Supreme Court26 Apr 1990Allowed
Vij Resins Pvt. Ltd. and Others Vs State of Jammu & Kashmir and Others
Supreme Court Of India · (1990) 1 SCALE 180 : (1990) 1 UJ 653
COURT ARCHIVE
Supreme Court Of India judgments
59,837 judgments · page 2,255 of 2,992
Supreme Court26 Apr 1990Allowed
Rohit Pulp and Paper Mills Ltd. Vs Collector of Central Excise, Baroda
Supreme Court Of India · AIR 1991 SC 754 : (1990) 30 ECR 1 : (1990) 47 ELT 491 : (1990) 3 JT 245 : (1990) 3 SCC 447 : (1990) 2 SCR 797
Central Excise Rules, 1944 — Rule 8(1)Central Excises and Salt Act, 1944 — Section 35
Supreme Court26 Apr 1990Allowed
Mangilal and Others Vs State of Madhya Pradesh
Supreme Court Of India · (1990) 3 Crimes 395 : (1990) JLJ 401 : (1990) 2 JT 198 : (1990) SCC 529 Supp : (1990) 1 SCC 529 Supp
Penal Code, 1860 (IPC) — Section 149, 302
Supreme Court25 Apr 1990Disposed Of
Chandan Kumar Banik Vs State of W.B.
Supreme Court Of India · AIR 1991 SC 8 : (1990) CriLJ 2600 : (1991) 1 Crimes 165 : (1990) 4 JT 165 : (1988) 1 SCALE 436 : (1990) 4 SCC 731 : (1990) 1 SCR 662 Supp
Supreme Court25 Apr 1990Dismissed
State of Gujarat Vs Mohan Bhai Raghbhai Patel and another
Supreme Court Of India · AIR 1990 SC 1379 : (1990) CriLJ 1462 : (1990) 2 Crimes 691 : (1990) 2 DMC 356 : (1990) 2 GLR 1000 : (1990) 2 JT 440 : (1992) 3 SCC 87 Supp
Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court25 Apr 1990dismissed
D. Hanmanth Rao and Others Vs State of A.P. and Others B.L.N. Reddy and Others Vs State of A.P. and Others P. Koteswar Rao and Others Vs State of A.P. and Others
Supreme Court Of India · (1991) 61 FLR 120 : (1990) 2 JT 560 : (1990) SCC 524 Supp : (1990) 1 SCC 524 Supp : (1990) 2 SCR 703 : (1990) 2 UJ 107
Constitution of India, 1950 — Article 32
Supreme Court25 Apr 1990Disposed Of
Virender Kumar, General Manager, Northern Railways, New Delhi Vs Avinash Chandra Chadha and others
Supreme Court Of India · AIR 1991 SC 958 : (1991) 61 FLR 669 : (1990) 3 JT 503 : (1991) LabIC 435 : (1990) 1 SCALE 857 : (1990) 3 SCC 472 : (1990) 2 SCR 769 : (1990) 2 UJ 100
Constitution of India, 1950 — Article 226, 32
Supreme Court25 Apr 1990
M.J. Zakharia Sait Vs T.M. Mohammed and Others
Supreme Court Of India · (1990) 2 JT 404 : (1990) 2 KLT 49 : (1990) 1 SCALE 816 : (1990) 3 SCC 396 : (1990) 2 SCR 719
Penal Code, 1860 (IPC) — Section 171C, 499Representation of the People Act, 1951 — Section 100, 100(1), 100(2), 123, 123(4)
Supreme Court25 Apr 1990Disposed Of
Miss Shainda Hasan Vs State of Uttar Pradesh and others
Supreme Court Of India · AIR 1990 SC 1381 : (1990) 60 FLR 877 : (1990) 2 JT 178 : (1990) LabIC 1227 : (1990) 1 SCALE 815 : (1990) 3 SCC 48 : (1990) 2 SCR 699 : (1990) 2 SLJ 93 : (1990) 1 UJ 746 : (1990) 1 UPLBEC 750
Constitution of India, 1950 — Article 16, 226, 30Uttar Pradesh State Universities (Presidents) Act, 1973 — Section 13
Supreme Court25 Apr 1990Dismissed
UCO Bank Vs Hem Chandra Sarkar
Supreme Court Of India · AIR 1990 SC 1329 : (1991) 70 CompCas 119 : (1990) 3 JT 369 : (1990) 98 PLR 307 : (1990) 1 SCALE 784 : (1990) 3 SCC 389 : (1990) 2 SCR 709 : (1990) 2 UJ 147 : (1990) 2 UPLBEC 807
Supreme Court24 Apr 1990dismissed
