COURT ARCHIVE

Supreme Court Of India judgments

59,837 judgments · page 2,323 of 2,992

Supreme Court10 Dec 1987Disposed Of

Food Corporation of India Vs Surendra, Devendra and Mohendra Transport Company

Supreme Court Of India · AIR 1988 SC 734 : (1988) 2 CALLT 9 : (1988) 1 JT 57 : (1988) 1 SCALE 21 : (1988) 1 SCC 547 : (1988) 2 SCR 329

Arbitration Act, 1940 — Section 30Civil Procedure Code, 1908 (CPC) — Section 34Common Law Procedure Act, 1854 — Section 17

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Supreme Court09 Dec 1987allowed

Smt. Jahejo Devi and Others Vs Moharam Ali

Supreme Court Of India · AIR 1988 SC 411 : (1988) 36 BLJR 124 : (1987) 4 JT 728 : (1987) 2 SCALE 1485 : (1988) 1 SCC 372 : (1988) 2 SCR 253

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 12(1)

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Supreme Court09 Dec 1987Disposed Of

Dabur India Ltd. and Another Vs State of U.P. and Others

Supreme Court Of India · (1988) 15 ECC 449 : (1987) 4 JT 604 : (1988) 1 SCC 264 : (1988) 69 STC 212

Constitution Of India, 1950 — Article 32, 47Uttar Pradesh Excise Act, 1910 — Section 4(1), 40(8), 41, 75Bombay Prohibition Act, 1949 — Section 12(c), 12(d), 13(b)

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Supreme Court09 Dec 1987Disposed Of

Sanjay Suri and Another Vs Delhi Administration and Another

Supreme Court Of India · AIR 1988 SC 414 : (1988) CriLJ 705 : (1988) 1 Crimes 189 : (1987) 4 JT 606 : (1987) 2 SCALE 1257 : (1988) 2 SCR 234

Constitution of India, 1950 — Article 32

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Supreme Court09 Dec 1987Dismissed

Aarti Gupta and Others Vs State of Punjab and Others

Supreme Court Of India · AIR 1988 SC 481 : (1987) 4 JT 613 : (1987) 2 SCALE 1273 : (1988) 1 SCC 258 : (1998) 2 SCR 244

Indian Medical Council Act, 1956 — Section 33

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Supreme Court09 Dec 1987Dismissed

Mrs Manju Choudhary and Another Vs Dulal Kumar Chandra

Supreme Court Of India · AIR 1988 SC 602 : (1988) 36 BLJR 116 : (1987) 4 JT 620 : (1988) PLJR 36 : (1987) 2 SCALE 1277 : (1988) 1 SCC 363 : (1988) 1 UJ 6

Bihar Buildings (Lease, Rent and Eviction) Control Ordinance, 1982 — Section 13

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Supreme Court08 Dec 1987Allowed

G.C. Gupta and Others Vs N.K. Pandey and Others

Supreme Court Of India · AIR 1988 SC 654

Constitution of India, 1950 — Article 14, 16, 226, 309, 32United Provinces Service of Engineers (Buildings and Roads Branch) Class II Rules, 1936 — Rule 17, 18, 19, 23, 3

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Supreme Court08 Dec 1987Dismissed

Sushil Kumar and Others Vs State of Haryana and Others

Supreme Court Of India · AIR 1988 SC 419 : (1988) CriLJ 427 : (1987) 4 JT 586 : (1987) 2 SCALE 1248 : (1987) 1 SCC 654 Supp : (1987) SCC 617 Supp : (1988) 2 SCR 182 : (1988) 1 UJ 111

Criminal Procedure Code, 1973 (CrPC) — Section 195(1), 482Penal Code, 1860 (IPC) — Section 120

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Supreme Court07 Dec 1987Disposed Of

The State of Orissa and Another Vs Alekh Chandra Jena

Supreme Court Of India · (1987) 4 JT 657 : (1988) 1 LLJ 338 : (1987) 2 SCALE 1416 : (1988) 2 SCR 177

Orissa Grama Panchayat Act, 1964 — Section 115, 115(1), 115(2)

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Supreme Court07 Dec 1987Allowed

Delhi Municipal Karamchari Ekta Union (Regd.) Vs P.L. Singh and Others

Supreme Court Of India · AIR 1988 SC 519 : (1987) 4 JT 617 : (1987) 2 SCALE 1370 : (1988) 2 SCR 174 : (1988) 1 UJ 362

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Supreme Court04 Dec 1987Disposed Of

Saroj Kumar Tyagi and Others Vs State of U.P. and Others

Supreme Court Of India · (1988) 1 JT 2 : (1988) 2 LLJ 212 : (1997) 3 SCC 147

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Supreme Court04 Dec 1987allowed

Fertilizer Corporation of India Ltd. Vs State of Bihar

Supreme Court Of India · AIR 1988 SC 361 : (1987) 4 JT 549 : (1987) 2 SCALE 1182 : (1988) 2 SCR 148 : (1988) 68 STC 158

Bihar Sales Tax Act, 1959 — Section 14, 14(1), 14(4), 15, 16

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Supreme Court04 Dec 1987Dismissed

State of Orissa and Others Vs Construction India

Supreme Court Of India · AIR 1988 SC 1530 : (1988) 2 ARBLR 49 : (1987) 4 JT 588 : (1987) 2 SCALE 1245 : (1987) SCC 708 Supp : (1987) 1 SCC 708 Supp : (1988) 2 SCR 145 : (1988) 1 UJ 363

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Supreme Court04 Dec 1987Dismissed

Paradise Printers and Others Vs Union Territory of Chandigarh and Others

Supreme Court Of India · AIR 1988 SC 354 : (1988) 1 CompLJ 27 : (1987) 4 JT 553 : (1988) 93 PLR 400 : (1987) 2 SCALE 1235 : (1988) 1 SCC 440 : (1988) 2 SCR 157 : (1988) 1 UJ 365

Capital of Punjab (Development and Regulation) Act, 1952 — Section 3Constitution of India, 1950 — Article 14, 226

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Supreme Court04 Dec 1987Disposed Of

Nisar Ahmad Ibrahim Khan Vs Deolali Cantonment Board and Others

Supreme Court Of India · AIR 1988 SC 290 : (1988) 90 BOMLR 1 : (1987) 4 JT 559 : (1987) 2 SCALE 1179 : (1987) SCC 562 Supp : (1987) 1 SCC 562 Supp : (1988) 1 UJ 388

Cantonments Act, 1924 — Section 28(2)

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Supreme Court04 Dec 1987Disposed Of

U.P. Income Tax Department Contingent Paid Staff Welfare Association Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1988 SC 517 : (1987) 4 JT 585 : (1988) 1 LLJ 396 : (1987) 2 SCALE 1222 : (1987) SCC 658 Supp : (1987) 1 SCC 658 Supp : (1988) 2 SCR 170 : (1988) 2 SLJ 38

Constitution of India, 1950 — Article 32

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Supreme Court03 Dec 1987Disposed Of