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Supreme Court10 Apr 1990allowed

Scientific Adviser to the Ministry of Defence and Others Vs S. Daniel and Others Mannulal Vs Union of India (UOI) and Others Scientific Adviser to the Ministry of Defence and Others @APPELLANT @h

Supreme Court Of India · (1990) 2 JT 544 : (1990) 2 LLJ 295 : (1990) 1 SCALE 731 : (1990) SCC 374 Supp : (1990) 1 SCC 374 Supp : (1990) 2 SCR 440 : (1991) 3 SLJ 29 : (1990) 1 UPLBEC 617

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 12, 12(2), 2, 9, 9(1)Constitution of India, 1950 — Article 136, 311General Clauses Act, 1897 — Section 16
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Supreme Court10 Apr 1990Dismissed

Miss Raj Soni Vs Air Officer in Charge Administration and another

Supreme Court Of India · AIR 1990 SC 1305 : (1991) 61 FLR 5 : (1990) 2 JT 173 : (1990) LabIC 1161 : (1990) 1 SCALE 711 : (1990) 3 SCC 261 : (1990) 2 SCR 412 : (1990) 1 UJ 683

Constitution of India, 1950 — Article 12, 32Delhi School Education Act, 1973 — Section 208, 8(1)Delhi School Education Rules, 1973 — Rule 110
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Supreme Court10 Apr 1990Disposed Off

Mallikarjuna Rao and Others Vs State of Andhra Pradesh and Others

Supreme Court Of India · AIR 1990 SC 1251 : (1990) 3 JT 34 : (1990) 2 SCC 707 : (1990) 2 SCR 418

Andhra Pradesh Animal Husbandry Service Rules, 1961 — Rule 6Andhra Pradesh Animal Husbandry Service Special Rules, 1977 — Rule 1, 2Constitution of India, 1950 — Article 226, 309, 32
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Supreme Court10 Apr 1990Dismissed

State of Haryana and another Vs Ram Diya State of Haryana Vs Ram Saran

Supreme Court Of India · AIR 1990 SC 1336 : (1990) CriLJ 1327 : (1990) 3 Crimes 35 : (1990) 2 JT 434 : (1990) 1 SCALE 760 : (1990) 2 SCC 701 : (1990) 2 SCR 431

Constitution of India, 1950 — Article 161, 72Criminal Procedure (Amendment) Act, 1978 — Section 432, 433(A)Penal Code, 1860 (IPC) — Section 302, 55
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Supreme Court06 Apr 1990Dismissed

Vinay Kumar Verma and others Vs State of Bihar and others

Supreme Court Of India · AIR 1990 SC 1689 : (1990) 38 BLJR 1263 : (1990) 2 JT 135 : (1990) LabIC 1437 : (1990) 2 LLJ 365 : (1990) 2 PLJR 17 : (1990) 1 SCALE 703 : (1990) 2 SCC 647 : (1990) 2 SCR 374 : (1990) 1 UJ 696

Bihar and Orissa Local Self-Government Act, 1885 — Section 36Bihar Service Code, 1952 — Rule 56Government District Engineers Service Rules, 1957 — Rule 4
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Supreme Court06 Apr 1990Disposed Of

Mayawanti Vs Kaushalya Devi

Supreme Court Of India · (1990) 3 JT 205 : (1990) 1 SCALE 724 : (1990) 3 SCC 1 : (1990) 2 SCR 350 : (1990) 2 UPLBEC 1013

Specific Relief Act, 1963 — Section 9
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Supreme Court05 Apr 1990allowed

The State of Madhya Pradesh Vs Bani Singh and another

Supreme Court Of India · AIR 1990 SC 1308 : (1990) CriLJ 1315 : (1990) 60 FLR 824 : (1990) JLJ 319 : (1990) 2 JT 54 : (1990) LabIC 1488 : (1990) 2 LLJ 529 : (1991) 2 SCALE 744 : (1990) SCC 738 Supp : (1990) 1 SCC 738 Supp : (1990) 1 UJ 583

Administrative Tribunals Act, 1985 — Section 14, 19
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