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Supreme Court Of India judgments

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Supreme Court19 Dec 1990dismissed

Hakim Ali and another Vs The Board of Revenue, U.P. and others

Supreme Court Of India · AIR 1991 SC 972 : (1991) 1 JT 22 : (1992) RD 282 : (1990) 2 SCALE 1279 : (1991) 1 SCC 565 Supp : (1990) 3 SCR 566 Supp : (1991) 1 UJ 673

Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5Uttar Pradesh Land Revenue Act, 1901 — Section 189, 190, 191, 192, 193
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Supreme Court18 Dec 1990Allowed

Hari Ram and others Vs Babu Gokul Prasad

Supreme Court Of India · AIR 1991 SC 427 : (1991) 5 JT 106 : (1990) 2 SCALE 1284 : (1991) 2 SCC 608 Supp : (1991) 1 UJ 395

Madhya Pradesh Land Revenue Code, 1954 — Section 166Madhya Pradesh Land Revenue Code, 1959 — Section 185, 190
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Supreme Court18 Dec 1990Disposed Of

Union of India and another Vs Babubhai Nylchand Mehta

Supreme Court Of India · AIR 1991 SC 407 : (1991) 31 ECC 455 : (1991) 33 ECR 7 : (1991) 51 ELT 182 : (1990) 4 JT 790 : (1990) 2 SCALE 1269 : (1991) 2 SCC 348 Supp : (1990) 3 SCR 559 Supp : (1991) 1 UJ 488

Central Excise Rules, 1944 — Rule 56Constitution of India, 1950 — Article 226
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Supreme Court17 Dec 1990dismissed

Municipal Corporation of Delhi Vs Pramod Kumar Gupta

Supreme Court Of India · AIR 1991 SC 401 : (1990) 4 JT 787 : (1991) 1 OLR 178 : (1990) 2 SCALE 1272 : (1991) 1 SCC 633 : (1990) 3 SCR 547(1) Supp : (1991) 1 UJ 495

Delhi Municipal Corporation Act, 1957 — Section 147Stamp Act, 1899 — Section 2
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