COURT ARCHIVE

Supreme Court Of India judgments

59,784 judgments · page 2,720 of 2,990

Supreme Court23 Apr 1970Dismissed

Prem Lata Agarwal Vs Lakshman Prasad Gupta & Ors

Supreme Court Of India · AIR 1970 SC 1525 : (1971) 2 MLJ 1 : (1970) 3 SCC 440 : (1971) 1 SCR 364

Uttar Pradesh Encumbered Estates Act — Section 7(2), 9(5)Limitation Act, 1963 — Section 14, 15, 15(1)Code Of Civil Procedure, 1908 — Section 48

Read judgment

Supreme Court23 Apr 1970Dismissed

The Indian Overseas Bank Ltd. Vs The Commissioner of Income Tax, Madras

Supreme Court Of India · AIR 1970 SC 1530 : (1970) 77 ITR 512 : (1970) 2 SCC 4 : (1971) 1 SCR 348

Income Tax Act, 1922 — Section 10(2)

Read judgment

Supreme Court23 Apr 1970Dismissed

Commissioner of Income Tax, Calcutta Vs Birla Bros.(P) Ltd.

Supreme Court Of India · AIR 1970 SC 1531 : (1970) 77 ITR 751 : (1970) 2 SCC 88 : (1971) 1 SCR 357

Income Tax Act, 1922 — Section 10(2)

Read judgment

Supreme Court22 Apr 1970Dismissed

Ram Dahin Singh and Others Vs State of Bihar

Supreme Court Of India · (1970) 3 SCC 26 : (1970) 1 SCC(Cri) 376

Penal Code, 1860 (IPC) — Section 100, 103, 109, 147, 148

Read judgment

Supreme Court22 Apr 1970Allowed

N.V. Shanmugam and Co. Vs The Commissioner of Income Tax, Madras

Supreme Court Of India · AIR 1970 SC 1707 : (1971) 81 ITR 310 : (1970) 2 SCC 139 : (1971) 1 SCR 340

Income Tax Act, 1922 — Section 10, 10(2), 3, 41, 41(1)

Read judgment

Supreme Court22 Apr 1970Allowed

Orissa Cement Ltd. Vs State of Orissa and Another

Supreme Court Of India · AIR 1970 SC 1672 : (1970) 3 SCC 869 : (1971) 27 STC 118

Central Sales Tax Act, 1956 — Section 9(3)Orissa Sales Tax Act, 1947 — Section 13(4), 13(8)

Read judgment

Supreme Court22 Apr 1970dismissed

Anwar Khan Mehboob Company Vs The Commissioner of Sales Tax, Madhya Pradesh

Supreme Court Of India · AIR 1970 SC 1756 : (1970) JLJ 956 : (1970) 2 SCC 294 : (1970) 26 STC 381

Central Provinces and Berar Sales Tax Act, 1947 — Section 2

Read judgment

Supreme Court21 Apr 1970Allowed

Commissioner of Income Tax, Bihar and Orissa Vs Kirkend Coal Co. New Birbhum Coal Co. Ltd.

Supreme Court Of India · AIR 1970 SC 1586 : (1970) 77 ITR 530 : (1970) 3 SCC 867

Income Tax Act, 1922 — Section 10(2)

Read judgment

Supreme Court21 Apr 1970Allowed

M/s Shri Gopal Paper Mills Co. Ltd. Vs Commissioner of Income Tax, Central, Calcutta

Supreme Court Of India · AIR 1970 SC 1750 : (1970) 77 ITR 543 : (1970) 2 SCC 80 : (1971) 1 SCR 323

Read judgment

Supreme Court21 Apr 1970Allowed

Bombay Municipal Corporation Vs Life Insurance Corporation of India Bombay

Supreme Court Of India · AIR 1970 SC 1584 : (1971) 73 BOMLR 900 : (1970) 1 SCC 791 : (1971) 1 SCR 335

