Supreme Court12 Jan 1988Disposed Of

M.C. Mehta Vs Union of India (UOI) and Others

Supreme Court Of India · AIR 1988 SC 1115 : (1988) 1 CompLJ 81 : (1988) 1 JT 69 : (1988) 1 SCALE 54 : (1988) 1 SCC 471 : (1988) 2 SCR 530 : (1988) 1 UJ 512

Constitution Of India, 1950 — Article 51A(g)Uttar Pradesh Nagar Mahapalika Adhiniyam, 1959 — Section 1(3), 3, 114(iii), 114(vii), 114(viii), 251, 388, 396, 397, 398, 405, 407, 579, 580Water (Prevention And Control Of Pollution) Act, 1974 — Section 3, 4, 16, 17, 20, 21, 23, 24, 32, 33
Supreme Court12 Jan 1988Allowed

Indian Cement and Others Vs State of Andhra Pradesh and Others

Supreme Court Of India · AIR 1988 SC 567 : (1988) 1 JT 86 : (1988) 1 SCALE 43 : (1988) 1 SCC 743 : (1988) 2 SCR 574 : (1988) 69 STC 305 : (1988) 1 UJ 416

Andhra Pradesh General Sales Tax Act, 1957 — Section 9(1)Constitution of India, 1950 — Article 14, 19(1), 286, 301, 302
Supreme Court11 Jan 1988

Subhas Chand Vs State of Haryana and Others

Supreme Court Of India · AIR 1988 SC 584(1) : (1988) CriLJ 907 : (1988) 1 Crimes 598 : (1988) 1 JT 109 : (1988) 1 SCALE 99 : (1988) 1 SCC 717 : (1988) 2 SCR 556

Constitution of India, 1950 — Article 32Criminal Procedure Code, 1973 (CrPC) — Section 30, 432, 433Penal Code, 1860 (IPC) — Section 302, 307, 34
Supreme Court16 Dec 1987dismissed

Ram Sewak Vs Munna Lal

Supreme Court Of India · AIR 1988 SC 452 : (1987) 4 JT 690 : (1987) 2 SCALE 1376 : (1988) 1 SCC 389 : (1988) 2 SCR 416

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3(1), 7CUttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 30