CourtKutchehry.com

COURT ARCHIVE

Supreme Court Of India judgments

59,783 judgments · page 2,727 of 2,990

Supreme Court26 Feb 1970Allowed

Ramji Das and Others Vs Trilok Chand etc.

Supreme Court Of India · AIR 1971 SC 2361 : (1970) 1 SCC 566 : (1970) 3 SCR 815

Constitution of India, 1950 — Article 226Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 3(2), 3(3), 3(4), 7
Read judgment
Supreme Court24 Feb 1970dismissed

H.P. Gupta Vs Hiralal

Supreme Court Of India · AIR 1971 SC 206 : (1970) 40 CompCas 1058 : (1971) CriLJ 262 : (1970) 1 SCC 437 : (1970) 1 SCC(Cri) 190 : (1970) 3 SCR 788

Companies Act, 1956 — Section 207Contract Act, 1872 — Section 50
Read judgment
Supreme Court23 Feb 1970Allowed

Delhi Transport Undertaking Vs Balbir Saran Goel

Supreme Court Of India · AIR 1971 SC 836 : (1971) LabIC 642 : (1970) 2 LLJ 20 : (1970) 1 SCC 515 : (1970) 3 SCR 757

Delhi Road Transport Authority (Conditions of Appointment and Service) Regulations, 1952 — Regulation 9Road Transport Corporations Act, 1950 — Section 2, 53(1)
Read judgment
Supreme Court23 Feb 1970Dismissed

Debabrata Gupta Vs S.K. Ghosh

Supreme Court Of India · (1970) 1 SCC 521 : (1970) 1 SCC(Cri) 221 : (1970) 3 SCR 765

Arbitration Act, 1940 — Section 20Penal Code, 1860 (IPC) — Section 34, 406, 409, 424
Read judgment
Supreme Court23 Feb 1970Dismissed

Sushil Kumar Gupta Vs Joy Shanker Bhattacharyya

Supreme Court Of India · AIR 1971 SC 1543 : (1970) 1 SCC 504 : (1970) 1 SCC(Cri) 210 : (1970) 3 SCR 770

Constitution of India, 1950 — Article 134(1)Criminal Procedure Code, 1898 (CrPC) — Section 417(3)Evidence Act, 1872 — Section 24
Read judgment