N. Nagaraja Vs Vasant K. Gudodagi and others State of Karnataka and others Vs Vasant K. Gudodagi and others
Supreme Court Of India · AIR 1990 SC 1377 : (1990) 60 FLR 896 : (1990) 2 JT 217 : (1990) LabIC 1210 : (1990) 2 LLJ 59 : (1990) 1 SCALE 812 : (1990) 3 SCC 42 : (1990) 2 SCR 695 : (1990) 1 UJ 713
Constitution of India, 1950 — Article 309, 311Karnataka State Civil Services (Regulation of Promotion, Pay and Pension) Act, 1973 — Section 3
Supreme Court24 Apr 1990dismissed
Union of India and others Vs M/s. Wood Papers Ltd. and another
Supreme Court Of India · AIR 1991 SC 2049 : (1991) 33 ECR 235 : (1990) 47 ELT 500 : (1992) 1 GLR 123 : (1991) 1 JT 151 : (1990) 4 SCC 256 : (1990) 2 SCR 659 : (1991) 83 STC 251 : (1990) 1 UJ 717
Supreme Court24 Apr 1990Disposed Of
Yogesh Bhardwaj Vs State of U.P. and Others
Supreme Court Of India · (1990) 3 SCC 355 : (1990) 2 SCR 666 : (1990) 2 UJ 228 : (1990) 3 UPLBEC 1975
Uttar Pradesh State Universities Act, 1974 — Section 26(5)
Supreme Court24 Apr 1990Allowed
Ram Ekbal Sharma Vs State of Bihar and another
Supreme Court Of India · AIR 1990 SC 1368 : (1991) 39 BLJR 271 : (1990) LabIC 1188 : (1990) 2 LLJ 601 : (1990) 2 PLJR 60 : (1990) 3 SCC 504 : (1990) 2 SCR 679 : (1990) 2 SLJ 98 : (1990) 2 UJ 284
Bihar Service Code, 1979 — Rule 74Constitution of India, 1950 — Article 14, 16, 311Fundamental Rules — Rule 56
Supreme Court24 Apr 1990Disposed Of
M/s. Hind Builders Vs Union of India Union of India Vs M/s. Hind Builders
Supreme Court Of India · AIR 1990 SC 1340 : (1990) 1 ARBLR 349 : (1990) 2 CALLT 26 : (1990) 2 JT 186 : (1990) 1 SCALE 788 : (1990) 3 SCC 338 : (1990) 2 SCR 638 : (1990) 2 UJ 272
Arbitration Act, 1940 — Section 12, 20, 30, 8Civil Procedure Code, 1908 (CPC) — Section 30
Supreme Court24 Apr 1990Dismissed
Patel Kantibhai Ambalal and another Vs Shambhubhai Chhotabhai Patel (deceased) through LRs. and others
Supreme Court Of India · AIR 1990 SC 1335 : (1990) 1 ARBLR 342 : (1990) 2 GLR 981 : (1990) 2 JT 215 : (1990) 1 SCALE 814 : (1990) 3 SCC 154 : (1990) 1 UJ 668
Arbitration Act, 1940 — Section 14(2), 17Constitution of India, 1950 — Article 136
Supreme Court24 Apr 1990Allowed
Dr. Yogesh Bhardwaj Vs State of U.P. and others
Supreme Court Of India · AIR 1991 SC 356 : (1990) 2 JT 236 : (1990) 3 SCC 355
Uttar Pradesh State Universities Act, 1974 — Section 26(5)
Supreme Court23 Apr 1990Dismissed
Hem Raj Vs The State (Delhi Administration)
Supreme Court Of India · AIR 1990 SC 2252 : (1990) CriLJ 2665 : (1990) 3 JT 586
Penal Code, 1860 (IPC) — Section 302, 304, 325, 34
Supreme Court23 Apr 1990Disposed Of
SMT. ShantY Devi L. Singh Vs Tax Recovery Officer and Others Kapoor Sons and Co. Vs Tax Recovery Officer and Others
Supreme Court Of India · AIR 1991 SC 1880 : (1990) 183 ITR 481 : (1990) 3 SCC 605
Constitution Of India, 1950 — Article 226Indian Stamp Act, 1899 — Article 18Income-Tax (Certificate Proceedings) Rules, 1962 — Rule 21
Supreme Court20 Apr 1990allowed
New India Assurance Co. Ltd. Vs Ram Dayal and Others
Supreme Court Of India · (1990) ACJ 545 : (1990) 68 CompCas 580 : (1990) 2 JT 164 : (1990) 1 KLT 817 : (1990) 98 PLR 144 : (1990) 2 SCC 680 Supp : (1990) 2 SCC 680 : (1990) 2 SCR 570 : (1990) 1 UJ 712
Motor Vehicles Act, 1939 — Section 110A