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Supreme Court Of India judgments

59,834 judgments · page 2,325 of 2,992

Supreme Court20 Nov 1987Disposed Of

M.K. Agarwal Vs Gurgaon Gramin Bank and Others

Supreme Court Of India · (1987) 4 JT 511(1) : (1987) 2 SCALE 1073 : (1987) SCC 643 Supp : (1988) 1 UJ 40

Constitution of India, 1950 — Article 12, 14Gurgaon Gramin Bank (Staff) Services Regulations, 1980 — Regulation 10(2)Regional Rural Banks Act, 1976 — Section 3
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Supreme Court20 Nov 1987dismissed

State of Haryana Vs Dalmia Dadri Cement Ltd.

Supreme Court Of India · AIR 1988 SC 342 : (1987) 4 JT 527 : (1987) 2 SCALE 1307 : (1987) SCC 679 Supp : (1987) 1 SCC 679 Supp : (1988) 2 SCR 1 : (1988) 68 STC 173

Punjab General Sales Tax Act, 1948 — Section 5(2)
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Supreme Court13 Nov 1987Dismissed

Bhagat Ram Sharma Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1988 SC 740 : (1987) 4 JT 476 : (1987) 2 SCALE 1097 : (1988) 1 SCR 1034

Constitution Of India, 1950 — Article 226, 318Himachal Pradesh Legislative Assembly (Allowances And Pension Of Members) Act, 1971 — Section 2, 2(c), 3(1), 6B, 6B(1), 6(1)(a), 10(2)Punjab (Provincial Legislatures) Order, 1947 &mdsash; Section 5
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Supreme Court13 Nov 1987Dismissed

Khalil Ahmed Bashir Ahmed Vs Tufelhussein Samasbhai Sarangpurwala

Supreme Court Of India · AIR 1988 SC 184 : (1987) 89 BOMLR 600 : (1987) 4 JT 342 : (1987) 2 SCALE 1034 : (1988) 1 SCC 155 : (1988) 1 SCR 1057 : (1988) 1 UJ 133

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 15A, 5(4A)Constitution of India, 1950 — Article 136, 227Presidency Small Cause Courts Act, 1882 — Section 41
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Supreme Court13 Nov 1987Disposed Of

Sudama Singh Vs Nath Saran Singh and Others

Supreme Court Of India · AIR 1988 SC 84 : (1987) 4 JT 338 : (1988) LabIC 391 : (1987) 2 SCALE 1050 : (1988) 1 SCC 57 : (1988) 1 SCR 1049 : (1989) 1 SLJ 72

Uttar Pradesh Intermediate Education Act, 1921 — Section 16
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Supreme Court12 Nov 1987allowed

Union of India (UOI) Vs M.V.V.S. Murthy

Supreme Court Of India · AIR 1989 SC 711 : (1987) 4 JT 321 : (1987) 2 SCALE 1005 : (1987) SCC 371 Supp : (1987) 1 SCC 371 Supp : (1988) 1 ShimLC 248 : (1988) 1 UJ 127

Civil Services Examination Rules, 1983 — Rule 17, 2
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Supreme Court12 Nov 1987Allowed

Shobha Rani Vs Madhukar Reddi

Supreme Court Of India · AIR 1988 SC 121 : (1988) 36 BLJR 138 : (1987) 4 JT 433 : (1987) 2 SCALE 1008 : (1988) 1 SCC 105 : (1988) 1 SCR 1010

Hindu Marriage Act, 1955 — Section 10, 13, 13(1)(ia), 23Indian Penal Code, 1860 — Section 498A
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Supreme Court12 Nov 1987Disposed Of

State of Gujarat and Others Vs Parshottamdas Ramdas Patel and Others

Supreme Court Of India · AIR 1988 SC 220 : (1988) 36 BLJR 145 : (1988) 1 GLR 379 : (1987) 4 JT 323 : (1987) 2 SCALE 1141 : (1988) 1 SCC 132 : (1988) 1 SCR 997 : (1988) 1 UJ 113

Bombay Town Planning Act, 1954 — Section 29(1)Land Acquisition Act, 1894 — Section 24, 4, 4(1), 48Urban Land (Ceiling and Regulation) Act, 1976 — Section 2
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