Supreme Court19 Jan 1988dismissed
Anand Kumar Vs Kattail Bhaskaran and Ors
Supreme Court Of India · (1988) 1 JT 154 : (1988) 1 SCALE 120 : (1988) 2 SCC 50 : (1988) 2 SCR 728 : (1988) 1 UJ 449
Constitution of India, 1950 — Article 217(3), 226, 74
COURT ARCHIVE
Supreme Court Of India judgments
59,837 judgments · page 2,320 of 2,992
Supreme Court19 Jan 1988Disposed Of
Director General and Inspector General of Police, Orissa and Others Vs Pramod Kumar Sahoo and Others
Supreme Court Of India · (1988) 1 JT 260
Constitution of India, 1950 — Article 162, 309
Supreme Court19 Jan 1988Dismissed
Daya Ram Vs State (Delhi Administration)
Supreme Court Of India · (1988) 12 ACR 162 : AIR 1988 SC 615 : (1988) CriLJ 865 : (1988) 1 JT 138 : (1988) 1 SCALE 169 : (1988) 1 SCC 615
Penal Code, 1860 (IPC) — Section 302
Supreme Court19 Jan 1988Dismissed
Shiv Charan Singh Vs Chandra Bhan Singh and Ors
Supreme Court Of India · AIR 1988 SC 637 : (1988) 1 JT 145 : (1988) 1 SCALE 140 : (1988) 2 SCC 12 : (1988) 2 SCR 713 : (1988) 1 UJ 533 : (1988) 1 WLN 310
Representation of the People Act, 1951 — Section 100(1)
Supreme Court19 Jan 1988Allowed
State of Kerala and another Vs P.K. Syed Akbar Sahib
Supreme Court Of India · AIR 1988 SC 702 : (1988) 34 ELT 11 : (1988) 173 ITR 1 : (1988) 1 JT 240 : (1988) 1 SCALE 241 : (1988) 1 SCC 599 : (1988) 70 STC 191
Supreme Court15 Jan 1988allowed
Land Acquisition Officer, City Improvement Trust Board Vs N. Nagappa (Dead) by Lrs and Others
Supreme Court Of India · (1988) 1 JT 259
City of Bangalore Improvement Act, 1945 — Section 16, 18Land Acquisition Act, 1894 — Section 4(1)
Supreme Court15 Jan 1988dismissed
K.I. Thakkar Vs Chief Commissioner of Income Tax, Gujarat and Another
Supreme Court Of India · AIR 1988 SC 1027 : (1988) 1 JT 263 : (1988) LabIC 1706 : (1988) 1 SCALE 427 : (1988) 1 UJ 448
Supreme Court14 Jan 1988Disposed Of
Governing Body of Dayanand Anglo Vedic College Vs Padmanabha Padhy and Others
Supreme Court Of India · AIR 1988 SC 612 : (1988) 65 CLT 582 : (1988) 1 JT 113 : (1989) LabIC 1195 : (1988) 2 LLJ 36 : (1988) 93 PLR 327 : (1988) 1 SCALE 90 : (1988) 1 SCC 653 : (1988) 2 SCR 707 : (1988) 2 SLJ 180 : (1988) 1 UJ 445
Supreme Court14 Jan 1988Disposed Of
Ram Lal and Another Vs State of Punjab
Supreme Court Of India · (1988) 1 JT 258 : (1989) 1 SCC 21 Supp
Penal Code, 1860 (IPC) — Section 302, 304, 324, 34Probation of Offenders Act, 1958 — Section 6
Supreme Court14 Jan 1988Allowed
Union of India (UOI) Vs All India Services Pensioners'' Association and Another
Supreme Court Of India · AIR 1988 SC 501 : (1988) 1 JT 96 : (1988) LabIC 973 : (1988) 2 LLJ 196 : (1988) 1 SCALE 93 : (1988) 2 SCC 580 : (1988) 2 SCR 697 : (1988) 3 SLJ 1 : (1988) 1 UJ 428
All India Services (Death-Cum-Retirement Benefits) Rules, 1958 — Rule 28(6)Constitution of India, 1950 — Article 14, 141, 16
