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Supreme Court Of India judgments

59,834 judgments · page 2,326 of 2,992

Supreme Court11 Nov 1987Dismissed

State of U.P. and Another Vs Malik Zarid Khalid

Supreme Court Of India · AIR 1988 SC 132 : (1987) 4 JT 578 : (1987) 2 SCALE 1262 : (1988) 1 SCC 145 : (1988) 1 SCR 948 : (1988) 1 UJ 32

Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(1), 21(1), 21(1A), 21(8), 3
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Supreme Court11 Nov 1987Allowed

Bank of India Vs Vijay Transport and Others

Supreme Court Of India · AIR 1988 SC 151 : (1988) 63 CompCas 428 : (1987) 4 JT 389 : (1987) 2 SCALE 1028 : (1988) 1 SCR 961 : (1988) 1 UJ 91

Andhra Pradesh (Andhra Area) Agriculturists Relief Act, 1938 — Section 13, 4Constitution of India, 1950 — Article 14General Clauses Act, 1897 — Section 3(27)
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Supreme Court11 Nov 1987Dismissed

Smt. K. Aruna Kumari Vs Government of Andhra Pradesh and Others

Supreme Court Of India · AIR 1988 SC 227 : (1988) CriLJ 411 : (1987) 3 Crimes 741 : (1988) 43 ELT 4 : (1987) 4 JT 378 : (1987) 2 SCALE 1121 : (1988) 1 SCC 296 : (1988) 1 SCR 973 : (1988) 1 UJ 103

Constitution of India, 1950 — Article 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 161Prevention of Black-marketing and Maintenance of Supplies of Essential Commodities Act, 1980 — Section 14, 3
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Supreme Court10 Nov 1987Dismissed

State of Maharashtra Vs Pollonji Darabshaw Daruwalla

Supreme Court Of India · AIR 1988 SC 88 : (1988) 36 BLJR 85 : (1987) 89 BOMLR 583 : (1988) CriLJ 183 : (1988) 1 Crimes 237 : (1987) 4 JT 363 : (1987) 2 SCALE 1127 : (1987) SCC 379 Supp : (1987) 1 SCC 379 Supp : (1988) 1 SCR 906 : (1988) 1 UJ 98

Criminal Procedure Code, 1973 (CrPC) — Section 342
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Supreme Court10 Nov 1987Disposed Of

Election Commission of India Vs Shivaji and Others

Supreme Court Of India · AIR 1988 SC 61 : (1987) 4 JT 298 : (1987) 2 SCALE 996 : (1988) 1 SCC 277 : (1988) 1 SCR 878

Constitution of India, 1950 — Article 226, 324, 329Representation of the People Act, 1951 — Section 100(1), 16, 2, 30, 80
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Supreme Court10 Nov 1987Allowed

Gujarat University Vs N.U. Rajguru and Others

Supreme Court Of India · AIR 1988 SC 66 : (1988) 1 GLR 308 : (1987) 4 JT 307 : (1987) 2 SCALE 1093 : (1987) SCC 512 Supp : (1987) 1 SCC 512 Supp : (1988) 1 SCR 899 : (1988) 1 UJ 81

Constitution of India, 1950 — Article 226Gujarat University Act, 1949 — Section 15, 58
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Supreme Court06 Nov 1987allowed

Hari Nath and Another Vs State of U.P.

Supreme Court Of India · (1988) 12 ACR 151 : AIR 1988 SC 345 : (1988) CriLJ 422 : (1987) 3 Crimes 667 : (1987) 4 JT 316 : (1987) 2 SCALE 980 : (1988) 1 SCC 14 : (1988) 1 SCR 848

Penal Code, 1860 (IPC) — Section 396
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Supreme Court06 Nov 1987Dismissed

State of U.P. Vs Kamal Kishore Saini

Supreme Court Of India · (1988) CriLJ 405 : (1987) 4 JT 285 : (1987) 2 SCALE 989 : (1988) 1 SCC 287 : (1988) 1 SCR 859

Constitution of India, 1950 — Article 22(5), 226Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 307, 34
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Supreme Court04 Nov 1987Disposed Of

State of U.P. Vs Rafiquddin and Others

Supreme Court Of India · AIR 1988 SC 162 : (1987) 4 JT 251 : (1988) LabIC 344 : (1987) 2 SCALE 947 : (1987) SCC 401 Supp : (1987) 1 SCC 401 Supp : (1988) 1 SCR 794

Constitution of India, 1950 — Article 14, 16, 226, 234, 32Uttar Pradesh Civil Services (Judicial Branch) Rules, 1951 — Rule 18, 19, 21, 22, 4
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Supreme Court04 Nov 1987Allowed

Johney D''couto Vs State of Tamil Nadu

Supreme Court Of India · AIR 1988 SC 109 : (1988) 63 CompCas 781 : (1988) CriLJ 178 : (1987) 14 ECC 234 : (1987) 32 ELT 225 : (1987) 4 JT 248 : (1987) 2 SCALE 943 : (1988) 1 SCC 116 : (1988) 1 SCR 787

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 8
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Supreme Court04 Nov 1987Dismissed

Mohammad Swalleh and Others Vs Third Addl. District Judge, Meerut and Another

Supreme Court Of India · AIR 1988 SC 94 : (1987) 4 JT 291 : (1987) 2 SCALE 971 : (1988) 1 SCC 40 : (1988) 1 SCR 840 : (1988) 1 UJ 121

Constitution Of India, 1950 — Article 136, 226Uttar Pradesh Temporary) Control Of Rent And Eviction Act, 1947 — Section 3, 3(3), 3(4), 7, 7FUrban Buildings (Regulation Of Letting, Rent And Eviction) Act, 1972 — Section 21, 21(1), 21(2), 22, 43(2)(rr)
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