Supreme Court16 Apr 1970Dismissed
Commissioner of Income Tax, West Bengal Vs Indian Mica Supply Co. P. Ltd.
Supreme Court Of India · (1970) 77 ITR 20
Income Tax Act, 1922 — Section 10(2), 66(2)
COURT ARCHIVE
Supreme Court Of India judgments
59,784 judgments · page 2,721 of 2,990
Supreme Court16 Apr 1970Allowed
Commissioner of Income Tax, West Bengal, & Anr Vs Hemchandra Kar & Ors
Supreme Court Of India · AIR 1971 SC 2331 : (1970) 77 ITR 1 : (1970) 1 SCC 780 : (1971) 1 SCR 283
Income Tax Act, 1922 — Section 34, 34(1)
Supreme Court16 Apr 1970Allowed
Rajpal Singh and Others Vs Jai Singh and Another
Supreme Court Of India · AIR 1970 SC 1015 : (1970) CriLJ 903 : (1970) 2 SCC 206 : (1970) 1 SCC(Cri) 392
Criminal Procedure Code, 1898 (CrPC) — Section 202, 207, 207Penal Code, 1860 (IPC) — Section 436
Supreme Court16 Apr 1970Allowed
Madhya Pradesh Industries Ltd. Vs The Income Tax Officer, Nagpur
Supreme Court Of India · AIR 1970 SC 1011 : (1970) 77 ITR 268 : (1970) 2 SCC 32 : (1971) 1 SCR 266
Income Tax Act, 1922 — Section 34, 34(1)
Supreme Court16 Apr 1970Allowed
The State of West Bengal Vs The Indian Iron & Steel Co. Ltd.
Supreme Court Of India · AIR 1970 SC 1298 : (1970) 2 SCC 39 : (1971) 1 SCR 275
Bengal Cess Act, 1880 — Section 102, 6, 72
Supreme Court14 Apr 1970Allowed
Ram Murti Vs State of Haryana
Supreme Court Of India · AIR 1970 SC 1029 : (1970) CriLJ 991 : (1970) 72 PLR 1000 : (1970) 3 SCC 21 : (1970) 1 SCC(Cri) 371
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 366, 366
Supreme Court14 Apr 1970Allowed
Hindustan Steel Ltd. Vs State of Orissa
Supreme Court Of India · (1969) 35 CLT 1281 : (1970) 3 SCC 687 : (1970) 26 STC 302
Supreme Court14 Apr 1970Dismissed
State of Madras Vs M.R. Krishnaswami Naidu and Others, etc.
Supreme Court Of India · AIR 1970 SC 1027 : (1971) 3 SCC 831 : (1970) 26 STC 42
Tamil Nadu General Sales Tax Act, 1959 — Section 3(3)
Supreme Court13 Apr 1970Dismissed
Commissioner of Sales Tax M.P. Vs Purshottam Premji
Supreme Court Of India · (1970) 2 SCC 287 : (1970) 26 STC 38
Madhya Pradesh General Sales Tax Act, 1958 — Section 2
Supreme Court13 Apr 1970Dismissed
Braham Singh and Others Vs State of Uttar Pradesh
Supreme Court Of India · (1970) 3 SCC 17 : (1970) 1 SCC(Cri) 367
Criminal Procedure Code, 1898 (CrPC) — Section 107, 117Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304
Supreme Court10 Apr 1970AllowedDismissed
Mannan Lal Vs Mst.Chhotaka Bibi
Supreme Court Of India · AIR 1971 SC 1374 : (1970) 1 SCC 769 : (1971) 1 SCR 253
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 1(1), Order 41 Rule 22, Order 7 Rule 11, 149Court Fees Act, 1870 — Section 4
Supreme Court09 Apr 1970Dismissed
Kaloji Talusappa Gangavathi Vs Khyanagouda and Others
Supreme Court Of India · AIR 1970 SC 1420 : (1970) 3 SCC 862
Constitution of India, 1950 — Article 19(1), 31Hyderabad Money Lenders Act, 1349 — Section 2(7), 3, 3(5), 9, 9(2)
Supreme Court09 Apr 1970Dismissed
Corporation of Calcutta Vs Life Insurance Corporation of India
Supreme Court Of India · AIR 1970 SC 1417 : (1970) 2 SCC 44 : (1971) 1 SCR 249
Calcutta Municipal Corporation Act, 1951 — Section 168(1), 193, 2(10)
Supreme Court09 Apr 1970Dismissed
Madhya Pradesh Mines Vs R.B. Sreeram Durga Prasad Ltd.
Supreme Court Of India · AIR 1970 SC 1025
Supreme Court08 Apr 1970Dismissed
Shree Krishna Gyanodaya Sugar Ltd. Vs State of Bihar
Supreme Court Of India · AIR 1970 SC 2041 : (1971) 3 SCC 781
Constitution of India, 1950 — Article 133(1)
Supreme Court08 Apr 1970Dismissed
The State of Mysore Vs Alexander Misquith, etc.
Supreme Court Of India · AIR 1970 SC 1024 : (1970) 3 SCC 908
Constitution of India, 1950 — Article 136Madras Motor Vehicles (Taxation of Passengers and Goods) Act, 1952 — Section 3
Supreme Court07 Apr 1970Dismissed
Mohan Lal Vs Mohun Ram
Supreme Court Of India · AIR 1970 SC 1022 : (1970) 3 SCC 177
Himachal Pradesh Abolition of Big Landed Estates and Land Reforms Act, 1953 — Section 11(1), 11(2)Hindu Adoptions and Maintenance Act, 1956 — Section 20
Supreme Court07 Apr 1970Dismissed
Agarwal and Co. Vs Commissioner of Income Tax, U P
Supreme Court Of India · AIR 1970 SC 1343 : (1970) 77 ITR 10 : (1970) 2 SCC 48 : (1971) 1 SCR 237
Income Tax Act, 1922 — Section 26A
Supreme Court06 Apr 1970Dismissed
Joint Registrar of Co-operative Societies Madras & Ors Vs P.S. Rajagopal Naidu and Ors
Supreme Court Of India · AIR 1970 SC 992 : (1971) 1 AnWR 63 : (1970) 1 SCC 753 : (1971) 1 SCR 227
Constitution of India, 1950 — Article 226Tamil Nadu Co-operative Societies Act, 1961 — Section 72
Supreme Court06 Apr 1970Dismissed
Amrut Sakharam Sanap Vs The State of Maharashtra
Supreme Court Of India · (1971) 3 SCC 918 : (1972) SCC(Cri) 166
Penal Code, 1860 (IPC) — Section 120B, 409, 467, 471