Supreme Court15 Sept 1981Disposed Of
Jagdish Prasad Vs State of Delhi and Another
Supreme Court Of India · AIR 1982 SC 57 : (1982) CriLJ 197 : (1982) 3 SCC 220
Prevention of Food Adulteration Act, 1954 — Section 13(2), 2
COURT ARCHIVE
Supreme Court Of India judgments
59,830 judgments · page 2,446 of 2,992
Supreme Court15 Sept 1981Dismissed
Ludhichem Agencies and others Vs Ahmed R.V. Peer Mohamed and another
Supreme Court Of India · AIR 1981 SC 1998 : (1981) 3 SCALE 1410 : (1981) 4 SCC 273 : (1982) 1 SCR 712 : (1981) 13 UJ 733
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 14(2), 15A(1), 5(4A)
Supreme Court14 Sept 1981dismissed
Sirajmohmedkhan Janmohamadkhan Vs Hafizunnisa Yasinkhan and Another
Supreme Court Of India · (1981) ACR 409 : AIR 1981 SC 1972(1) : (1981) 22 GLR 175 : (1981) 3 SCALE 1400 : (1981) 4 SCC 250 : (1981) SCC(Cri) 829 : (1982) 1 SCR 695
Criminal Procedure Code, 1973 (CrPC) — Section 488Hindu Marriage Act, 1955 — Section 13(1)
Supreme Court14 Sept 1981Disposed Of
Begum Para Nasir Khan and others Vs Luiza Matilda Fernandes and others
Supreme Court Of India · (1982) 84 BOMLR 95 : (1981) 3 SCALE 1456 : (1984) 2 SCC 595 : (1982) 14 UJ 48
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3), 13(1), 5(11)Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3A, Order 32 Rule 4, Order 5 Rule 20(2), Order 9 Rule 13
Supreme Court10 Sept 1981Dismissed
Bihar State Electricity Board and Others Vs Bhowra Kankanee Collieries Ltd. and Another
Supreme Court Of India · AIR 1982 SC 60 : (1982) PLJR 22(1) : (1984) SCC 597 Supp
Supreme Court10 Sept 1981Disposed Of
Free Legal Aid Committee, Jamshedpur Vs State of Bihar
Supreme Court Of India · AIR 1982 SC 1463 : (1982) CriLJ 1943 : (1982) 3 SCC 378
Criminal Procedure Code, 1973 (CrPC) — Section 209, 441(3)
Supreme Court08 Sept 1981allowed
State of Maharashtra and another Vs Chandrakant Anant Kulkarni and others
Supreme Court Of India · AIR 1981 SC 1990 : (1981) LabIC 1568 : (1981) 2 LLJ 433 : (1981) 3 SCALE 1445 : (1981) 4 SCC 130 : (1982) 1 SCR 665 : (1981) 2 SLJ 280
Recruitment Rules, 1961 — Rule 1States Reorganisation Act, 1956 — Section 115(5)
Supreme Court08 Sept 1981Dismissed
S.C. Udhawan Vs Punjab University
Supreme Court Of India · AIR 1982 SC 1212 : (1981) 4 SCC 510
Constitution of India, 1950 — Article 226
Supreme Court08 Sept 1981Allowed
Raghbir Vs State of Haryana
Supreme Court Of India · AIR 1981 SC 2037 : (1981) CriLJ 1497 : (1981) 3 SCALE 1371 : (1981) 4 SCC 210 : (1981) SCC(Cri) 818 : (1982) 1 SCR 686 : (1981) 13 UJ 840
Childrens Act, 1960 — Section 20, 5Constitution of India, 1950 — Article 254(1)Criminal Procedure Code, 1973 (CrPC) — Section 27, 29, 4, 5
Supreme Court07 Sept 1981Disposed Of
Goswami Krishna Murarilal Sharma Vs Dhan Prakash and Others
Supreme Court Of India · (1981) 4 SCC 574
Supreme Court07 Sept 1981Disposed Of
Sri Krishna Singh Vs Mathura Ahir and Others
