Supreme Court24 Sept 1969Dismissed
Tayabali Jaffarbhai Tankiwala Vs M/s Asha & Co. and Anr
Supreme Court Of India · AIR 1971 SC 102 : (1971) 73 BOMLR 109 : (1970) 1 SCC 46 : (1970) 2 SCR 554
Transfer of Property Act, 1882 — Section 106, 113
COURT ARCHIVE
Supreme Court Of India judgments
59,782 judgments · page 2,738 of 2,990
Supreme Court24 Sept 1969Dismissed
Nidamarthi Surayya and Another Vs Parvathneni Ramakrishnaih and Others
Supreme Court Of India · (1969) 1 UJ 702
Supreme Court24 Sept 1969dismissed
V. Venugopala Verma Rajah Vs Commissioner of Income Tax, Kerala
Supreme Court Of India · AIR 1970 SC 2051 : (1970) 76 ITR 460 : (1974) LabIC 1429 : (1974) 2 LLJ 435 : (1970) 1 SCC 43 : (1970) 2 SCR 547
Income Tax Act, 1922 — Section 2(1), 4(3)
Supreme Court24 Sept 1969Allowed
Govinda Pillai Gopala Pillai Vs Ayyapan Pillai and Others
Supreme Court Of India · (1969) 1 UJ 709
Supreme Court23 Sept 1969Allowed
R.V.M. Neeladri Rao & Anr Vs Board of Revenue Hyderabad & Ors
Supreme Court Of India · (1970) 2 AnWR 39 : (1969) 3 SCC 49 : (1970) 2 SCR 538
Madras Estates Land Act, 1908 — Section 3Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 20, 20(2), 55(1)
Supreme Court23 Sept 1969Dismissed
M. Nagendriah Vs M. Ramachandraiah and Another
Supreme Court Of India · (1969) 1 UJ 697
Easements Act, 1882 — Section 60
Supreme Court23 Sept 1969Allowed
Mohan Lal and Another and Raghbir Singh Vs Delhi Administration
Supreme Court Of India · (1969) 1 UJ 690
Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court22 Sept 1969Allowed
Ebrahim Akbaralli and Others Vs The District Deputy Collector, Pandharpur Division, District Sholapur
Supreme Court Of India · (1969) 3 SCC 735
Supreme Court22 Sept 1969dismissed
Management of Rashtradoot, Jaipur Vs Rajasthan Working Journalist Union and Others, Jaipur
Supreme Court Of India · (1970) 20 FLR 1 : (1970) 1 LLJ 58 : (1971) 3 SCC 96 : (1969) WLN 63
Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 — Section 2
Supreme Court22 Sept 1969Allowed
Estates Development Ltd. Vs The Union of India & Ors
Supreme Court Of India · AIR 1970 SC 1978 : (1969) 3 SCC 39 : (1970) 2 SCR 534
Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 24, 24(2)
Supreme Court19 Sept 1969Dismissed
Chunilal Kothari and Others Vs Smt. Gopi Devi Mimani and Others
Supreme Court Of India · (1969) 1 UJ 683
Succession Act, 1925 — Section 254
Supreme Court19 Sept 1969Dismissed
Tahsil Naidu & Anr Vs Kulla Naidu & Ors
Supreme Court Of India · AIR 1970 SC 1673 : (1969) 3 SCC 658 : (1970) 2 SCR 499
Supreme Court19 Sept 1969dismissed
State of Bihar Vs Union of India & Anr
Supreme Court Of India · AIR 1970 SC 1446 : (1970) 1 SCC 67 : (1970) 2 SCR 522
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 131
Supreme Court19 Sept 1969Allowed
Kshetra Gogoi Vs State of Assam
Supreme Court Of India · AIR 1970 SC 1664 : (1970) CriLJ 1404 : (1970) 1 SCC 40 : (1970) 1 SCC(Cri) 6 : (1970) 2 SCR 517
Constitution of India, 1950 — Article 32Preventive Detention Act, 1950 — Section 13(2), 3(1)
Supreme Court19 Sept 1969Dismissed
Shri Ram Chauhan etc. Vs Delhi Administration
Supreme Court Of India · (1969) 1 UJ 677
Preventive Detention Act, 1950 — Section 3(1)
Supreme Court18 Sept 1969Dismissed
Vishwanath Shankar Beldar Vs State of Maharashtra
Supreme Court Of India · (1969) 3 SCC 883 : (1970) 1 SCC(Cri) 138
Supreme Court17 Sept 1969Dismissed
Bhanwar Singh Vs State of Rajasthan
Supreme Court Of India · (1969) 3 SCC 763 : (1969) WLN 45
Supreme Court17 Sept 1969dismissed
Provident Fund Inspector, Trivandrum Vs The Secretary, N.S.S. Co-operative Society, Changanacherry
Supreme Court Of India · AIR 1971 SC 82 : (1971) 21 FLR 5 : (1969) 2 LLJ 693 : (1970) 1 SCC 50 : (1970) 1 SCC(Cri) 1 : (1970) 2 SCR 481
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16(1)
Supreme Court17 Sept 1969Dismissed
Sham Lal & Ors etc. Vs Amar Nath & Ors
Supreme Court Of India · AIR 1970 SC 1643 : (1970) MhLj 36 : (1970) 1 SCC 33 : (1970) 2 SCR 489
Supreme Court17 Sept 1969Disposed Of
Punjab National Bank Ltd. Vs Vikram Cotton Mills & Anr
Supreme Court Of India · AIR 1970 SC 1973 : (1970) 40 CompCas 927 : (1970) 1 SCC 60 : (1970) 2 SCR 462
Companies Act, 1956 — Section 391Contract Act, 1872 — Section 124, 126