Supreme Court21 Apr 1987Disposed Of
Sarish Chandra Choudhary Vs State of Tripura and Others
Supreme Court Of India · AIR 1987 SC 1601 : (1987) 2 LLJ 359 : (1987) 1 SCALE 212 : (1987) 3 SCC 463 : (1987) 1 UJ 670
COURT ARCHIVE
Supreme Court Of India judgments
59,834 judgments · page 2,341 of 2,992
Supreme Court21 Apr 1987Partly Allowed
Union of India (UOI) Vs Nihar Kanta Sen and Others
Supreme Court Of India · AIR 1987 SC 1713 : (1987) 1 CALLT 38 : (1987) 2 JT 555 : (1987) 1 SCALE 1015 : (1987) 3 SCC 465 : (1987) 2 SCR 1108 : (1987) 2 UJ 310
Bengal Patni Taluks Regulation, 1819 — Section 1Defence of India Act, 1939 — Section 2(1)Defence of India Rules, 1939 — Rule 75A, 75A(1), 75A(2), 75A(5)
Supreme Court21 Apr 1987Dismissed
V.G. Panneerdas and Co. Vs Swadesamitran Ltd.
Supreme Court Of India · AIR 1987 SC 1506 : (1987) 2 JT 216 : (1987) 1 SCALE 1023 : (1987) 3 SCC 58 : (1987) 1 UJ 606
Constitution of India, 1950 — Article 136
Supreme Court21 Apr 1987Allowed
State of Haryana Vs Uttam alias Cheaku
Supreme Court Of India · (1987) 2 JT 336 : (1987) 1 SCALE 1177 : (1987) 3 SCC 485 : (1987) 2 SCR 1064
Penal Code, 1860 (IPC) — Section 395, 397, 412
Supreme Court16 Apr 1987Dismissed
Organisation of Pharmaceuticals Producers of India Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1987 SC 1414
Constitution of India, 1950 — Article 32
Supreme Court16 Apr 1987Disposed Of
D.K. Pandey Vs Abdul Azeez
Supreme Court Of India · (1987) 2 JT 259 : (1987) 1 SCALE 1046 : (1987) 3 SCC 63 : (1987) 1 UJ 531
Civil Procedure Code, 1908 (CPC) — Section 151Karnataka Rent Control Act, 1961 — Section 19, 29(1), 29(4)
Supreme Court16 Apr 1987dismissed
Jamana Flour and Oil Mill (P) Ltd. Vs State of Bihar
Supreme Court Of India · AIR 1987 SC 1207 : (1987) 35 BLJR 781 : (1987) 2 JT 155 : (1987) 1 SCALE 835 : (1987) 3 SCC 404 : (1987) 2 SCR 1047 : (1987) 65 STC 462 : (1987) 2 UJ 230
Supreme Court16 Apr 1987Allowed
Commissioner of Gift Tax, Gujarat Vs Chhotalal Mohanlal
Supreme Court Of India · AIR 1987 SC 1412 : (1987) 61 CTR 263 : (1987) 166 ITR 124 : (1987) 3 JT 8 : (1987) 1 SCALE 823 : (1987) 2 SCC 612 : (1987) 2 SCR 1042 : (1987) 2 UJ 471
Gift Tax Act, 1958 — Section 2(xii), 4Indian Partnership Act, 1932 — Section 14, 29(2), 53, 55(1)
Supreme Court16 Apr 1987Dismissed
State of Haryana Vs P.C. Wadhwa, IPS, Inspector General of Police and Another
Supreme Court Of India · AIR 1987 SC 1201 : (1987) LabIC 901 : (1987) 1 LLJ 529 : (1987) 1 SCALE 799 : (1987) 2 SCC 602 : (1987) 2 SCR 1030 : (1987) 2 SLJ 162 : (1987) 2 UJ 233
All India Services (Confidential Roll) Rules, 1970 — Rule 2, 5, 6, 6Business of the Haryana Government (Allocation) Rules, 1974 — Rule 1, 2, 3, 4Constitution of India, 1950 — Article 166
Supreme Court16 Apr 1987Disposed Of
Narain and Others Vs Om Prakash Gupta
Supreme Court Of India · AIR 1987 SC 1602 : (1987) 2 JT 258 : (1987) 1 SCALE 1253 : (1987) 3 SCC 61 : (1987) 1 UJ 669
Haryana Urban (Control of Rent and Eviction) Act, 1973 — Section 2
