COURT ARCHIVE

Supreme Court Of India judgments

59,811 judgments · page 2,556 of 2,991

Supreme Court22 Sept 1976Dismissed

Sarjoo Prasad Singh Vs The State of Bihar and Others

Supreme Court Of India · AIR 1977 SC 24 : (1977) 1 SCC 34 : (1977) 1 SCR 661 : (1976) 8 UJ 844

Constitution of India, 1950 — Article 136, 226Motor Vehicles Act, 1939 — Section 68

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Supreme Court22 Sept 1976Dismissed

Sree Gajanana Motor Transport Co. Ltd. Vs The State of Karnataka and Others

Supreme Court Of India · AIR 1977 SC 418 : (1976) 2 KarLJ 358 : (1977) 1 SCC 37 : (1977) 1 SCR 665 : (1976) 8 UJ 929

Motor Vehicles Act, 1939 — Section 43, 43(1), 48(3), 59(3)

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Supreme Court22 Sept 1976Dismissed

P.C. Patel and Others Vs T.H. Pathak and Others

Supreme Court Of India · AIR 1977 SC 101 : (1976) LabIC 1786 : (1977) 1 LLJ 64 : (1977) 1 SCC 42 : (1977) 1 SCR 677 : (1976) 8 UJ 939

Gujarat Non-Secretariat Clerks, Clerk-typists and Typists (Direct Recruitment Procedure) Rules, 1970 — Rule 29

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Supreme Court22 Sept 1976Allowed

Jangbir Vs Mahavir Prasad Gupta

Supreme Court Of India · AIR 1978 SC 27 : (1976) 4 SCC 682 : (1977) 1 SCR 670 : (1976) 8 UJ 975

Civil Procedure Code, 1908 (CPC) — Section 100Delhi Municipal Corporation Act, 1957 — Section 507Delhi Rent Control Act, 1958 — Section 1(2)

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Supreme Court22 Sept 1976Allowed

Mohammad Aslam Vs State of Uttar Pradesh

Supreme Court Of India · AIR 1976 SC 2529 : (1976) CriLJ 1993 : (1976) 4 SCC 283 : (1976) SCC(Cri) 591 : (1977) 1 SCR 689

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Supreme Court21 Sept 1976dismissed

English Electric Co. of India Ltd. and Another Vs The Deputy Commercial Tax Officer and Others English Electric Co. of India Ltd. and Another Vs Government of Tamil Nadu

Supreme Court Of India · AIR 1977 SC 19 : (1977) SCC 23 : (1976) 4 SCC 460 : (1977) 1 SCR 631 : (1976) 38 STC 475 : (1976) 8 UJ 850

Central Sales Tax Act, 1956 — Section 3

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Supreme Court21 Sept 1976Allowed

Ashok Kumar Vs State of Punjab

Supreme Court Of India · AIR 1977 SC 109 : (1977) CriLJ 164 : (1977) 1 SCC 746 : (1976) 8 UJ 873

Penal Code, 1860 (IPC) — Section 302, 323, 324, 326, 34

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Supreme Court21 Sept 1976Dismissed

Gopal Das Vs Collector of Varanasi

Supreme Court Of India · AIR 1977 SC 901 : (1976) 4 SCC 510

Land Acquisition Act, 1894 — Section 4

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Supreme Court21 Sept 1976dismissed

Controller of Estate Duty, Kerala Vs R.V. Viswanathan and Others

Supreme Court Of India · AIR 1977 SC 463 : (1976) 105 ITR 653 : (1977) 1 SCC 90 : (1977) SCC 142 : (1977) 1 SCR 649

Estate Duty Act, 1953 — Section 10

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Supreme Court21 Sept 1976Dismissed

P.K. Badiani Vs The Commissioner of Income Tax, Bombay

Supreme Court Of India · AIR 1977 SC 560 : (1976) 105 ITR 642 : (1976) 4 SCC 562 : (1977) 1 SCR 638

Income Tax (Amendment) Act, 1961 — Section 2(22), 61Income Tax Act, 1922 — Section 10(2), 2(6A), 23A, 66(1), 66A(2)

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Supreme Court21 Sept 1976dismissed

Khazan Singh and Others Vs Hukam Singh and Others

Supreme Court Of India · AIR 1977 SC 2032 : (1977) 3 SCC 351 : (1977) 1 SCR 636

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Supreme Court20 Sept 1976Allowed

Purushottam Das Vs The VIII Additional Distt. and Sessions Judge, Allahabad and Others

Supreme Court Of India · AIR 1977 SC 1520 : (1977) 1 SCC 451

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Amendment Act, 1976 — Section 14Uttar Pradesh Urban B

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Supreme Court20 Sept 1976Disposed Of

Smt. Smriti Marthand Vs District Judge of Kumaun, Nainital and Others

Supreme Court Of India · AIR 1977 SC 1483 : (1977) 1 SCC 490

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 16

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Supreme Court20 Sept 1976Allowed

Nemi Chand Jain Vs State Transport Appellate Tribunal, M.P., Gwalior and Others

Supreme Court Of India · AIR 1977 SC 22 : (1977) 1 SCC 251 : (1976) 8 UJ 842

Motor Vehicles Act, 1988 — Section 64

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Supreme Court20 Sept 1976Allowed

Ram Lobhaya Sikand Vs The Additional District Judge and Others

Supreme Court Of India · AIR 1977 SC 902 : (1976) 4 SCC 511

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Supreme Court20 Sept 1976Dismissed

Muni Lal and Others Vs Prescribed Authority and Others

Supreme Court Of India · AIR 1978 SC 29 : (1977) 3 SCC 336

Constitution of India, 1950 — Article 226

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Supreme Court17 Sept 1976Dismissed

Harshadsingh Pahelvansingh Thakore Vs The State of Gujarat

Supreme Court Of India · AIR 1977 SC 710 : (1977) CriLJ 352 : (1976) 4 SCC 640 : (1977) 1 SCR 626 : (1976) 8 UJ 891

Penal Code, 1860 (IPC) — Section 34

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Supreme Court16 Sept 1976Dismissed

The State of Uttar Pradesh Vs Lalai Singh Yadav

Supreme Court Of India · AIR 1977 SC 202 : (1977) CriLJ 186 : (1976) 4 SCC 213 : (1976) SCC(Cri) 556 : (1977) 1 SCR 616

Constitution of India, 1950 — Article 19(1)Criminal Procedure Code, 1973 (CrPC) — Section 99A, 99C, 99DPenal Code, 1860 (IPC) — Section 124A, 153A, 295A

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Supreme Court15 Sept 1976Allowed

State of Andhra Pradesh Vs Rayavarapu Punnayya and Another

Supreme Court Of India · AIR 1977 SC 45 : (1977) CriLJ 1 : (1976) 4 SCC 382 : (1976) SCC(Cri) 659 : (1977) 1 SCR 601

Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 299, 300, 302, 304, 323

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Supreme Court15 Sept 1976Dismissed

Hindustan Steel Ltd. Vs The Presiding Officer, Labour Court, Orissa and Others

Supreme Court Of India · AIR 1976 SC 31 : (1976) LabIC 1766 : (1977) 1 LLJ 1 : (1976) 4 SCC 222 : (1977) 1 SCR 586 : (1976) 8 UJ 829

Industrial Disputes Act, 1947 — Section 2, 25F

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