Supreme Court01 May 1987Allowed
Abhijit Vs Dean, Government Medical College, Aurangabad and Another
Supreme Court Of India · AIR 1987 SC 1362 : (1987) 2 JT 588 : (1987) 1 SCALE 1042 : (1987) 3 SCC 478 : (1987) 1 UJ 691
COURT ARCHIVE
Supreme Court Of India judgments
59,834 judgments · page 2,339 of 2,992
Supreme Court01 May 1987Allowed
State Bank of India Vs Yogendera Kumar Srivastava and Others T.N. Goel and Others Vs Chairman, State Bank of India and Others
Supreme Court Of India · AIR 1987 SC 1399 : (1987) 2 JT 477 : (1987) LabIC 995 : (1988) 1 LLJ 41 : (1987) 1 SCALE 937 : (1987) 3 SCC 10 : (1987) 3 SCR 115
Supreme Court01 May 1987Allowed
Rai Bahadur Seth Shreeram Durgaprasad Vs Director of Enforcement
Supreme Court Of India · AIR 1987 SC 1364 : (1987) CriLJ 1123 : (1987) 13 ECC 253 : (1987) 12 ECR 423 : (1987) 2 JT 590 : (1987) 1 SCALE 1081 : (1987) 3 SCC 27 : (1987) 3 SCR 137 : (1987) 2 UJ 357
Foreign Exchange Regulation Act, 1947 — Section 12, 23, 23(1)
Supreme Court01 May 1987Dismissed
E.S. Reddi Vs Chief Secretary, Government of A.P. and Another
Supreme Court Of India · AIR 1987 SC 1550 : (1987) 2 JT 339 : (1987) 100 LW 1117 : (1987) 1 SCALE 919 : (1987) 3 SCC 258 : (1987) 3 SCR 146 : (1987) 2 UJ 283
Constitution of India, 1950 — Article 136, 14
Supreme Court29 Apr 1987Disposed Of
Y. Suresh Babu Vs State of A.P. and Another
Supreme Court Of India · (1987) 2 JT 361 : (2005) 1 SCC 347
Penal Code, 1860 (IPC) — Section 326
Supreme Court29 Apr 1987dismissed
Ajmer Singh and Others Vs Union of India (UOI) and Others
Supreme Court Of India · AIR 1987 SC 1646 : (1987) CriLJ 1877 : (1987) 2 Crimes 433 : (1987) 2 JT 290 : (1987) 1 SCALE 953 : (1987) 3 SCC 340 : (1987) 3 SCR 84 : (1987) 2 UJ 219
Army Act, 1950 — Section 167Criminal Procedure Code, 1973 (CrPC) — Section 2, 428, 475, 5
Supreme Court29 Apr 1987dismissed
K.M. Mathew and Another Vs Hamsa Haji and Others
Supreme Court Of India · AIR 1987 SC 1326 : (1987) 2 JT 520 : (1987) 1 SCALE 1245 : (1987) 3 SCC 326 : (1987) 3 SCR 109 : (1987) 2 UJ 279
Kerala Land Reforms Act, 1963 — Section 7
Supreme Court29 Apr 1987Disposed Of
M.K. Sharma and Others Vs Bharat Electronics Ltd. and Others
Supreme Court Of India · AIR 1987 SC 1792 : (1987) CriLJ 1908 : (1987) 2 JT 518 : (1987) 1 SCALE 1049 : (1987) 3 SCC 231 : (1987) 1 UJ 692
Constitution of India, 1950 — Article 32
Supreme Court29 Apr 1987Dismissed
Seth Banarsi Dass Gupta Vs Commissioner of Income Tax, Delhi S.B. Sugar Mills, Bijnore Vs Commissioner of Income Tax, U.P.