Supreme Court13 Jan 1988Disposed Of
Kartar Singh Vs State of Punjab
Supreme Court Of India · AIR 1988 SC 2122 : (1988) 1 JT 116 : (1988) 1 SCALE 102 : (1988) 1 SCC 690
Penal Code, 1860 (IPC) — Section 302
Supreme Court13 Jan 1988Dismissed
Chern Taong Shang and Others Vs Commander S.D. Baijal and Others
Supreme Court Of India · AIR 1988 SC 603 : (1988) 90 BOMLR 56 : (1988) CriLJ 855 : (1988) 1 Crimes 524 : (1988) 1 JT 202 : (1988) 1 SCALE 69 : (1988) 1 SCC 507 : (1988) 2 SCR 641
Marine Zones of India (Regulations of Fishing by Foreign Vessels) Act, 1981 — Section 10, 11, 12, 13Penal Code, 1860 (IPC) — Section 302
Supreme Court13 Jan 1988Dismissed
S. Appukuttan Vs Thundiyil Janaki Amma and Another
Supreme Court Of India · AIR 1988 SC 587 : (1988) 1 JT 184 : (1988) 1 KLT 512 : (1988) 1 SCALE 159 : (1988) 2 SCC 372 : (1988) 2 SCR 661 : (1988) 1 UJ 524
Kerala Land Reforms Act, 1963 — Section 2(25)
Supreme Court13 Jan 1988Dismissed
Sushil Kumar and Anr Vs Ram Prakash and Ors
Supreme Court Of India · AIR 1988 SC 576 : (1988) 1 JT 387 : (1988) 1 SCALE 80 : (1988) 2 SCC 77 : (1988) 2 SCR 623 : (1988) 1 ShimLC 262
Specific Relief Act, 1963 — Section 38, 41
Supreme Court13 Jan 1988Dismissed
M. Veerappa Vs Evelyn Sequeira and Others
Supreme Court Of India · AIR 1988 SC 506 : (1989) 1 BLJR 11 : (1988) 1 JT 120 : (1988) 1 SCALE 107 : (1988) 1 SCC 556 : (1988) 2 SCR 606 : (1988) 1 ShimLC 251 : (1988) 1 UJ 720
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 3(1)Probate and Administration Act, 1881 — Section 89Indian Succession Act, 1925 — Section 306
Supreme Court13 Jan 1988Dismissed
Satya Narain Pandey Vs State of U.P. and Others
Supreme Court Of India · AIR 1988 SC 676 : (1988) 1 JT 129 : (1988) 1 SCALE 174 : (1988) 1 SCC 492 : (1998) 2 SCR 678 : (1988) 1 UJ 520
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(1)
Supreme Court12 Jan 1988Dismissed
Sales Tax Officer, Ward II, Moradabad and others Vs M/s. Oriental Coal Corporation, Moradabad
Supreme Court Of India · (1988) 1 JT 101 : (1988) 1 SCALE 33 : (1988) 2 SCR 562 : (1988) 68 STC 398
Central Sales Tax (Amendment) Act, 1976 — Section 6Central Sales Tax Act, 1956 — Section 8(4), 9(1)
Supreme Court12 Jan 1988
Smt. Shashi Aggarwal Vs State of U.P. and Others
Supreme Court Of India · AIR 1988 SC 596
National Security Act, 1980 — Section 12(1), 3, 3(2), 3(3)
Supreme Court12 Jan 1988Disposed Of
Karpoori Thakur Vs Baikunth Nath Dey and Another
Supreme Court Of India · (1988) 36 BLJR 368 : (1988) 1 JT 112 : (1990) SCC 136 Supp : (1990) 1 SCC 136 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 467, 468, 471
Supreme Court12 Jan 1988Disposed Of
M. Mohammed Khan and Others Vs University of Kerala and Others A.K. Geetha Kumari and Others Vs University of Kerala and Others
Supreme Court Of India · (1988) 1 JT 345