Supreme Court20 Feb 1970Dismissed
Mst. Dhanpatti Vs Devi Prasad and Others
Supreme Court Of India · (1970) 3 SCC 776
COURT ARCHIVE
Supreme Court Of India judgments
59,783 judgments · page 2,728 of 2,990
Supreme Court20 Feb 1970Allowed
Naruthappan Chettiar Vs Veeramany Chettiar and Others
Supreme Court Of India · (1971) 3 SCC 884
Supreme Court20 Feb 1970Dismissed
The State of Uttar Pradesh Vs Ram Swarup and Others
Supreme Court Of India · (1971) 3 SCC 857
Supreme Court20 Feb 1970Dismissed
Ramachandra Pillai Vs Arunschalathammal and Others
Supreme Court Of India · (1971) 3 SCC 847
Hindu Succession Act, 1956 — Section 15, 16, 6
Supreme Court20 Feb 1970dismissed
Panchamal Narayan Shenoy Vs Basthi Venkatesha Shenoy
Supreme Court Of India · AIR 1971 SC 942 : (1970) 1 SCC 499 : (1970) 3 SCR 734
Mysore Rent Control Act, 1961 — Section 21(1)
Supreme Court20 Feb 1970Dismissed
Mathuralal Vs Keshar Bai and Another
Supreme Court Of India · AIR 1971 SC 310 : (1971) MHLJ 242 : (1970) 1 SCC 454 : (1970) 3 SCR 724
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 34 Rule 14, Order 34 Rule 4Limitation Act, 1908 — Section 28Transfer of Property Act, 1882 — Section 68
Supreme Court20 Feb 1970dismissed
The Alote Estate and Another Vs R.B. Seth Hiralal Kalyanmal and Others
Supreme Court Of India · AIR 1971 SC 920 : (1970) 40 CompCas 1116 : (1971) MhLj 520 : (1970) 1 SCC 425 : (1970) 3 SCR 740
Companies Act, 1913 — Section 162, 166
Supreme Court19 Feb 1970Allowed
R.N. Chatterji Vs Havildar Kuer Singh
Supreme Court Of India · (1970) 18 BLJR 1227 : (1970) 1 SCC 496 : (1970) 1 SCC(Cri) 218 : (1970) 3 SCR 716
Criminal Procedure Code, 1898 (CrPC) — Section 156(3), 190(1)Penal Code, 1860 (IPC) — Section 353, 379
Supreme Court19 Feb 1970Disposed Of
Bihar State Road Transport Corporation Vs State of Bihar and Others
Supreme Court Of India · AIR 1970 SC 1217 : (1971) 19 BLJR 262 : (1971) 21 FLR 11 : (1970) LabIC 1040 : (1970) 2 LLJ 138 : (1970) 3 PLJR 641 : (1970) 1 SCC 490 : (1970) 3 SCR 708
Industrial Disputes Act, 1947 — Section 10(1)
Supreme Court19 Feb 1970dismissed
General Manager, North East Frontier Railway and Others Vs Dinabandhu Chakraborty
Supreme Court Of India · (1970) 20 FLR 332 : (1971) 3 SCC 883
Supreme Court19 Feb 1970Allowed
Shivappa and Others Vs The State of Mysore
Supreme Court Of India · AIR 1971 SC 196 : (1971) CriLJ 260 : (1970) 1 SCC 487 : (1970) 1 SCC(Cri) 215 : (1970) 3 SCR 720
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 395, 411, 412
Supreme Court19 Feb 1970Dismissed
Chandra Bhal Vs The State of U.P.
Supreme Court Of India · (1971) 3 SCC 983 : (1972) SCC(Cri) 290
Constitution of India, 1950 — Article 130, 136, 20Criminal Procedure Code, 1898 (CrPC) — Section 233, 234, 235, 236, 239Evidence Act, 1872 — Section 19, 40, 41, 42, 43
Supreme Court18 Feb 1970Dismissed
Kanauji Vs State of U.P.
Supreme Court Of India · (1971) 3 SCC 58
Penal Code, 1860 (IPC) — Section 302
Supreme Court16 Feb 1970Dismissed
The State of Punjab Vs Dewan Chuni Lal
Supreme Court Of India · AIR 1970 SC 2086 : (1970) 1 SCC 479 : (1970) 3 SCR 694
Constitution of India, 1950 — Article 311
Supreme Court16 Feb 1970Dismissed
Chinnamuthu Gounder and Others, etc. Vs P.A.S. Perumal Chettiar
Supreme Court Of India · AIR 1970 SC 1197 : (1970) 1 SCC 451 : (1970) 3 SCR 704
Tamil Nadu Cultivating Tenants Protection Act, 1955 — Section 6
Supreme Court13 Feb 1970Dismissed
Saifuddin Hussinbhay Siamwala Vs The Burma Cycle Trading Co.
Supreme Court Of India · (1971) 3 SCC 881
Partnership Act, 1932 — Section 69(3)
Supreme Court13 Feb 1970Dismissed
Smt. Bhagwan Kaur Vs The State of Punjab and Others
Supreme Court Of India · (1971) 3 SCC 826
Limitation Act, 1963 — Section 5
Supreme Court13 Feb 1970Allowed
Ashok Construction Company Vs Union of India (UOI)
Supreme Court Of India · (1971) 3 SCC 66
Arbitration Act, 1940 — Section 14
Supreme Court12 Feb 1970Dismissed
Joint Commercial Tax Officer, Harbour Division, II-Madras Vs The Young Men''s Indian Association (Regd.), Madras and Others
Supreme Court Of India · AIR 1970 SC 1212 : (1970) 1 SCC 462 : (1970) 3 SCR 680 : (1970) 26 STC 241
Tamil Nadu General Sales Tax Act, 1959 — Section 2
Supreme Court12 Feb 1970Allowed
Dev Kanta Barooah Vs Golok Chandra Baruah and Others
Supreme Court Of India · AIR 1970 SC 1231 : (1970) 1 SCC 392 : (1970) 3 SCR 662
Representation of the People Act, 1951 — Section 123(4)