COURT ARCHIVE

Supreme Court Of India judgments

59,830 judgments · page 2,444 of 2,992

Supreme Court02 Nov 1981Partly Allowed

Dr. S.P. Kapoor Vs State of Himachal Pradesh and Others Dr. Jiwan Lal Vs State of Himachal Pradesh and Others

Supreme Court Of India · AIR 1981 SC 2181(2) : (1982) 45 FLR 1 : (1982) LabIC 9 : (1982) 1 LLJ 206 : (1981) 3 SCALE 1666 : (1981) 4 SCC 716 : (1982) 1 SCR 1043 : (1982) 14 UJ 731

Constitution of India, 1950 — Article 14, 16Himachal Pradesh Health Services Rules, 1974 — Rule 10, 2, 4, 9Punjab Reorganisation Act, 1966 — Section 117

Supreme Court31 Oct 1981Disposed Of

P.V. Shetty Vs B.S. Giridhar

Supreme Court Of India · AIR 1982 SC 83 : (1982) 3 SCC 403

Karnataka Rent Control Act, 1961 — Section 14

Supreme Court30 Oct 1981dismissed

Hemlata Kantilal Shah Vs State of Maharashtra and another

Supreme Court Of India · AIR 1982 SC 8 : (1982) CriLJ 150 : (1981) 3 SCALE 1657 : (1981) 4 SCC 647 : (1982) 1 SCR 1028

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 8Constitution of India, 1950 — Article 21, 22(5)

Supreme Court29 Oct 1981Disposed Of

Janga Ravaji Mali Vs Smt. Nasrat Jahanbegum and others

Supreme Court Of India · (1982) 1 SCC 270

Supreme Court29 Oct 1981Allowed

Pandurang Jivaji Apte Vs Ramchandra Gangadhar Ashtekar (Dead) by Lrs. and Others

Supreme Court Of India · AIR 1981 SC 2235 : (1981) 3 SCALE 1652 : (1981) 4 SCC 569 : (1982) 1 SCR 1020 : (1982) 14 UJ 61

Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Contract Act, 1872 — Section 176

Supreme Court23 Oct 1981Disposed Of

Lalji Dubey and others Vs Union of India and others

Supreme Court Of India · (1983) 1 SCC 524

Supreme Court23 Oct 1981allowed

State of Gujarat Vs Mohd. Ismail Jumma and Others

Supreme Court Of India · AIR 1982 SC 683(1) : (1982) CriLJ 421 : (1982) 1 GLR 113 : (1981) 3 SCALE 1645 : (1981) 4 SCC 609 : (1982) 1 SCR 1014

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 10, 3(1)Constitution of India, 1950 — Article 226

Supreme Court23 Oct 1981allowed

Mst. Karbalai Begum Vs Mohd. Sayeed and Others

Supreme Court Of India · (1981) 3 SCALE 1640 : (1981) 4 SCC 632 : (1982) 14 UJ 65

Supreme Court22 Oct 1981allowed

Rattan Singh Vs State of Punjab and Others Shingara Singh Vs State of Punjab and Others

Supreme Court Of India · AIR 1982 SC 1(1) : (1982) CriLJ 146 : (1981) 3 SCALE 1625 : (1981) 4 SCC 481 : (1981) SCC(Cri) 853 : (1982) 1 SCR 1010

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11, 11(1)

Supreme Court21 Oct 1981Partly Allowed

Govindji Vathal Lal Bhojam Vs Gujarat Housing Board, Ahmedabad

Supreme Court Of India · (1982) 1 SCC 412

Supreme Court20 Oct 1981Disposed Of

Janga Ravaji Mali Vs Smt. Nasrat Jahanbegam and Others

Supreme Court Of India · (1982) 1 SCC 270

Supreme Court20 Oct 1981Allowed

Sankari Cement Alai Thozhilalar Munnetra Sangam, Tamil Nadu Vs Government of Tamil Nadu and Another Management of India Cement Limited Vs Sankari Cement Alai Thozhilalar and Another

Supreme Court Of India · (1983) 1 LLJ 460 : (1983) 1 SCC 304

Industrial Disputes Act, 1947 — Section 10, 12(5)

Supreme Court20 Oct 1981

Jeewanti Pandey Vs Kishan Chandra Pandey

Supreme Court Of India · AIR 1982 SC 3 : (1981) 3 SCALE 1641 : (1981) 4 SCC 517 : (1982) 1 SCR 1003 : (1982) 14 UJ 57

Hindu Marriage Act, 1955 — Section 12, 19

Supreme Court20 Oct 1981Dismissed

R.K. Garg and Others Vs Union of India (UOI)

Supreme Court Of India · (1981) 7 TAXMAN 53

Constitution of India, 1950 — Article 109, 110, 123, 14, 356Finance (No. 2) Act, 1965 — Section 24Finance Act, 1965 — Section 68

Supreme Court16 Oct 1981Disposed Of

Om Parkash Yogesh Kumar and Another Vs Market Committee, Amritsar and Others

Supreme Court Of India · (1982) 1 SCC 369

Supreme Court16 Oct 1981dismissed

Wasiuddin Ahmed Vs District Magistrate, Aligarh, U.P. and Others

Supreme Court Of India · AIR 1981 SC 2166 : (1981) CriLJ 1825 : (1981) 3 SCALE 1629 : (1981) 4 SCC 521

Constitution of India, 1950 — Article 22(5), 32Criminal Procedure Code, 1973 (CrPC) — Section 144, 173(5)National Security Act, 1980 — Section 8

Supreme Court16 Oct 1981Allowed

Divisional Personnel Officer, Western Railway, Kota Vs Sunder Dass

Supreme Court Of India · AIR 1981 SC 2177 : (1982) LabIC 4 : (1982) 1 LLJ 154 : (1981) 3 SCALE 1647 : (1981) 4 SCC 563 : (1982) 1 SCR 937 : (1982) 1 SLJ 76 : (1981) 13 UJ 856

Supreme Court16 Oct 1981Allowed

Tata Engineering and Locomotive Company Limited Vs Their Workmen

Supreme Court Of India · AIR 1981 SC 2163 : (1982) LabIC 1 : (1981) 2 LLJ 429 : (1981) 3 SCALE 1587 : (1981) 4 SCC 627 : (1982) 1 SCR 929 : (1982) 1 SLJ 64 : (1981) 13 UJ 919

Industrial Disputes Act, 1947 — Section 18(1), 2

Supreme Court15 Oct 1981Allowed

K.C. Kapoor Vs Smt. Radhika Devi (Dead) by Lrs. and Others

Supreme Court Of India · AIR 1981 SC 2128 : (1981) 3 SCALE 1565 : (1981) 4 SCC 487 : (1982) 1 SCR 907 : (1981) 13 UJ 905

Hindu Womens Right to Property Act, 1937 — Section 3Transfer of Property Act, 1882 — Section 41

Supreme Court14 Oct 1981dismissed

Gurdayal Singh Fiji Vs State of Punjab and others

Supreme Court Of India · AIR 1981 SC 2015 : (1981) 3 SCALE 1553 : (1981) 4 SCC 419 : (1982) 1 SCR 904 : (1981) 2 SLJ 457 : (1981) 13 UJ 882