Bombay Municipal Corporation Act, 1988 — Section 140, 154(1)Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 10, 5(7), 7, 9

Read judgment

Supreme Court21 Apr 1970Dismissed

Investment Ltd. Vs Commissioner of Income Tax, Calcutta

Supreme Court Of India · AIR 1970 SC 1815 : (1970) 77 ITR 533 : (1970) 3 SCC 333

Read judgment

Supreme Court20 Apr 1970Dismissed

The Commissioner of Income Tax, Calcutta Vs Padamchand Ramgopal

Supreme Court Of India · (1970) 3 SCC 866

Read judgment

Supreme Court20 Apr 1970

Commissioner of Income Tax, Calcutta Vs Kokila Devi

Supreme Court Of India · AIR 1970 SC 1732 : (1970) 77 ITR 350 : (1971) 1 SCR 312

Income Tax Act, 1922 — Section 2(9), 41(1)

Read judgment

Supreme Court20 Apr 1970Allowed

Sirpur Paper Mills Ltd. Vs The Commissioner of Wealth Tax, Hyderabad

Supreme Court Of India · AIR 1970 SC 1520 : (1971) 1 AnWR 14 : (1970) 77 ITR 6 : (1970) 1 SCC 795 : (1971) 1 SCR 304

Constitution of India, 1950 — Article 136Wealth Tax Act, 1957 — Section 13, 25, 7(2)

Read judgment

Supreme Court20 Apr 1970Dismissed

Commissioner of Income Tax, West Bengal, Calcutta Vs Prem Bhai Parekh and Ors

Supreme Court Of India · AIR 1970 SC 1518 : (1970) 77 ITR 27 : (1970) 1 SCC 784 : (1971) 1 SCR 308

Income Tax Act, 1922 — Section 16(3), 66(1), 66A(2)

Read judgment

Supreme Court20 Apr 1970Allowed

Bhagwan Prasad Srivastava Vs N.P. Mishra

Supreme Court Of India · AIR 1970 SC 1661 : (1971) 19 BLJR 771 : (1970) CriLJ 1401 : (1970) 2 SCC 56 : (1970) 1 SCC(Cri) 292 : (1971) 1 SCR 317

Criminal Procedure Code, 1898 (CrPC) — Section 197, 197(1)Penal Code, 1860 (IPC) — Section 19

Read judgment

Supreme Court20 Apr 1970Dismissed

Commissioner of Income Tax, West Bengal-I Vs Padamchand Ramgopal

Supreme Court Of India · AIR 1970 SC 1575 : (1970) 76 ITR 719

Income Tax Act, 1922 — Section 66(2)

Read judgment

Supreme Court17 Apr 1970Dismissed

Municipal Corporation of The City of Ahmedabad etc. Vs New Shrock Spg. & Wvg. Co. Ltd. etc. The Ayodaya Gng. And Mfg. Co. Ltd. Etc. Vs The State of Gujarat and Others etc. etc.

Supreme Court Of India · AIR 1970 SC 1292 : (1970) 2 SCC 280 : (1971) 1 SCR 288

Bombay Provincial Municipal Corporations Act, 1949 — Section 152

Read judgment

Supreme Court17 Apr 1970dismissed

Dindayal & Anr Vs Rajaram

Supreme Court Of India · AIR 1970 SC 1019 : (1970) JLJ 539 : (1970) MhLj 565 : (1970) MPLJ 551 : (1970) 1 SCC 786 : (1971) 1 SCR 298

Central Provinces Tenancy Act, 1920 — Section 104, 104(1)Hindu Succession Act, 1956 — Section 14(1)Limitation Act, 1908 — Article 1

Read judgment

Supreme Court17 Apr 1970dismissed

General Fibre Dealers Ltd. Vs Commissioner of Income Tax (Central), Calcutta

Supreme Court Of India · AIR 1970 SC 1613 : (1970) 77 ITR 23 : (1971) 3 SCC 134

Read judgment