Supreme Court07 Oct 1969Dismissed
Raghuvir Singh Vs Raghubir Singh Kushwaha
Supreme Court Of India · AIR 1970 SC 442 : (1973) 2 LLJ 301 : (1971) 3 SCC 126
Representation of the People Act, 1951 — Section 116A
COURT ARCHIVE
Supreme Court Of India judgments
59,782 judgments · page 2,737 of 2,990
Supreme Court07 Oct 1969Allowed
Ram Prasad S/o Prabhu Dayal Mathur Vaishya Vs State of Madhya Pradesh & Anr
Supreme Court Of India · AIR 1970 SC 1818 : (1970) 18 BLJR 1078 : (1970) MhLj 696 : (1970) MPLJ 665 : (1969) 3 SCC 24 : (1970) 2 SCR 677
Contract Act, 1872 — Section 148, 172, 221
Supreme Court07 Oct 1969Disposed Of
Chandramouleshwar Prasad Vs Patna High Court & Ors
Supreme Court Of India · AIR 1970 SC 370 : (1969) 3 SCC 56 : (1970) 2 SCR 666
Constitution of India, 1950 — Article 233
Supreme Court06 Oct 1969Dismissed
Naresh Chandra Saha Vs Union Territory of Tripura & Ors
Supreme Court Of India · AIR 1970 SC 364 : (1969) 3 SCC 22 : (1970) 2 SCR 639
Supreme Court06 Oct 1969Dismissed
Commissioner of Income Tax, Madras Vs M.K.K.R. Muthukaruppan Chettiar
Supreme Court Of India · AIR 1970 SC 486 : (1970) 78 ITR 69 : (1970) 2 SCC 546 : (1970) 2 SCC 516
Income Tax Act, 1922 — Section 34
Supreme Court06 Oct 1969Dismissed
Lakhi Ram Ram Das, Bombay Vs Vidyat Cable and Rubber Industry, Bombay
Supreme Court Of India · (1970) MhLj 113 : (1969) 1 UJ 745
Supreme Court06 Oct 1969Dismissed
Anthonyswamy Vs M.R. Chinnaswamy Koundan (Deed) By L.Rs & Ors
Supreme Court Of India · AIR 1970 SC 223 : (1969) 3 SCC 15 : (1970) 2 SCR 648
Supreme Court06 Oct 1969Allowed
State of Punjab Vs Khemi Ram
Supreme Court Of India · AIR 1970 SC 214 : (1971) 21 FLR 138 : (1970) LabIC 271 : (1969) 3 SCC 28 : (1970) 2 SCR 657
Punjab Civil Services Rules — Rule 3Land Acquisition Act, 1894 — Section 18
Supreme Court06 Oct 1969Allowed
Kanbi Nanji Virji and Others Vs The State of Gujarat
Supreme Court Of India · AIR 1970 SC 219 : (1970) CriLJ 363 : (1970) 3 SCC 103 : (1970) 1 SCC(Cri) 520
Evidence Act, 1872 — Section 157Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
Supreme Court06 Oct 1969Allowed
Nathu Prasad Vs Ranchhod Prasad & Others
Supreme Court Of India · AIR 1970 SC 483 : (1970) JLJ 91 : (1970) MPLJ 210 : (1969) 3 SCC 11 : (1970) 2 SCR 643
Madhya Bharat Land Revenue and Tenancy Act, 1950 — Section 73, 76, 78Madhya Bharat Ryotwari Sub-lessee Protection Act, 1955 — Section 3Madhya Pradesh Land Revenue Code, 1959 — Section 185, 185(1)
Supreme Court30 Sept 1969dismissed
Kunwar Shri Vir Rajendra Singh Vs The Union of India & Ors
Supreme Court Of India · AIR 1970 SC 1946 : (1970) MhLj 41 : (1969) 3 SCC 150 : (1970) 2 SCR 631
Constitution of India, 1950 — Article 19(1), 291, 31, 362, 366
Supreme Court29 Sept 1969Dismissed
Chandra Bhavan Boarding and Lodging, Bangalore Vs The State of Mysore and Anr The All Mysore Hotels and Association Vs The State of Mysore
Supreme Court Of India · AIR 1970 SC 2042 : (1969) 19 FLR 325 : (1970) LabIC 1632 : (1970) 2 LLJ 403 : (1969) 3 SCC 84 : (1970) 2 SCR 600
Constitution of India, 1950 — Article 14, 19(1)Minimum Wages Act, 1948 — Section 3(3), 5, 5(1), 7
Supreme Court29 Sept 1969Dismissed
Prabhakar Yeshwant Joshi & Ors Vs The State of Maharashtra and Ors
Supreme Court Of India · (1969) 3 SCC 134 : (1970) 2 SCR 615
Constitution of India, 1950 — Article 14, 16, 32
Supreme Court29 Sept 1969Dismissed
Union of India & Ors Vs M/s Bhim Sen Walaiti Ram
Supreme Court Of India · AIR 1971 SC 2295 : (1969) 3 SCC 146 : (1970) 2 SCR 594
Punjab Excise Act, 1914 — Section 34(2), 60
Supreme Court26 Sept 1969dismissed
All India Film Corporation Ltd., & Ors Vs Sri Raja Gyan Nath and Ors
Supreme Court Of India · (1970) 72 PLR 578 : (1969) 3 SCC 79 : (1970) 2 SCR 581
Transfer of Property Act, 1882 — Section 111
Supreme Court25 Sept 1969Allowed
Hardayal Gir Vs Sohna Ram
Supreme Court Of India · (1970) 3 SCC 635 : (1969) WLN 51
Supreme Court25 Sept 1969dismissed
Jamshed Jahan Begum & Ors Vs Lakhan Lal & Ors
Supreme Court Of India · AIR 1971 SC 1678 : (1969) 3 SCC 1 : (1970) 2 SCR 566
Encumbered Estates Act, 1934 — Section 24Transfer of Property Act, 1882 — Section 73Uttar Pradesh Encumbered Estates Act, 1934 — Section 14(7)
Supreme Court25 Sept 1969dismissed
Mulshankar Ojha and Another Vs Chunilal Ojha
Supreme Court Of India · (1969) 35 CLT 1183 : (1969) 1 UJ 711
Evidence Act, 1872 — Section 90
Supreme Court24 Sept 1969Dismissed
Pati Ram Vs State of U.P.
Supreme Court Of India · (1970) 3 SCC 703
Supreme Court24 Sept 1969dismissed
Ram Pal Chaturvedi Vs State of Rajasthan & Ors
Supreme Court Of India · (1970) 1 SCC 75 : (1970) 2 SCR 559 : (1969) WLN 59
Constitution of India, 1950 — Article 309Rajasthan Medical and Health Service (Collegiate Branch) Rules, 1962 — Rule 30(4)