : (1962) 3 SCR 769

Arbitration Act, 1940 — Section 28, 32, 33Contract Act, 1872 — Section 7

Read judgment

Supreme Court25 Sept 1961Disposed Of

In Re: Mr. A an Advocate

Supreme Court Of India · (1962) 2 AnWR 51 : (1962) 1 SCR 288 Supp

Supreme Court Rules, 1950 — Order 4 Rule 20

Read judgment

Supreme Court25 Sept 1961Allowed

The Collector of Customs, Madras Vs Nathella Sampathu Chetty and Another

Supreme Court Of India · AIR 1962 SC 316 : (1983) ECR 2198 : (1961) 3 SCR 786

Constitution of India, 1950 — Article 13, 132(1), 226Sea Customs Act, 1878 — Section 1(3), 14, 178A, 8

Read judgment

Supreme Court22 Sept 1961dismissed

Badri Narayan Singh Vs Kamdeo Prasad Singh and Another

Supreme Court Of India · AIR 1962 SC 338 : (1962) 10 BLJR 446 : (1962) 3 SCR 760

Constitution of India, 1950 — Article 374(4)Representation of the People Act, 1951 — Section 7, 80, 81

Read judgment

Supreme Court22 Sept 1961Dismissed

State of Bihar Vs Lt. Col. K.S.R. Swami

Supreme Court Of India · AIR 1966 SC 1847 : (1962) 10 BLJR 333 : (1962) 3 SCR 727

Bihar Private Forest (Amendment) Act, 1948 — Section 19Bihar Private Forest Act, 1947 — Section 14, 30Constitution of India, 1950 — Article 226

Read judgment

Supreme Court22 Sept 1961Allowed

Immani Appa Rao and Others Vs Gollapalli Ramalingamurthi and Others

Supreme Court Of India · AIR 1962 SC 370 : (1962) 2 AnWR 101 : (1962) 3 SCR 739

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12

Read judgment

Supreme Court20 Sept 1961Allowed

Magiti Sasamal Vs Pandab Bissoi

Supreme Court Of India · AIR 1962 SC 547 : (1962) 28 CLT 85 : (1962) 3 SCR 673

Orissa Tenants Protection Act, 1948 — Section 2, 3, 7(1)

Read judgment

Supreme Court20 Sept 1961Dismissed

Mool Chand Sharma Vs State of Uttar Pradesh

Supreme Court Of India · AIR 1967 SC 112 : (1962) 3 SCR 718

Constitution of India, 1950 — Article 191, 193Uttar Pradesh Municipalities Act, 1916 — Section 12

Read judgment

Supreme Court20 Sept 1961Allowed

Bharat Sugar Mills Ltd. Vs Shri Jai Singh and Others

Supreme Court Of India · AIR 1961 SC 1183 : (1961) 3 FLR 371 : (1961) 2 LLJ 644 : (1962) 3 SCR 684 : (1960) 11 STC 793

Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 22, 23Industrial Disputes Act, 1947 — Section 33

Read judgment

Supreme Court20 Sept 1961dismissed

Abdul Kadir Shamsuddin Bubere Vs Madhav Prabhakar Oak

Supreme Court Of India · AIR 1962 SC 406 : (1962) 64 BOMLR 267 : (1962) 3 SCR 702

Administration of Justice Act, 1932 — Section 1Arbitration Act, 1940 — Section 20, 20(4), 34Judicature Act, 1925 — Section 89

Read judgment

Supreme Court18 Sept 1961dismissed

Sunkavilli Suranna and Others Vs Goli Sathiraju and Others

Supreme Court Of India · AIR 1962 SC 342 : (1962) 3 SCR 653

Constitution of India, 1950 — Article 133Madras Estates Land Act, 1908 — Section 3(2), 6

Read judgment