COURT ARCHIVE

Supreme Court Of India judgments

59,834 judgments · page 2,344 of 2,992

Supreme Court26 Mar 1987Allowed

State of Gujarat Vs Mohanlal Jitamalji Porwal and Another

Supreme Court Of India · AIR 1987 SC 1321 : (1987) CriLJ 1061 : (1987) 2 Crimes 1 : (1987) 13 ECC 12 : (1987) 29 ELT 483 : (1987) 2 GLR 632 : (1987) 2 GLR 1316 : (1987) 1 JT 783 : (1987) 1 SCALE 598 : (1987) 2 SCC 364 : (1987) 2 SCR 677 : (1987) 2 UJ 129

Criminal Procedure Code, 1973 (CrPC) — Section 391

Supreme Court26 Mar 1987Dismissed

Kewal Ram Vs Smt. Ram Lubhai and Others Smt. Ram Lubhai Vs Kewal Ram and Others

Supreme Court Of India · AIR 1987 SC 1304 : (1987) 2 JT 16 : (1987) 100 LW 1099 : (1987) 1 SCALE 595 : (1987) 2 SCC 344 : (1987) 2 SCR 685 : (1987) 2 UJ 99

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

Supreme Court26 Mar 1987Dismissed

Sher Singh and Others Vs Financial Commissioner of Planning, Punjab and Others

Supreme Court Of India · AIR 1987 SC 1307 : (1987) 2 JT 63 : (1987) 2 SCC 439

Punjab Reorganisation Act, 1966 — Section 88Punjab Security of Land Tenures Act, 1930 — Section 10A, 10B, 9(1)

Supreme Court25 Mar 1987Dismissed

Om Parkash (Dead) by Lrs. and Others Vs Mohinder Singh and Others

Supreme Court Of India · (1987) 1 SCC 604 Supp : (1987) SCC 604 Supp

East Punjab Urban Rent Restriction Act, 1949 — Section 13(2)

Supreme Court25 Mar 1987allowed

Rajnikant Ganapatram Bhatt and Another Vs Chunilal Dahyabhai Gandhi

Supreme Court Of India · (1987) 3 JT 60 : (1987) SCC 634 Supp : (1987) 1 SCC 634 Supp

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3)

Supreme Court25 Mar 1987Allowed

Seriyal Udayar Vs State of Tamil Nadu

Supreme Court Of India · AIR 1987 SC 1289 : (1987) CriLJ 1058 : (1987) 2 Crimes 57 : (1987) 1 JT 789 : (1987) 1 SCALE 589 : (1987) 2 SCC 359 : (1987) 1 UJ 675

Penal Code, 1860 (IPC) — Section 302, 447

Supreme Court25 Mar 1987Disposed Of

Sitaram Jivyabhai Gavali Vs Ramjibhai Potiyabhai Mahala and Others

Supreme Court Of India · AIR 1987 SC 1293 : (1987) 1 JT 767 : (1987) 2 LLJ 133 : (1987) 1 SCALE 608 : (1987) 2 SCC 262 : (1987) 2 SCR 635 : (1987) 2 UJ 133

Constitution of India, 1950 — Article 102, 102(1), 309

Supreme Court24 Mar 1987

Joint Women''s Programme Vs State of Rajasthan and Others

Supreme Court Of India · AIR 1987 SC 2060 : (1987) 1 JT 764 : (1987) 1 SCALE 692 : (1987) SCC 707 Supp : (1987) 1 SCC 707 Supp

Supreme Court24 Mar 1987Disposed Of

State of West Bengal and Others Vs Lal Chand Agarwalla and Others State of West Bengal and Others Vs Navarashtra Oil Mills (P) Ltd.

Supreme Court Of India · AIR 1987 SC 1316 : (1987) 1 CALLT 16 : (1987) 1 JT 758 : (1987) 1 SCALE 584 : (1987) 2 SCC 504 : (1987) 2 SCR 621 : (1987) 66 STC 216 : (1987) 1 UJ 739

Taxes on Entry of Goods into Calcutta Metropolitan Area Act, 1972 — Section 6, 6(1)

Supreme Court24 Mar 1987Allowed

Jagat Singh Vs Karan Singh (dead) by LRs. and Others

Supreme Court Of India · (1987) 03 SC CK 0002

Tehri Garhwal Buhmi Sambandhi Adhikar Niyam — Section 6(4)

Supreme Court24 Mar 1987Disposed Of

Commissioner of Sales Tax Vs Leather Facts Co.

Supreme Court Of India · AIR 1987 SC 1343 : (1987) 1 JT 806 : (1987) 1 SCALE 659 : (1987) 2 SCC 380 : (1987) 2 SCR 630 : (1987) 66 STC 91 : (1987) 2 UJ 108

Central Sales Tax Act, 1956 — Section 5(3)Constitution of India, 1950 — Article 286(1)Uttar Pradesh Sales Tax Rules, 1948 — Rule 12A

Supreme Court23 Mar 1987Disposed Of

Officer of the Cement Corporation of India Vs Union of India (UOI) and Others

Supreme Court Of India · (1987) 1 JT 794

Supreme Court23 Mar 1987Disposed Of

State of Madhya Pradesh and Others Vs Naresh Wood Products (P) Ltd.

Supreme Court Of India · (1987) 1 JT 810

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1

Supreme Court18 Mar 1987Dismissed

Polammaraseetti Varana Venka Satyanarayana Vs Suddha Apparao Naidu (dead) and Others

Supreme Court Of India · (1987) 03 SC CK 0061

Supreme Court13 Mar 1987Allowed

Commissioner of Excess Profit Tax, Kanpur Vs Kalyan Mal Phool Chand

Supreme Court Of India · AIR 1987 SC 2140 : (1987) 166 ITR 180 : (1987) 1 JT 691 : (1987) 1 SCALE 563 : (1987) 2 SCC 458 : (1987) 2 SCR 601 : (1987) 1 UJ 721

Income Tax Act, 1922 — Section 2(1), 2(3), 2(6), 2(9), 4

Supreme Court12 Mar 1987Disposed Of

State of Tamil Nadu and Others Vs K. Rajan

Supreme Court Of India · (1987) 2 JT 99

Supreme Court12 Mar 1987Allowed

Prativa Devi Vs T.V. Krishnan

Supreme Court Of India · (1996) 1 JT 764 : (1996) 5 SCC 353

Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1), 25B, 25B(8)

Supreme Court11 Mar 1987Allowed

Brij Mohan Singh Chopra Vs State of Punjab

Supreme Court Of India · AIR 1987 SC 948 : (1987) 54 FLR 460 : (1987) 1 JT 673 : (1987) 1 LLJ 522 : (1987) 1 SCALE 556 : (1987) 2 SCC 188 : (1987) 2 SCR 583 : (1987) 3 SLJ 54 : (1987) 2 UJ 49

Constitution of India, 1950 — Article 14Punjab Civil Services (Premature Retirement) Rules, 1975 — Rule 3

Supreme Court10 Mar 1987Dismissed

Narendra Singh Vs State of U. P.

Supreme Court Of India · (1987) 11 ACR 388 : AIR 1987 SC 1337 : (1987) CriLJ 1070 : (1987) 1 Crimes 705 : (1987) 1 JT 662 : (1987) 1 SCALE 551 : (1987) 2 SCC 236 : (1987) 1 UJ 680

Penal Code, 1860 (IPC) — Section 302, 304

Supreme Court09 Mar 1987Allowed

G. Prabhu Das and Others Vs State of A.P. and Others

Supreme Court Of India · (1987) 1 JT 749