Supreme Court25 Mar 1970Dismissed
Azizul Haque Vs The State of U.P. and Others
Supreme Court Of India · (1971) 3 SCC 796
COURT ARCHIVE
Supreme Court Of India judgments
59,783 judgments · page 2,723 of 2,990
Supreme Court25 Mar 1970Dismissed
Hari Shankar Vs The Deputy Director of Consolidation and Others
Supreme Court Of India · (1971) 3 SCC 972
Supreme Court25 Mar 1970Dismissed
Narayan Nathu Naik Vs State of Maharashtra
Supreme Court Of India · AIR 1971 SC 1656 : (1970) 2 SCC 101 : (1970) 1 SCC(Cri) 316 : (1971) 1 SCR 133
Penal Code, 1860 (IPC) — Section 302
Supreme Court25 Mar 1970Dismissed
Sri Bhavanarayanaswamivari Temple Vs Vadapalli Venkata Bhavanarayanacharyulu
Supreme Court Of India · (1971) 1 AnWR 49 : (1970) 1 SCC 673 : (1971) 1 SCR 128
Civil Procedure Code, 1908 (CPC) — Section 11Tamil Nadu Hindu Religious and Charitable Endowments (Amendment) Act, 1951 — Section 57, 57(1), 57(3), 84(1)
Supreme Court24 Mar 1970Dismissed
Kistamma Vs Dr. H.T. Vira Reddy
Supreme Court Of India · (1971) 3 SCC 968
Hindu Marriage Act, 1955 — Section 10(1)(a), 10(1)(F)
Supreme Court24 Mar 1970Dismissed
Noor Mohammad Mohd. Yusuf Momin Vs State of Maharashtra
Supreme Court Of India · AIR 1971 SC 885 : (1971) 73 BOMLR 516 : (1971) CriLJ 793 : (1971) MhLj 792 : (1970) 1 SCC 696 : (1970) 1 SCC(Cri) 274 : (1971) 1 SCR 119
Criminal Procedure Code, 1898 (CrPC) — Section 417(3)Penal Code, 1860 (IPC) — Section 107, 109, 120, 34
Supreme Court24 Mar 1970Dismissed
Collector of Customs, New Delhi Vs Ghulam Sarwar and Ors
Supreme Court Of India · (1970) 1 SCC 690 : (1970) 1 SCC(Cri) 268 : (1971) 1 SCR 112
Criminal Procedure Code, 1898 (CrPC) — Section 236Penal Code, 1860 (IPC) — Section 109, 114, 120B
Supreme Court18 Mar 1970dismissed
National Bell Co. & Ors Vs Metal Goods Mfg. Co. (P) Ltd. & Anr
Supreme Court Of India · AIR 1971 SC 898 : (1970) 3 SCC 665 : (1971) 1 SCR 70
Trade and Merchandise Marks Act, 1958 — Section 11, 111, 2, 28, 31Trade and Merchandise Marks Rules, 1959 — Rule 139, 140Trade Marks Act, 1905 — Section 11, 41
Supreme Court18 Mar 1970Allowed
Vasudev Dhanjibhai Modi Vs Rajabhai Abdul Rehman & Ors
Supreme Court Of India · AIR 1970 SC 1475 : (1971) 12 GLR 55 : (1970) 1 SCC 670 : (1971) 1 SCR 66
Suits Valuation Act, 1887 — Section 11
Supreme Court18 Mar 1970Allowed
Jethmal Vs Union of India (UOI) and Another
Supreme Court Of India · AIR 1970 SC 1310 : (1970) 2 SCC 301
Foreign Exchange Regulation Act, 1947 — Section 23ASea Customs Act, 1878 — Section 167(8), 19
Supreme Court18 Mar 1970Allowed
Debi Prasad (Dead) by Lrs. Vs Tribeni Devi and Ors
Supreme Court Of India · AIR 1970 SC 1286 : (1970) 1 SCC 677 : (1971) 1 SCR 101
Supreme Court18 Mar 1970Allowed
The State of Assam and Another Vs Mahendra Kumar Das and Others
Supreme Court Of India · AIR 1970 SC 1255 : (1970) LabIC 1056 : (1970) 1 SCC 709 : (1971) 1 SCR 87
Police Act, 1861 — Section 7
Supreme Court18 Mar 1970dismissed
Shankar Nath Chatterjee Vs Makhan Lal Chatterjee and Another
Supreme Court Of India · AIR 1970 SC 1351 : (1970) 3 SCC 856
Supreme Court18 Mar 1970Dismissed
Kishan and Others Vs State of Maharashtra
Supreme Court Of India · (1970) 3 SCC 35 : (1970) 1 SCC(Cri) 385
Constitution of India, 1950 — Article 136Criminal Procedure Code, 1898 (CrPC) — Section 257Penal Code, 1860 (IPC) — Section 147, 148, 149, 323
Supreme Court18 Mar 1970Allowed
Brij Lal Sud and Another Vs The State of Punjab
Supreme Court Of India · (1970) 72 PLR 999 : (1970) 3 SCC 808
Penal Code, 1860 (IPC) — Section 366
Supreme Court18 Mar 1970dismissed
State of Rajasthan Vs Kartar Singh
Supreme Court Of India · AIR 1970 SC 1305 : (1970) CriLJ 1144 : (1970) 2 SCC 61 : (1970) 1 SCC(Cri) 297 : (1971) 1 SCR 56 : (1970) 3 WLN 17
Criminal Procedure Code, 1898 (CrPC) — Section 164, 288Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court17 Mar 1970Dismissed
Jhanda Singh and Others Vs Gram Sabha of Village Umri and Others
Supreme Court Of India · (1971) 3 SCC 980
Supreme Court17 Mar 1970Dismissed
Smt. Leelawati and Others Vs Sri Ravi Khanna and Others
Supreme Court Of India · (1971) 3 SCC 790
Constitution of India, 1950 — Article 133(1)(a)
Supreme Court17 Mar 1970Dismissed
Bharat Vs State of U.P.
Supreme Court Of India · (1971) 3 SCC 950
Penal Code, 1860 (IPC) — Section 302
Supreme Court17 Mar 1970Allowed
State of Maharashtra & Anr Vs Champalal Kishanlal Mohta
Supreme Court Of India · AIR 1971 SC 908 : (1970) 1 SCC 611 : (1971) 1 SCR 46 : (1971) 27 STC 116
Sales of Goods Act, 1930 — Section 2(7)