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Supreme Court Of India judgments

59,837 judgments · page 2,254 of 2,992

Supreme Court03 May 1990Dismissed

Tara Chand and Another Vs Ram Prasad

Supreme Court Of India · (1990) 3 JT 17 : (1990) 3 SCC 526 : (1990) 3 SCR 7 : (1990) 2 UJ 157

Rajasthan Premises (Control of Rent and Eviction) Act, 1950 — Section 13, 3, 3Transfer of Property Act, 1882 — Section 106
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Supreme Court02 May 1990Dismissed

The Direct Recruit Class-II Engineering Officers'' Association and others Vs State of Maharashtra and others

Supreme Court Of India · AIR 1990 SC 1607 : (1990) 92 BOMLR 360 : (1990) 60 FLR 918 : (1990) 2 JT 264 : (1990) 2 KarLJ 73 : (1990) 2 PLJR 23 : (1990) 1 SCALE 839 : (1990) 2 SCC 715 : (1990) 2 SCR 900 : (1990) 2 SLJ 40 : (1990) 2 UJ 314 : (1990) 2 UPLBEC 833

Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 136, 14, 16, 163, 226Maharashtra Service of Engineers (Regulation of Seniority and Preparation and Revision of Seniority Lists for Specifi
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Supreme Court02 May 1990Disposed Of

State of U.P. Vs Moti Ram and another etc.

Supreme Court Of India · AIR 1990 SC 1709 : (1990) CriLJ 1710 : (1990) 2 Crimes 705 : (1990) 2 JT 358 : (1990) 4 SCC 389 : (1990) 2 SCR 939 : (1990) 2 UJ 544

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 107, 378, 87, 88Penal Code, 1860 (IPC) — Section 109, 120, 148, 149, 201
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Supreme Court02 May 1990Dismissed

Krishna Kumar Khemka Vs Grindlays Bank P.L.C. and others

Supreme Court Of India · AIR 1991 SC 899 : (1991) 1 CALLT 13 : (1990) 3 JT 58 : (1990) 3 SCC 669 : (1990) 2 SCR 961 : (1990) 2 UJ 128

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Madhya Pradesh/Chhattisgarh Accommodation Control Act, 1961 — Section 2Original Side Rules — Rule 5
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Supreme Court02 May 1990Disposed Of

Mahesh Kumar Chauhan alias Banti Vs Union of India and others

Supreme Court Of India · AIR 1990 SC 1455 : (1991) 70 CompCas 782 : (1990) CriLJ 1507 : (1990) 2 Crimes 472 : (1990) 29 ECC 1 : (1990) 30 ECR 309 : (1990) 2 JT 592 : (1990) 1 SCALE 863 : (1990) 3 SCC 148 : (1990) 2 SCR 979 : (1990) 2 UJ 391

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)Constitution of India, 1950 — Article 21, 22(5)
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Supreme Court02 May 1990Dismissed

Vishal Jeet Vs Union of India and others

Supreme Court Of India · AIR 1990 SC 1412 : (1990) 38 BLJR 1384 : (1990) CriLJ 1469 : (1990) 2 JT 354 : (1990) 3 SCC 318 : (1990) 2 SCR 861 : (1990) 2 UJ 385

Constitution of India, 1950 — Article 23, 32, 35, 39Juvenile Justice Act, 1986 — Section 13, 15Suppression of Immoral Traffic in Womemand Girls Act, 1956 — Section 366
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Supreme Court02 May 1990Allowed

Gazi Khan alias; Chotia Vs State of Rajasthan and another

Supreme Court Of India · AIR 1990 SC 1361 : (1990) CriLJ 1420 : (1990) 2 Crimes 482 : (1990) 29 ECC 5 : (1990) 3 JT 28 : (1990) 1 SCALE 869 : (1990) 3 SCC 459 : (1990) 2 SCR 831 : (1990) 2 ShimLC 107 : (1990) 1 WLN 289

Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 166, 21, 22(5)Customs Act, 1962 — Section 108
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Supreme Court02 May 1990Disposed Of

Sunil Gupta and Others Vs State of Madhya Pradesh and Others

Supreme Court Of India · (1990) 2 Crimes 504 : (1990) 2 JT 372 : (1990) 2 SCALE 871 : (1990) 3 SCC 119 : (1990) 2 SCR 871 : (1990) 2 UJ 535

Constitution of India, 1950 — Article 14, 19, 21, 32Madhya Pradesh Police Regulations — Regulation 465(1)Penal Code, 1860 (IPC) — Section 147, 148, 149, 186, 323
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