COURT ARCHIVE

Supreme Court Of India judgments

59,811 judgments · page 2,553 of 2,991

Supreme Court29 Oct 1976Allowed

Municipal Corporation, Indore and Others Vs Ratna Prabha and Others

Supreme Court Of India · (1977) JLJ 101

Calcutta Municipal Corporation Act, 1923 — Section 127Madhya Pradesh Municipal Corporation Act, 1956 — Section 138Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 7

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Supreme Court29 Oct 1976Allowed

The Kerala State Electricity Board, Trivandrum Vs T.P. Kunhaliumma

Supreme Court Of India · AIR 1977 SC 282 : (1976) KLT 810 : (1976) 4 SCC 634 : (1977) 1 SCR 996 : (1977) 9 UJ 16

Civil Procedure Code, 1908 (CPC) — Section 48General Clauses Act, 1897 — Section 3(17)Limitation Act, 1963 — Article 137

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Supreme Court29 Oct 1976Partly Allowed

State of Maharashtra Vs The Central Provinces Manganese Ore Co. Ltd. The Central Provinces Manganese Ore Co. Ltd. Vs State of Maharashtra

Supreme Court Of India · AIR 1977 SC 879 : (1977) 1 SCC 643 : (1977) 1 SCR 1002 : (1977) 39 STC 340

Constitution of India, 1950 — Article 286

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Supreme Court29 Oct 1976Dismissed

State of Maharashtra and Another Vs Shri Chander Kant

Supreme Court Of India · AIR 1977 SC 148 : (1977) 90 LW 88 : (1977) MPLJ 14 : (1977) 1 SCC 257 : (1977) 1 SCR 993 : (1976) 8 UJ 926

Civil Procedure Code, 1908 (CPC) — Section 80

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Supreme Court29 Oct 1976dismissed

Ram Sarup and Others Vs State of Haryana

Supreme Court Of India · AIR 1977 SC 1792 : (1976) 4 SCC 762 : (1978) 10 UJ 83

Penal Code, 1860 (IPC) — Section 149, 302

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Supreme Court28 Oct 1976Allowed

Dalhousie Properties Ltd. Vs Surajmull Nagarmull

Supreme Court Of India · AIR 1977 SC 223 : (1977) 1 SCC 367 : (1976) 8 UJ 922

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 2(12)

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Supreme Court28 Oct 1976Disposed Of

State of Orissa and Others Vs Sri Jagannath Jona and Others

Supreme Court Of India · AIR 1977 SC 2201 : (1977) 2 SCC 165

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Supreme Court28 Oct 1976Allowed

Union of India (UOI) Vs Sita Ram Jaiswal

Supreme Court Of India · AIR 1977 SC 329 : (1976) 4 SCC 505 : (1977) 1 SCR 979 : (1976) 8 UJ 947

Contract Act, 1872 — Section 70

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Supreme Court28 Oct 1976Dismissed

Shamalbhai Lalubhai Patel Vs The Additional Special Land Acquisition Officer

Supreme Court Of India · AIR 1977 SC 899 : (1976) 4 SCC 513

Land Acquisition Act, 1894 — Section 23

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Supreme Court28 Oct 1976dismissed

Geep Flashlight Industries Ltd. Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1977 SC 456 : (1983) 13 ELT 1596 : (1977) LabIC 20 : (1976) 4 SCC 677 : (1977) 1 SCR 983 : (1976) 8 UJ 990

Civil Procedure Code, 1908 (CPC) — Section 80Customs Act, 1962 — Section 131, 131(3), 131(5), 17, 27

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Supreme Court28 Oct 1976Dismissed

Bindumati Bai Vs Narbada Prasad

Supreme Court Of India · AIR 1977 SC 394 : (1976) 4 SCC 626 : (1977) 1 SCR 988 : (1976) 8 UJ 923

Transfer of Property Act, 1882 — Section 6(a)Indian income tax Act, 1922 — Section 3

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Supreme Court27 Oct 1976Allowed

The State of Kerala Vs M.T. Devassia and Another

Supreme Court Of India · AIR 1977 SC 331 : (1977) KLT 273 : (1977) 1 SCC 363

Banking Regulation Act, 1949 — Section 45Kerala Agriculturists Debt Relief Act, 1970 — Section 4, 5

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Supreme Court27 Oct 1976Allowed

State of Kerala and Others Vs K.A. Gangadharan

Supreme Court Of India · AIR 1976 SC 311 : (1977) KLT 237 : (1977) 1 SCC 208 : (1977) 1 SCR 960 : (1976) 8 UJ 918

Kerala Land Reforms Act, 1963 — Section 83, 84, 85

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Supreme Court27 Oct 1976Allowed

Union of India (UOI) Vs Moksh Builders and Financiers Ltd. and Others

Supreme Court Of India · AIR 1977 SC 409 : (1977) 1 SCC 60 : (1977) 1 SCR 967

Evidence Act, 1872 — Section 33

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Supreme Court26 Oct 1976Allowed

Wilfred D''souza Vs Francis Menino Jesus Ferrao

Supreme Court Of India · AIR 1977 SC 286 : (1977) 1 SCC 396 : (1977) 1 SCR 942 : (1976) 8 UJ 999

Conduct of Elections Rules, 1961 — Rule 42, 56, 92, 92(2)Representation of the People Act, 1951 — Section 83(1)

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Supreme Court26 Oct 1976Allowed

Thiru Manickam and Co. Vs The State of Tamil Nadu

Supreme Court Of India · AIR 1977 SC 518 : (1977) 1 SCC 199 : (1977) SCC 165 : (1977) 1 SCR 950 : (1977) 39 STC 12 : (1976) 8 UJ 943

Tamil Nadu General Sales Tax Act, 1959 — Section 4Tamil Nadu General Sales Tax Rules, 1959 — Rule 23, 4

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Supreme Court26 Oct 1976Dismissed

Timber Kashmir Private Ltd. Vs The Conservator of Forests, Jammu

Supreme Court Of India · AIR 1977 SC 151 : (1976) 4 SCC 497 : (1977) 1 SCR 937

Constitution of India, 1950 — Article 199(1)Constitution of Jammu and Kashmir, 1956 — Section 122(1)Jammu & Kashmir Arbitration Act, 2002 — Section 20

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Supreme Court26 Oct 1976Allowed

Commissioner, Lucknow Division and Others Vs Kumari Prem Lata Misra

Supreme Court Of India · AIR 1977 SC 334 : (1977) LabIC 169 : (1976) 4 SCC 486 : (1977) 1 SCR 957 : (1976) 8 UJ 916

Uttar Pradesh Intermediate Education Act, 1921 — Section 16A

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Supreme Court26 Oct 1976dismissed

Muthangi Ayyanna Vs Muthangi Jaggarao and Others

Supreme Court Of India · AIR 1977 SC 292 : (1977) 1 SCC 241

Civil Procedure Code, 1908 (CPC) — Order 45 Rule 7, 100, 101

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Supreme Court25 Oct 1976Allowed

Mc Dowell and Company Ltd. Vs Commercial Tax Officer VII Circle, Hyderabad

Supreme Court Of India · AIR 1977 SC 1459 : (1977) 1 SCC 441 : (1977) 1 SCR 914 : (1977) 39 STC 151

Andhra Pradesh Distillery Rules, 1970 — Rule 3, 4, 5, 6, 67Andhra Pradesh Excise Act, 1968 — Section 21, 28, 65Andhra Pradesh General Sales Tax Act, 1957 — Section 2(1)

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