Supreme Court17 Sept 1969Allowed
Kalianna Gounder Vs Palani Gounder & Anr
Supreme Court Of India · AIR 1970 SC 1942 : (1970) 2 AnWR 19 : (1970) MhLj 33 : (1970) 1 SCC 56 : (1970) 2 SCR 455
COURT ARCHIVE
Supreme Court Of India judgments
59,782 judgments · page 2,739 of 2,990
Supreme Court16 Sept 1969Allowed
Nazul Ali Molla, etc. Vs State of West Bengal
Supreme Court Of India · (1969) 3 SCC 698
Preventive Detention Act, 1950 — Section 3(2)
Supreme Court16 Sept 1969Allowed
State of Assam and Another Vs Biraja Mohan Deb and Others
Supreme Court Of India · (1969) 1 UJ 675
Constitution of India, 1950 — Article 311
Supreme Court16 Sept 1969dismissed
Ram Narain Mahato Vs State of Madhya Pradesh
Supreme Court Of India · (1970) MhLj 770 : (1970) MPLJ 741 : (1970) 1 SCC 25 : (1970) 2 SCR 445
Madhya Pradesh Abolition of Proprietary Rights (Estates, Mahals, Alienated Lands) Act, 1950 — Section 3, 4Sales of Goods Act, 1930 — Section 21
Supreme Court16 Sept 1969Disposed Of
Dadh Nathu Raja (Dead) by L. rs Vs Angha Nathu Jamal (Dead) by L.rs & Ors
Supreme Court Of India · AIR 1971 SC 300 : (1970) GLR 985 : (1969) 3 SCC 813 : (1970) 2 SCR 434
States Reorganisation Act, 1956 — Section 52, 57
Supreme Court15 Sept 1969Allowed
P. Hanumanthiah and Company Vs Union of India (UOI)
Supreme Court Of India · (1969) 1 UJ 642
Contract Act, 1872 — Section 70
Supreme Court15 Sept 1969Dismissed
Sambudamurthi Mudaliar Vs The State of Madras & Anr
Supreme Court Of India · AIR 1971 SC 2363 : (1970) 1 SCC 4 : (1970) 2 SCR 424
Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 6(9)
Supreme Court15 Sept 1969Dismissed
M.M. Chawla Vs J.S. Sethi
Supreme Court Of India · (1970) 1 SCC 14 : (1969) 1 SCC 14 : (1970) 2 SCR 390
Delhi Rent Control Act, 1958 — Section 12, 14, 14(1), 14(2), 15
Supreme Court15 Sept 1969Dismissed
Union Textile Traders Vs Shri Bhawani Cotton Mills Ltd.
Supreme Court Of India · AIR 1970 SC 1940 : (1970) 1 SCC 1 : (1970) 2 SCR 429
Arbitration Act, 1940 — Section 11, 5
Supreme Court15 Sept 1969dismissed
Sheo Lal & Ors Vs Sultan & Ors
Supreme Court Of India · AIR 1971 SC 93 : (1969) 2 SCC 883 : (1970) 2 SCR 405
Limitation Act, 1963 — Article 14Redemption of Mortgages (Punjab) Act, 1913 — Section 12, 4, 9
Supreme Court15 Sept 1969Allowed
The Commissioner of Taxes, Assam and Another Vs Babubhaai S. Patel and Another
Supreme Court Of India · (1970) 26 STC 7 : (1969) 1 UJ 640
Assam Sales Tax (Amendment) Act, 1966 — Section 8Assam Sales Tax Act, 1947 — Section 31(1)
Supreme Court15 Sept 1969dismissed
A.K. Gopalan and Another Vs Noordeen
Supreme Court Of India · AIR 1970 SC 1694 : (1970) CriLJ 1407 : (1969) 2 SCC 734 : (1970) 2 SCR 410
Criminal Procedure Code, 1898 (CrPC) — Section 154, 164, 173, 174Penal Code, 1860 (IPC) — Section 430
Supreme Court12 Sept 1969Allowed
Municipal Committee, Amritsar & Ors Vs The State of Punjab & Anr
Supreme Court Of India · AIR 1970 SC 2182 : (1969) 2 SCC 823 : (1970) 2 SCR 375
Constitution of India, 1950 — Article 31(2), 31A(1)Punjab Local Authorities (Aided Schools) Act, 1959 — Section 3(2)Punjab Municipal Act, 1911 — Section 52(1), 59
Supreme Court12 Sept 1969Dismissed
State of Bihar and Another Vs R.B. Motilal Chamaria and Another
Supreme Court Of India · (1969) 1 UJ 666
Contract Act, 1872 — Section 70Government of India Act, 1935 — Section 175(3)
Supreme Court12 Sept 1969Allowed
D.L.F., Housing and Construction Company (P.) Ltd., New Delhi Vs Sarup Singh and Others
Supreme Court Of India · AIR 1971 SC 2324 : (1969) 3 SCC 807 : (1970) 2 SCR 368
Civil Procedure Code, 1908 (CPC) — Section 115
Supreme Court12 Sept 1969Partly Allowed
Ruby General Insurance Co. Ltd. Vs Shri P.P. Chopra
Supreme Court Of India · (1970) 20 FLR 59 : (1970) 1 LLJ 63 : (1969) 3 SCC 653
Supreme Court12 Sept 1969Dismissed
Munni Devi & Anr Vs Gokal Chand & Ors
Supreme Court Of India · AIR 1970 SC 1727 : (1969) 2 SCC 879 : (1970) 2 SCR 363
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 16, 7, 7A
Supreme Court11 Sept 1969Dismissed
State of U P Vs Rajkumar Rukmini Raman Brahma
Supreme Court Of India · AIR 1971 SC 1687 : (1969) RD 469 : (1969) 2 SCC 818 : (1970) 2 SCR 355
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 23, 23(1)
Supreme Court11 Sept 1969Allowed
Jaffar Hussain Dastagir Vs State of Maharashtra
Supreme Court Of India · AIR 1970 SC 1934 : (1971) 73 BOMLR 26 : (1970) CriLJ 1659 : (1969) 2 SCC 872 : (1970) 2 SCR 332
Evidence Act, 1872 — Section 25, 26, 27Penal Code, 1860 (IPC) — Section 34, 379, 380, 411, 457
Supreme Court11 Sept 1969Dismissed
Maganlal Bhikamchand Mehar Vs Mulchand Jawarmal Nahar (dead) by l.rs. and Others
Supreme Court Of India · (1969) 1 UJ 654
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27