Supreme Court13 Nov 1990Allowed

Major Suresh Chand Mehta Vs The Defence Secretary (U.O.I.) and others

Supreme Court Of India · AIR 1991 SC 483 : (1990) 3 Crimes 671 : (1991) 62 FLR 360 : (1990) 4 JT 590 : (1991) LabIC 600 : (1990) 2 SCALE 1102 : (1991) 2 SCC 198 : (1990) 3 SCR 48(1) Supp : (1991) 1 UJ 140

Army Act, 1950 — Section 80, 83, 84, 85Army Rules, 1954 — Rule 22(2), 53(1)Constitution of India, 1950 — Article 32
Supreme Court13 Nov 1990Dismissed

M.O.H. Uduman and others Vs M.O.H. Aslum

Supreme Court Of India · AIR 1991 SC 1020 : (1991) 1 JT 138 : (1990) 2 LW 642 : (1991) 1 MLJ 46 : (1991) 1 SCC 412 : (1990) 2 SCR 663 Supp : (1991) 1 UJ 203

Constitution of India, 1950 — Article 240
Supreme Court09 Nov 1990Dismissed

Om Prakash Khurania Vs Reserve Bank of India

Supreme Court Of India · AIR 1991 SC 965 : (1991) 2 BC 322 : (1994) 1 JT 114 : (1991) LabIC 471 : (1991) 2 LLJ 593 : (1994) 1 SCALE 105 : (1994) 2 SCC 117 : (1991) 2 SCC 645 Supp

Reserve Bank of India (Staff) Regulations, 1948 — Regulation 47Reserve Bank of India Guarantee Fund Regulations — Regulation 8