Supreme Court15 Apr 1987Dismissed
Mrs. Y. Theclanma Vs Union of India (UOI) and Others
Supreme Court Of India · (1987) 2 JT 165
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Constitution of India, 1950 — Article 136, 14, 226, 30(1), 32Delhi School Education Act, 1973 — Section 10, 11, 12, 16, 25
Supreme Court15 Apr 1987dismissed
Dev Singh and Others Vs Registrar, Punjab and Haryana High Court and Others
Supreme Court Of India · AIR 1987 SC 1629 : (1987) 3 JT 34 : (1987) 2 LLJ 11 : (1987) 1 SCALE 869 : (1987) 3 SCC 169 : (1987) 2 SCR 1005
Constitution of India, 1950 — Article 136, 136(1), 226, 227, 233Punjab Courts Act, 1918 — Section 35
Supreme Court15 Apr 1987dismissed
D. Navinchandra and Co. and Others Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1987 SC 1794 : (1987) 13 ECC 1 : (1987) 29 ELT 492 : (1987) 2 JT 141 : (1987) 1 SCALE 790 : (1987) 3 SCC 66 : (1987) 2 SCR 989
Constitution of India, 1950 — Article 32
Supreme Court15 Apr 1987Dismissed
Shyam Sunder Shaw Vs Netai Chand Shaw
Supreme Court Of India · AIR 1987 SC 1421 : (1987) 2 JT 265 : (1987) 1 SCALE 822 : (1987) 3 SCC 461 : (1987) 1 UJ 609
Supreme Court14 Apr 1987dismissed
State of U.P. Vs Niyamat and Others
Supreme Court Of India · (1987) 11 ACR 552 : AIR 1987 SC 1652 : (1987) CriLJ 1881 : (1987) 3 JT 1 : (1987) 1 SCALE 844 : (1987) 3 SCC 434 : (1987) 2 SCR 953
Criminal Procedure Code, 1973 (CrPC) — Section 41Penal Code, 1860 (IPC) — Section 147, 149, 302, 395, 97
Supreme Court14 Apr 1987Disposed Of
Subash and Shiv Shankar Vs State of U.P.
Supreme Court Of India · (1987) 11 ACR 541 : AIR 1987 SC 1222 : (1987) CriLJ 991 : (1987) 1 SCALE 838 : (1987) 3 SCC 331 : (1987) 2 SCR 962
Penal Code, 1860 (IPC) — Section 302, 324, 34
Supreme Court14 Apr 1987Dismissed
Commissioner of Income Tax Vs Shah Sadiq and Sons
Supreme Court Of India · AIR 1987 SC 1217 : (1987) 61 CTR 269 : (1987) 166 ITR 102 : (1987) 2 JT 157 : (1987) 1 SCALE 816 : (1987) 3 SCC 516
Penal Code, 1860 (IPC) — Section 177
Supreme Court14 Apr 1987Dismissed
Lachman Singh Vs Kirpa Singh and Others
Supreme Court Of India · AIR 1987 SC 1616 : (1987) 2 JT 175 : (1987) 100 LW 1165 : (1987) MhLj 551 : (1987) MPLJ 342 : (1987) 1 SCALE 808 : (1987) 2 SCC 547 : (1987) 2 SCR 933 : (1987) 2 UJ 225
Hindu Succession Act, 1956 — Section 15(1), 15(2)
Supreme Court13 Apr 1987Dismissed
Sri Sri Devi Mata and Others Vs State of West Bengal and Others
Supreme Court Of India · AIR 1987 SC 1336 : (1987) 2 JT 134 : (1987) 1 SCALE 770 : (1987) 3 SCC 220 : (1987) 1 UJ 608
West Bengal Estates Acquisition Act, 1953 — Section 6(1)
Supreme Court13 Apr 1987Disposed Of
Union of India (UOI) and Others Vs N. Hargopal and Others
Supreme Court Of India · AIR 1987 SC 1227 : (1987) 2 JT 182 : (1987) LabIC 915 : (1987) 1 LLJ 545 : (1987) 1 SCALE 753 : (1987) 3 SCC 308 : (1987) 2 SCR 910 : (1988) 1 SLJ 59 : (1987) 2 UJ 41
Employment Exchanges (Compulsory Notification of Vacancies) Act, 1959 — Section 2, 4