Supreme Court24 Nov 1981Disposed Of
Life Insurance Corporation of India Vs P. Singaravelu and Others
Supreme Court Of India · (1982) 1 SCC 482
COURT ARCHIVE
Supreme Court Of India judgments
59,830 judgments · page 2,443 of 2,992
Supreme Court24 Nov 1981Allowed
Gurdip Singh Vs Union of India
Supreme Court Of India · AIR 1982 SC 1176 : (1982) 45 FLR 330 : (1982) 2 LLJ 184 : (1982) 1 SCC 505 : (1982) 2 SLJ 380
Supreme Court20 Nov 1981Allowed
Idandas Vs Anant Ramchandra Phadke (Dead) by Lrs
Supreme Court Of India · AIR 1982 SC 127(2) : (1982) MHLJ 288 : (1982) MPLJ 235 : (1981) 3 SCALE 1790 : (1982) 1 SCC 27 : (1982) 1 SCR 1197 : (1982) 14 UJ 23
Evidence Act, 1872 — Section 21Transfer of Property Act, 1882 — Section 106
Supreme Court19 Nov 1981Dismissed
Sone Lal and Others Vs State of Uttar Pradesh
Supreme Court Of India · (1981) CriLJ 1027(1) : (1981) 1 SCALE 604 : (1982) 2 SCC 398
Supreme Court18 Nov 1981dismissed
G.S. Broca Vs State of Jammu and Kashmir and Another
Supreme Court Of India · AIR 1982 SC 1149 : (1982) 3 SCC 311 : (1982) 14 UJ 30
Supreme Court18 Nov 1981dismissed
Indu Bala Bose and Others Vs Manindra Chandra Bose and Another
Supreme Court Of India · AIR 1982 SC 133 : (1981) 3 SCALE 1766 : (1982) 1 SCC 20 : (1982) 1 SCR 1188 : (1982) 14 UJ 7
Succession Act, 1925 — Section 63
Supreme Court18 Nov 1981Allowed
State of Gujarat Vs Dharamdas Viranand and Others
Supreme Court Of India · AIR 1982 SC 781 : (1982) 1 GLR 456 : (1983) 1 SCALE 1771 : (1981) 3 SCALE 1771 : (1982) 1 SCC 370 : (1982) 14 UJ 32
Constitution of India, 1950 — Article 14, 19(1)Gujarat Municipalities Act, 1963 — Section 233Gujarat Village Panchayats Act, 1961 — Section 193A
Supreme Court18 Nov 1981Dismissed
Kamlabai Vs Bhikchand Kishanlal and Others
Supreme Court Of India · AIR 1982 SC 709 : (1981) 3 SCALE 1788 : (1982) 1 SCC 377 : (1982) 14 UJ 21
Supreme Court17 Nov 1981Allowed
Major Ram Dayal Vs Union of India (UOI)
Supreme Court Of India · (1981) 3 SCALE 1789 : (1982) 1 SCC 409 : (1982) 14 UJ 6
Supreme Court16 Nov 1981Allowed
Haridas Aildas Thadani and Others Vs Godrej Rustom Kermani
Supreme Court Of India · AIR 1983 SC 319 : (1984) 1 SCC 668 : (1982) 14 UJ 306
Supreme Court13 Nov 1981Disposed Of
R.K. Garg and Others Vs Union of India (UOI) and Others
Supreme Court Of India · (1981) 25 CTR 406 : (1982) 133 ITR 239 : (1981) 3 SCALE 1743 : (1981) 4 SCC 675 : (1981) 1 SCR 947 : (1982) 14 UJ 12
Constitution of India, 1950 — Article 123, 14, 367Special Bearer Bonds (Immunities and Exemptions) Act, 1981 — Section 4
Supreme Court10 Nov 1981Dismissed
Sat Pal Vs State of Punjab and others
Supreme Court Of India · AIR 1981 SC 2230 : (1981) CriLJ 1867 : (1981) 3 SCALE 1760 : (1982) 1 SCC 12 : (1982) 14 UJ 35