Supreme Court Of India · AIR 1982 SC 686 : (1981) 4 SCC 421 : (1981) 13 UJ 762
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29, 2(11)Contempt of Courts Act, 1971 — Section 14, 2
Supreme Court04 Sept 1981Dismissed
Math Sauna and Others Vs Kedar Nath alias Uma Shankar and Others
Supreme Court Of India · AIR 1981 SC 1878 : (1981) 3 SCALE 1577 : (1981) 4 SCC 77 : (1982) 1 SCR 659 : (1981) 13 UJ 740
Supreme Court04 Sept 1981Dismissed
Krishan Lal Praveen Kumar and Others Vs State of Rajasthan and Others Mohan Lal Lila Dhar and Another Vs State of Rajasthan and Others
Supreme Court Of India · AIR 1982 SC 29 : (1981) 4 SCC 550 : (1981) SCC(Cri) 863 : (1981) 13 UJ 845
Constitution of India, 1950 — Article 19(6), 302Essential Commodities Act, 1955 — Section 3, 3(2), 5
Supreme Court04 Sept 1981Allowed
K.P. Varghese Vs Income Tax Officer, Ernakulam and Another
Supreme Court Of India · AIR 1981 SC 1922 : (1981) 24 CTR 358 : (1981) 131 ITR 597 : (1981) 3 SCALE 1315 : (1981) 4 SCC 173 : (1982) 1 SCR 629
Constitution of India, 1950 — Article 19(1)Finance Act, 1964 — Section 13(2)Income Tax Act, 1922 — Section 2(6)
Supreme Court03 Sept 1981Dismissed
Smt. Rukhamanbai Vs Shivram and others
Supreme Court Of India · AIR 1981 SC 1881 : (1981) 3 SCALE 1437 : (1981) 4 SCC 262 : (1982) 1 SCR 607 : (1981) 13 UJ 833
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 2(18), 32, 4Transfer of Property Act, 1882 — Section 105, 107, 13, 19, 21
Supreme Court03 Sept 1981Allowed
Ahura Chemical Products Pvt. Ltd. Vs Union of India (UOI)
Supreme Court Of India · AIR 1981 SC 1782 : (1981) 83 BOMLR 513 : (1981) 8 ELT 613 : (1981) 3 SCALE 1365 : (1981) 4 SCC 277 : (1982) 1 SCR 621 : (1981) 13 UJ 729
Supreme Court02 Sept 1981Partly Allowed
Associated Cement Company Limited Vs Commercial Tax Officer, Kota and Others
Supreme Court Of India · AIR 1981 SC 1887 : (1981) 3 SCALE 1338 : (1981) 4 SCC 578 : (1982) 1 SCR 563 : (1981) 48 STC 466
Central Sales Tax Act, 1956 — Section 9(2)Rajasthan Sales Tax Act, 1954 — Section 11, 7(1), 7(2)Rajasthan Sales Tax Rules, 1955 — Rule 25
Supreme Court02 Sept 1981ALLOWED
R.K. Garg Vs Union of India
Supreme Court Of India · (1981) 7 TAXMAN 25
Constitution of India, 1950 — Article 123, 14
Supreme Court01 Sept 1981Dismissed
Southern Pharmaceuticals and Chemicals, Trichur and Others Vs State of Kerala and Others P. Krishna Wariyar Vs State of Kerala and Others
Supreme Court Of India · AIR 1981 SC 1863 : (1981) 3 SCALE 1376 : (1981) 4 SCC 391 : (1982) 1 SCR 519
Industries (Development and Regulation) Act, 1951 — Section 2Kerala Abkari Act, 1077 — Section 12
Supreme Court01 Sept 1981Dismissed
State of Gujarat Vs Sayed Mohd. Baquir El Edross
Supreme Court Of India · AIR 1981 SC 1921 : (1981) 22 GLR 167 : (1981) 3 SCALE 1793 : (1981) 4 SCC 1 : (1982) 1 SCR 551 : (1981) 13 UJ 755
Limitation Act, 1963 — Article 121