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Supreme Court Of India judgments

59,837 judgments · page 2,235 of 2,992

Supreme Court27 Nov 1990dismissed

Jaswant Singh Vs State of Punjab and others

Supreme Court Of India · AIR 1991 SC 385 : (1991) 62 FLR 137 : (1990) 4 JT 554 : (1990) 2 SCALE 1152 : (1991) 1 SCC 362 : (1990) 3 SCR 354 Supp : (1991) 1 UJ 276 : (1991) 2 UPLBEC 959

Constitution of India, 1950 — Article 310, 311(2)Penal Code, 1860 (IPC) — Section 309Punjab Police Rules, 1934 — Rule 161(2)
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Supreme Court26 Nov 1990Dismissed

In Re: Roshan Lal Ahuja

Supreme Court Of India · (1992) 3 SCALE 237 : (1993) 4 SCC 446 Supp : (1992) 3 SCR 257 Supp

Constitution of India, 1950 — Article 32
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Supreme Court21 Nov 1990dismissed

State of U.P. Vs Parashottam

Supreme Court Of India · AIR 1991 SC 1015 : (1991) CriLJ 741 : (1991) 2 SCC 124 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 219Penal Code, 1860 (IPC) — Section 120B, 420
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Supreme Court21 Nov 1990Disposed Of

State of Haryana and others Vs Ch. Bhajan Lal and others

Supreme Court Of India · AIR 1992 SC 604 : (1992) CriLJ 527 : (1990) 4 JT 650 : (1990) 2 SCALE 1066 : (1992) 1 SCC 335 Supp : (1990) 3 SCR 259 Supp

Constitution Of India, 1950 — Article 226, 227Prevention Of Corruption Act, 1947 — Section 2(c), 5, 5A, 5A(1), 5A(1)(a), 5A(1)(b), 5A(1)(c), 5A(1)(d), 5(1)(a), 5(1)(d), 5(1)(c), 5(1)(d), 5(1)(e), 5(2)Indian Penal Code, 1860 — Section 161, 165, 165A, 307
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Supreme Court20 Nov 1990Disposed Of

Darshan Singh Vs Ram Pal Singh and another

Supreme Court Of India · AIR 1991 SC 1654 : (1990) 4 JT 561 : (1990) 2 SCALE 1114 : (1992) 1 SCC 191 Supp : (1990) 3 SCR 212 Supp

Assam Non-Agricultural Urban Areas Tenancy Act, 1955 — Section 5Benami Transactions (Prohibition) Act, 1988 — Section 4Constitution of India, 1950 — Article 135
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Supreme Court20 Nov 1990Dismissed

Union of India and others Vs Mohd. Ramzan Khan

Supreme Court Of India · AIR 1991 SC 471 : (1991) 61 FLR 736 : (1990) 4 JT 456 : (1991) 1 LLJ 29 : (1990) 2 SCALE 1094 : (1991) 1 SCC 588 : (1990) 3 SCR 248 Supp : (1991) 1 SLJ 196 : (1991) 1 UJ 163 : (1991) 1 UPLBEC 456

Constitution of India, 1950 — Article 14, 311Government of India Act, 1935 — Section 240
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