Supreme Court13 Oct 1976Dismissed
C. Muniyappa Naidu Vs State of Karnataka and Others
Supreme Court Of India · AIR 1976 SC 2377 : (1977) 1 KarLJ 23 : (1977) 1 LLJ 257 : (1976) 4 SCC 543 : (1977) 1 SCR 791 : (1976) 8 UJ 866
COURT ARCHIVE
Supreme Court Of India judgments
59,811 judgments · page 2,555 of 2,991
Supreme Court12 Oct 1976Dismissed
S.K. Chandan Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1976 SC 2374 : (1976) LabIC 1475 : (1977) 1 LLJ 241 : (1976) 4 SCC 629 : (1977) 1 SCR 785 : (1976) 8 UJ 857
Railway Establishment Manual, Vol. II — Rule 201, 202, 203, 204, 205
Supreme Court11 Oct 1976Dismissed
Travancore Tea Estates Co. Ltd. Vs State of Kerala
Supreme Court Of India · AIR 1976 SC 2469 : (1976) 4 SCC 470 : (1977) 1 SCR 755 : (1977) 39 STC 1 : (1976) 8 UJ 860
Central Sales Tax Act, 1956 — Section 8(3)(b)
Supreme Court11 Oct 1976Dismissed
TRAVANCORE TEA ESTATES CO. LTD. Vs STATE OF KERALA.
Supreme Court Of India · (1977) 6 CTR 43 : (1976) 4 SCC 470
Central Sales Tax Act, 1956 — Section 3, 7, 8
Supreme Court11 Oct 1976Dismissed
Arumuga Nadar Vs State of Tamil Nadu
Supreme Court Of India · AIR 1976 SC 2588 : (1976) CriLJ 1998 : (1977) 1 SCC 466 : (1976) 8 UJ 847
Penal Code, 1860 (IPC) — Section 109, 302
Supreme Court11 Oct 1976Dismissed
Musakhan and Others Vs State of Maharashtra
Supreme Court Of India · AIR 1976 SC 2566 : (1976) CriLJ 1987 : (1977) 1 SCC 733
Penal Code, 1860 (IPC) — Section 147, 149, 323, 392, 395Probation of Offenders Act, 1958 — Section 6
Supreme Court11 Oct 1976Dismissed
Narayan Govind Gavate and Others Vs State of Maharashtra and Others State of Maharashtra and Others Vs Narayan Govind Gavate and Others
Supreme Court Of India · AIR 1977 SC 183 : (1977) 1 SCC 133 : (1977) 1 SCR 763
Evidence Act, 1872 — Section 101, 102, 103, 104, 105
Supreme Court08 Oct 1976Disposed Of
Dashrath Singh and Others Vs State of Madhya Pradesh
Supreme Court Of India · AIR 1977 SC 1084 : (1977) CriLJ 664 : (1977) 1 SCC 197 : (1978) 10 UJ 50
Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court08 Oct 1976Dismissed
Khushiram Behari Lal and Co. Vs The Assessing Authority, Sangrur and Another
Supreme Court Of India · AIR 1976 SC 2372(1) : (1976) 4 SCC 322 : (1977) 1 SCR 752 : (1977) 39 STC 34
Punjab General Sales Tax Act, 1948 — Section 16
Supreme Court24 Sept 1976Allowed
The State of Uttar Pradesh Vs Buddha and Another
Supreme Court Of India · AIR 1977 SC 1799 : (1977) CriLJ 1445 : (1977) 1 SCC 632 : (1977) 4 SCC 600(3)
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court24 Sept 1976Dismissed
Ramji Prasad Singh Vs Ram Bilas Jha and Others
Supreme Court Of India · AIR 1976 SC 2573 : (1977) 1 SCC 260 : (1977) 1 SCR 741
Representation of the People Act, 1950 — Section 23(3)Representation of the People Act, 1951 — Section 62(1)
Supreme Court24 Sept 1976dismissed
State of Punjab Vs Parsini and Others
Supreme Court Of India · (1977) ACJ 358 : AIR 1977 SC 2033 : (1977) 1 SCC 33
Supreme Court24 Sept 1976dismissed
New Delhi Municipal Committee Vs M.N. Soi and Another
Supreme Court Of India · AIR 1976 SC 302 : (1976) 4 SCC 535 : (1977) 1 SCR 731
Delhi Municipal Corporation Act, 1957 — Section 116Delhi Rent Control Act, 1958 — Section 48(1), 5(1), 6, 9
Supreme Court23 Sept 1976Allowed
Government of Andhra Pradesh and Others Vs Sri D. Janardhana Rao and Another
Supreme Court Of India · AIR 1977 SC 451 : (1977) 1 LLJ 12 : (1976) 4 SCC 226 : (1977) 1 SCR 702 : (1976) 1 SLJ 725 : (1976) 8 UJ 837
Administrative Service (Pay) Rules, 1954 — Rule 10Andhra Pradesh Civil Services (Executive Branch) Special Rules, 1962 — Rule 4Andhra Pradesh State and Subordinate Service Rules, 1996 — Rule 47
Supreme Court23 Sept 1976dismissed
Modi Spinning and Weaving Mills Co. Ltd. and Another Vs Ladha Ram and Co.
Supreme Court Of India · AIR 1977 SC 680 : (1976) 4 SCC 320 : (1977) 1 SCR 728
Supreme Court23 Sept 1976Dismissed
Priya Laxmi Mills Ltd. Vs Mazdoor Mahajan Mandal, Baroda
Supreme Court Of India · AIR 1976 SC 2584 : (1977) 35 FLR 325 : (1977) 1 LLJ 22 : (1977) 1 SCC 28 : (1977) 1 SCR 709 : (1976) 8 UJ 832
Bombay Industrial Relations Act, 1946 — Section 3(18), 3(24), 98(1)
Supreme Court23 Sept 1976dismissed
The Indian Aluminium Cables Ltd. and Another Vs The Excise and Taxation Officer and Another
Supreme Court Of India · AIR 1977 SC 540 : (1977) 1 SCC 120 : (1977) 1 SCR 716 : (1977) 39 STC 19
Punjab General Sales Tax Act, 1948 — Section 11(2), 11(3), 11(4), 11(5), 11(6)
Supreme Court22 Sept 1976Dismissed
Bhayani Luhana Radhabai Vs State of Gujarat
Supreme Court Of India · (1977) 1 SCC 762
Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court22 Sept 1976dismissed
The Commissioner of Sales Tax, U.P. Vs Madan Lal Das and Sons, Bareilly
Supreme Court Of India · AIR 1977 SC 523 : (1976) 4 SCC 464 : (1977) 1 SCR 683 : (1976) 38 STC 543 : (1976) 8 UJ 935
Limitation Act, 1908 — Section 12(2)Limitation Act, 1963 — Section 12(2), 29(2)Uttar Pradesh Sales Tax Act, 1948 — Section 10, 10(1), 10(3)
Supreme Court22 Sept 1976dismissed
Puzhakkal Kuttappu Vs C. Bhargavi and Others
Supreme Court Of India · AIR 1977 SC 105 : (1976) KLT 737 : (1977) 90 LW 6 : (1977) 1 SCC 17 : (1977) 1 SCR 696 : (1976) 8 UJ 853