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 1, 11(1), 3, 3(2), 8Constitution of India, 1950 — Article 21, 22(5), 256, 257(1), 258(2)
Supreme Court09 Nov 1981
Smt. Indramanidevi Parasrampuria Vs Assistant Controller of Estate Duty
Supreme Court Of India · (1983) 141 ITR 593
Estate Duty Act, 1953 — Section 64(1)
Supreme Court07 Nov 1981
Prabha Dutt Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1982 SC 6 : (1982) 84 BOMLR 65 : (1982) CriLJ 148 : (1981) 3 SCALE 1757 : (1982) 1 SCC 1 : (1982) 1 SCR 1184 : (1981) 13 UJ 848
Constitution of India, 1950 — Article 19(1), 32Criminal Procedure Code, 1973 (CrPC) — Section 161(2)Penal Code, 1860 (IPC) — Section 302
Supreme Court07 Nov 1981Disposed Of
Kuljeet Singh Alias Ranga Vs Lt. Governor, Delhi and Another
Supreme Court Of India · AIR 1981 SC 2339 : (1981) 3 SCALE 1752 : (1982) 1 SCC 11
Constitution of India, 1950 — Article 161, 72
Supreme Court06 Nov 1981Dismissed
State of Gujarat and Others Vs Jat Harun Dada
Supreme Court Of India · AIR 1981 SC 2338 : (1981) CriLJ 1872 : (1982) 1 GLR 193 : (1981) 3 SCALE 1705 : (1981) 4 SCC 659 : (1982) 14 UJ 41
Constitution of India, 1950 — Article 136
Supreme Court06 Nov 1981Dismissed
Gangabai Gilda Vs Smt. Chhabubai Gandhi
Supreme Court Of India · AIR 1982 SC 20 : (1982) MhLj 1 : (1982) MPLJ 1 : (1981) 3 SCALE 1753 : (1982) 1 SCC 4 : (1982) 1 SCR 1176 : (1982) 14 UJ 1
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 91, 92, 92(1)
Supreme Court05 Nov 1981Dismissed
Bishambhar Dayal Chandra Mohan and Others Vs State of Uttar Pradesh and Others
Supreme Court Of India · AIR 1982 SC 33 : (1981) 3 SCALE 1685 : (1982) 1 SCC 39 : (1982) 1 SCR 1137 : (1982) 14 UJ 802
Constitution of India, 1950 — Article 14, 162, 19(1), 19(5), 19(6)Criminal Procedure Code, 1898 (CrPC) — Section 102, 165, 51, 96, 98Essential Commodities Act, 1955 — Section 3, 5, 6A
Supreme Court03 Nov 1981
Sachindra Mohan Das Gupta Vs Governor of Tripura
Supreme Court Of India · (1982) 1 SCC 434
West Bengal Security Act, 1950 — Section 29(3)(C)
Supreme Court03 Nov 1981Allowed
Gulam Abbas and Others Vs State of Uttar Pradesh and Others
Supreme Court Of India · AIR 1981 SC 2198 : (1981) CriLJ 1835 : (1981) 3 SCALE 1707 : (1982) 1 SCC 71 : (1982) 1 SCR 1077
Uttar Pradesh Muslim Waqfs Act, 1936 — Section 4, 4A, 4(3), 5, 5(1), 5(3)(1), 6, 6(4), 8, 9, 28, 29, 38, 39, 50, 53, 61Code Of Criminal Procedure, 1973 — Section 8, 9, 10, 11, 12, 13, 14, 15, 16, 17, 18,19, 20, 21, 22, 23, 26, 27, 28, 29, 30, 31, 32, 33, 34, 35, 107, 129, 130, 131, 132, 133, 134, 135, 136, 137, 138, 139, 140, 141, 142, 143, 144, 144(1), 144(2), 145, 146, 147, 148Code Of Civil Procedure, 1908 — Section 11, Order 1 Rule 8