Supreme Court05 Dec 1990Dismissed

Hindustan Petroleum Corpn. Ltd. Vs Yashwant Gajanan Joshi and others

Supreme Court Of India · AIR 1991 SC 933 : (1991) 1 JT 38 : (1990) 2 SCALE 1208 : (1991) 2 SCC 592 Supp : (1990) 3 SCR 434 Supp : (1991) 1 UJ 259

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18, 54Petroleum and Minerals Pipelines (Acquisition of Right of User in land) Act, 1962 — Section 10, 2, 3, 4, 5
Supreme Court04 Dec 1990Dismissed

BHOOP ALLEGED SON OF SHEO Vs Matadin Bhardwaj

Supreme Court Of India · AIR 1991 SC 373 : (1991) 1 BLJR 603 : (1990) 4 JT 594 : (1991) 1 LW 7 : (1991) 1 LW 17 : (1991) RD 34 : (1990) 2 SCALE 1204 : (1991) 2 SCC 128 : (1990) 3 SCR 410 Supp : (1991) 1 UJ 247

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14, Order 20 Rule 14, Order 20 Rule 14(1), 146
Supreme Court30 Nov 1990Allowed

Jumman Khan Vs State of U.P.

Supreme Court Of India · AIR 1991 SC 345 : (1991) CriLJ 439 : (1991) 1 Crimes 151 : (1991) 1 JT 31 : (1990) 2 SCALE 1167 : (1991) 1 SCC 752 : (1990) 3 SCR 398 Supp : (1991) 1 UJ 328

Constitution of India, 1950 — Article 14, 21, 32Penal Code, 1860 (IPC) — Section 30, 302, 376