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Supreme Court Of India judgments

59,782 judgments · page 2,729 of 2,990

Supreme Court09 Feb 1970Dismissed

Govinda Kadtuji Kadam and Others Vs The State of Maharashtra

Supreme Court Of India · AIR 1970 SC 1033 : (1970) 1 ALT 304 : (1971) 73 BOMLR 514 : (1970) CriLJ 995 : (1970) MhLj 478 : (1970) MPLJ 685 : (1970) 1 SCC 469 : (1970) 1 SCC(Cri) 204 : (1970) 3 SCR 525

Criminal Procedure Code, 1898 (CrPC) — Section 410, 418, 421Penal Code, 1860 (IPC) — Section 147, 149, 307, 34
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Supreme Court06 Feb 1970Allowed

M.D. Shukla and Others Vs State of Gujarat and Others

Supreme Court Of India · AIR 1971 SC 117 : (1970) 11 GLR 1018 : (1970) 11 GLR 100 : (1970) 1 SCC 419 : (1970) 3 SCR 515

Bombay Civil Services (Classification and Recruitment) Rules, 1939 — Rule 138Constitution of India, 1950 — Article 309States Reorganisation Act, 1956 — Section 115
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Supreme Court03 Feb 1970Partly Allowed

Gopi and Others Vs State of U P

Supreme Court Of India · (1970) 18 BLJR 1187 : (1970) MhLj 34 : (1970) 2 SCC 68 : (1970) 1 SCC(Cri) 304 : (1970) 3 SCR 490

Criminal Procedure Code, 1898 (CrPC) — Section 66Penal Code, 1860 (IPC) — Section 147, 148, 149, 326, 333
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