Supreme Court Of India · AIR 1987 SC 1664 : (1987) 64 CTR 142 : (1987) 166 ITR 783 : (1987) 2 JT 584 : (1987) 1 SCALE 949 : (1987) 3 SCC 441 : (1987) 3 SCR 101
Income Tax Act, 1922 — Section 10(2), 24, 66(1)
Supreme Court29 Apr 1987Disposed Of
Mangat Ram and Another Vs Sardar Meharban Singh and Others
Supreme Court Of India · AIR 1987 SC 1656 : (1987) 2 JT 571 : (1987) 1 SCALE 964 : (1987) 4 SCC 319 : (1987) 1 UJ 694
Civil Procedure Code, 1908 (CPC) — Section 10Evidence Act, 1872 — Section 116Penal Code, 1860 (IPC) — Section 380, 454, 506
Supreme Court29 Apr 1987Dismissed
Pushpadevi M. Jatia Vs M.L. Wadhavan, Addl. Secretary, Government of India and Others
Supreme Court Of India · AIR 1987 SC 1748 : (1987) 3 SCR 46 : (1987) 3 SCC 367 : (1987) 2 JT 296 : (1987) 1 Scale 896
Constitution Of India, 1950 — Article 22(3), 22(5), 32, 136, 226Conservation Of Foreign Exchange And Prevention Of Smuggling Activities Act, 1974 — Section 3(1), 8(4), 8(b), 11, 12(6)Foreign Exchange Regulation Act, 1973 — Section 3, 3(e), 4, 4(1), 4(3), 5, 5A, 39, 39(b), 40, 40(1)
Supreme Court29 Apr 1987dismissed
Commissioner, Sales Tax, U.P. Vs Agra Belting Works, Agra
Supreme Court Of India · (1987) 12 ECR 1057 : (1987) 32 ELT 251 : (1987) 2 JT 514 : (1987) 1 SCALE 1061 : (1987) 3 SCC 140 : (1987) 3 SCR 93 : (1987) 66 STC 1
Uttar Pradesh Sales Tax Act, 1948 — Section 3, 3A, 4
Supreme Court28 Apr 1987Disposed Of
Security Guards Board for Greater Bombay and Thane Distt. Vs Security and Personnel Service Pvt. Ltd. and Others
Supreme Court Of India · AIR 1987 SC 1370 : (1987) 89 BOMLR 254 : (1987) 54 FLR 665 : (1987) 2 JT 328 : (1988) 1 LLJ 146 : (1987) 1 SCALE 1198 : (1987) 3 SCC 413 : (1987) 3 SCR 19 : (1987) 2 SLJ 147 : (1987) 2 UJ 252
Maharashtra Private Security Guards (Regulation of Employment and Welfare) Act, 1981 — Section 1(4), 23, 4, 8
Supreme Court28 Apr 1987Allowed
R.K. Upadhyaya Vs Shanabhai P. Patel
Supreme Court Of India · AIR 1987 SC 1378 : (1987) 62 CTR 17 : (1987) 32 ELT 255 : (1987) 166 ITR 163 : (1987) 2 JT 287 : (1987) 1 SCALE 1007 : (1987) 3 SCC 96 : (1987) 3 SCR 42 : (1987) 2 UJ 260
Income Tax (Amendment) Act, 1959 — Section 34(1), 34(4), 4Income Tax Act, 1922 — Section 34(1)Income Tax Act, 1961 — Section 139(2), 147, 148, 148(1), 149
Supreme Court28 Apr 1987Dismissed
Collector of Central Excise, Calcutta Vs Multiple Fabrics Pvt. Ltd. etc.
Supreme Court Of India · (1987) 12 ECR 1051 : (1987) 2 JT 289 : (1987) 2 SCC 636
Central Excises and Salt Act, 1944 — Section 35L
Supreme Court28 Apr 1987dismissed
Galib Bin Awaz Vs Mohd. Abdul Khader and Others
Supreme Court Of India · AIR 1987 SC 1565 : (1987) 2 JT 628 : (1987) 1 SCALE 1262 : (1987) 3 SCC 527 : (1987) 2 SCR 1229 : (1987) 2 UJ 377
Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 2, 2(2), 34, 37Requisitioning and Acquisition of Immovable Property Act, 1952 — Section 8, 9
Supreme Court28 Apr 1987Allowed
State of Bihar and Others Vs Kripalu Shankar and Others
Supreme Court Of India · AIR 1987 SC 1554 : (1987) CriLJ 1860 : (1987) 3 JT 49 : (1987) 1 SCALE 1070 : (1987) 3 SCC 34 : (1987) 3 SCR 1 : (1987) 2 SLJ 96
Constitution of India, 1950 — Article 166(2)Contempt of Courts Act, 1971 — Section 2
Supreme Court28 Apr 1987
Shree Vallabh Glass Works Ltd., etc. Vs Industrial Credit and Investment Corporation of India Ltd. and Others
Supreme Court Of India · AIR 1987 SC 1574 : (1987) 35 BLJR 739 : (1987) 62 CompCas 101 : (1987) 2 CompLJ 123 : (1987) 2 JT 345 : (1987) 1 SCALE 1041 : (1987) 3 SCC 94 : (1987) 1 UJ 706
Constitution of India, 1950 — Article 139A
Supreme Court28 Apr 1987Dismissed
Smt. Basanti Vs State of Himachal Pradesh State of Himachal Pradesh Vs Assoo alias Aso Ram
Supreme Court Of India · AIR 1987 SC 1572 : (1987) 35 BLJR 833 : (1987) CriLJ 1869 : (1987) 2 JT 281 : (1987) 1 SCALE 1175 : (1987) 3 SCC 227
Penal Code, 1860 (IPC) — Section 201, 302, 34
Supreme Court28 Apr 1987Disposed Of
Shahzad Hasan Khan Vs Ishtiaq Hasan Khan and Another
Supreme Court Of India · (1987) 11 ACR 494 : AIR 1987 SC 1613 : (1987) CriLJ 1872 : (1987) 2 Crimes 438 : (1987) 2 JT 323 : (1987) 1 SCALE 1249 : (1987) 2 SCC 684 : (1987) 3 SCR 34