Supreme Court01 Apr 1987Disposed Of
Union Bank of India Vs Manku Narayana
Supreme Court Of India · AIR 1987 SC 1078 : (1987) 2 JT 24 : (1987) 1 SCALE 669 : (1987) 2 SCC 335 : (1987) 1 UJ 434
COURT ARCHIVE
Supreme Court Of India judgments
59,834 judgments · page 2,343 of 2,992
Supreme Court01 Apr 1987
Bara Singh Vs Kashmira Singh and Others
Supreme Court Of India · (1987) 2 JT 234
Punjab Customs (Power to Contest) Amendment Act, 1973 — Section 1(2), 3, 7
Supreme Court01 Apr 1987Dismissed
Skandia Insurance Co. Ltd. Vs Kokilaben Chandravadan and Others
Supreme Court Of India · (1987) 1 ACC 413 : (1987) ACJ 411 : (1987) 62 CompCas 138 : (1987) 2 JT 43 : (1987) 100 LW 790 : (1987) MhLj 556 : (1987) MPLJ 347 : (1987) 1 SCALE 648 : (1987) 2 SCC 654 : (1987) 2 SCR 752
Motor Vehicles Act, 1988 — Section 96, 96(1), 96(2)(b)(ii), 96(2)
Supreme Court01 Apr 1987Allowed
State of West Bengal and Others Vs Taiyub Hussain Chowdhury and Another
Supreme Court Of India · (1987) 2 JT 192
West Bengal Estates Acquisition Act, 1953 — Section 5, 6(1)
Supreme Court31 Mar 1987Dismissed
P. Ananthakrishnan Nair and Another Vs Dr. G. Ramakrishnan and Another
Supreme Court Of India · AIR 1987 SC 1273 : (1987) 2 JT 7 : (1987) 2 SCC 429
Madras City Tenants Protection Act, 1922 — Section 11, 2, 2(3), 2(4), 3Presidency Small Cause Courts Act, 1882 — Section 41
Supreme Court30 Mar 1987Disposed Of
Employees of Engineers India Ltd. and another Vs Engineers India Ltd. and another
Supreme Court Of India · (1987) 3 JT 59 : (1987) SCC 586 Supp : (1987) 1 SCC 586 Supp
Supreme Court30 Mar 1987dismissed
Asharfi Lal and Others Vs State of Uttar Pradesh
Supreme Court Of India · (1987) 11 ACR 615 : AIR 1987 SC 1721 : (1987) CriLJ 1885 : (1987) 2 JT 595 : (1987) 1 SCALE 766 : (1987) 3 SCC 224 : (1987) 2 SCR 722 : (1987) 2 UJ 152
Criminal Procedure Code, 1973 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 148, 149, 302, 307
Supreme Court30 Mar 1987Dismissed
Miss Lena Khan Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1987 SC 1515 : (1987) 54 FLR 522 : (1987) 2 JT 19 : (1987) 1 SCALE 806 : (1987) 2 SCC 402 : (1987) 2 SCC 231 : (1987) 2 SCR 727 : (1987) 2 UJ 102
Constitution of India, 1950 — Article 12, 14, 15
Supreme Court27 Mar 1987Dismissed
Ram Singh Vs Ram Kumar Jha and Another
Supreme Court Of India · (1987) 1 SCC 605 Supp : (1987) SCC 605 Supp
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(1)(b)
Supreme Court27 Mar 1987Disposed Of
All India General Transport Corporation Vs Sri Ambika Investment Co. Pvt. Ltd. and Others
Supreme Court Of India · (1987) 35 BLJR 684 : (1987) 2 JT 634 : (1988) PLJR 2 : (1987) SCC 662 Supp
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1), 8(3)
Supreme Court27 Mar 1987dismissed
Shamma Bhatt and Others Vs T. Ramakrishna Bhatt
Supreme Court Of India · AIR 1987 SC 1348 : (1987) 2 JT 1 : (1987) 1 SCALE 636 : (1987) 2 SCC 416 : (1987) 2 SCR 700 : (1987) 2 UJ 16
Kerala Compensation for Tenants Improvements Act, 1958 — Section 4, 5Transfer of Property Act, 1882 — Section 51
Supreme Court27 Mar 1987allowed
Hari Om Gautam Vs District Magistrate, Mathura and Another
Supreme Court Of India · AIR 1987 SC 1339 : (1987) 1 JT 795 : (1987) 1 SCALE 622 : (1987) 2 SCC 397 : (1987) 2 SCR 714 : (1987) 2 UJ 146
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 68(2), 76, 91(2)
Supreme Court27 Mar 1987dismissed
Mahesh and Others Vs State of Madhya Pradesh
Supreme Court Of India · AIR 1987 SC 1346 : (1987) CriLJ 1073 : (1987) 1 JT 793 : (1987) 1 SCALE 594 : (1987) 3 SCC 80 : (1987) 2 SCR 710 : (1987) 2 UJ 150
Penal Code, 1860 (IPC) — Section 302
Supreme Court27 Mar 1987Allowed
Sheikh Jehangir Vs Smt. S. Kaushilyabai and Others
Supreme Court Of India · (1987) 2 JT 101 : (1987) SCC 630 Supp : (1987) 1 SCC 630 Supp
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(3)
Supreme Court27 Mar 1987Dismissed
Mahesh and Others Vs State of M.P.
Supreme Court Of India · (1987) JLJ 558
Penal Code, 1860 (IPC) — Section 302
Supreme Court27 Mar 1987
Mrs. Nilima Priyadarshini Vs State of Bihar
Supreme Court Of India · AIR 1987 SC 2021 : (1987) 2 JT 6 : (1987) PLJR 31 : (1987) SCC 732 Supp
Supreme Court26 Mar 1987Disposed Of
Madan Mohan Singh Vs Harbans Lal
Supreme Court Of India · (1987) 1 SCC 601 Supp : (1987) SCC 601 Supp
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 13(2)(1)
Supreme Court26 Mar 1987dismissed
Pushkar Nath Nehru and Others Vs Administrator (now by Executive Officer), Municipality, Srinagar and Another
Supreme Court Of India · AIR 1987 SC 1311 : (1987) 1 JT 799 : (1987) LabIC 982 : (1987) 1 SCALE 603 : (1987) 2 SCC 446 : (1987) 1 UJ 429
Constitution of India, 1950 — Article 32(2A)Jammu and Kashmir Municipal (Amendment) Act, Samvat 1998 — Section 34(2), 34(3)Jammu and Kashmir Municipal Act, 2008 — Section 28(3)
Supreme Court26 Mar 1987dismissed
Mackinnon Mackenzie and Co. Ltd. Vs Audrey D''costa and another
Supreme Court Of India · AIR 1987 SC 1281 : (1987) 2 CompLJ 165 : (1987) 89 Crimes 156 : (1987) 54 FLR 530 : (1987) 2 JT 34 : (1987) 1 LLJ 536 : (1987) 1 SCALE 627 : (1987) 2 SCC 469 : (1987) 2 SCR 659 : (1988) 1 SLJ 196 : (1987) 2 UJ 180
Constitution of India, 1950 — Article 119, 136, 2, 226, 3Equal Remuneration Act, 1976 — Section 2, 3, 4, 4(1), 7
Supreme Court26 Mar 1987Dismissed
Surinder Grover Vs Delhi Administration
Supreme Court Of India · (1987) 2 JT 102 : (1987) SCC 661 Supp : (1987) 1 SCC 661 Supp