Supreme Court29 Nov 1995Disposed Of
Dr. Km. Suman Agarwal Vs The Vice-Chancellor and Others
Supreme Court Of India · (1995) 9 JT 238 : (1996) 1 SCC 632
Uttar Pradesh State Universities Act, 1973 — Section 31, 31(4), 31A(1), 31A(3), 49
COURT ARCHIVE
Supreme Court Of India judgments
59,837 judgments · page 1,993 of 2,992
Supreme Court29 Nov 1995dismissed
Prem Nath Kapur and Another Vs National Fertilizers Corpn. of India Ltd. and Others
Supreme Court Of India · (1996) 1 AD 195 : (1995) 9 JT 23 : (1995) 7 SCALE 109 : (1996) 2 SCC 71 : (1995) 5 SCR 790 Supp : (1996) 1 UJ 180
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1Contract Act, 1872 — Section 60Land Acquisition Act, 1894 — Section 11, 23(1), 23(1A), 23(2), 26
Supreme Court29 Nov 1995dismissed
Jai Narain and Others Vs Union of India and Others
Supreme Court Of India · AIR 1996 SC 697 : AIR 1995 SC 697 : (1995) 9 JT 323 : (1995) 6 SCALE 664 : (1996) 1 SCC 9 : (1995) 5 SCR 769 Supp
Constitution of India, 1950 — Article 226, 32Land Acquisition Act, 1894 — Section 17, 4, 5, 6
Supreme Court28 Nov 1995Disposed Of
Suresh H. Rajput etc. Vs Bhartiben Pravinbhai Soni and others etc.
Supreme Court Of India · (1996) 1 AD 74 : AIR 1996 SC 2883 : (1996) 1 ALD(Cri) 828 : (1996) CriLJ 1621 : (1995) 9 JT 210 : (1996) 2 LW(Cri) 502 : (1995) 7 SCALE 217 : (1996) 7 SCC 199 : (1995) 5 SCR 747 Supp
Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 197Prevention of Food Adulteration Act, 1954 — Section 12, 14A, 16, 20, 7
Supreme Court28 Nov 1995Allowed
Wassan Singh Vs State of Punjab
Supreme Court Of India · (1996) 1 ALD(Cri) 756 : (1996) 1 ALT(Cri) 171 : (1996) CriLJ 878 : (1995) 4 Crimes 587 : (1995) 8 JT 434 : (1995) 6 SCALE 653 : (1996) 1 SCC 458 : (1995) 5 SCR 703 Supp : (1996) 1 UJ 134
Penal Code, 1860 (IPC) — Section 100, 301, 99
Supreme Court28 Nov 1995allowed
Nahar Singh Vs State of U.P. and Others
Supreme Court Of India · (1996) 1 AD 87 : (1995) 9 JT 135 : (1995) 6 SCALE 773 : (1996) 1 SCC 434 : (1995) 5 SCR 754 Supp
Land Acquisition Act, 1894 — Section 11A, 4, 4(1), 6
Supreme Court28 Nov 1995
Associated Power Co. Ltd. Vs Commissioner of Income Tax
Supreme Court Of India · AIR 1996 SC 894 : AIR 1995 SC 894 : (1996) 130 CTR 393 : (1996) 218 ITR 195 : (1995) 9 JT 146 : (1995) 6 SCALE 702 : (1996) 7 SCC 221 : (1995) 5 SCR 721 Supp : (1996) 84 TAXMAN 355
Electricity (Supply) Act, 1948 — Section 57Income Tax Act, 1961 — Section 10(1), 257
Supreme Court28 Nov 1995Dismissed
Managing Director, Madras Metropolitan Water Supply and Sewerage Board and Another Vs R. Rajan and Others
Supreme Court Of India · (1995) 8 JT 447 : (1996) 1 LLJ 1046 : (1995) 6 SCALE 723 : (1996) 1 SCC 338
Constitution of India, 1950 — Article 226
Supreme Court28 Nov 1995dismissed
Hari Krishna Patel and Another Vs State of A.P. and Another
Supreme Court Of India · (1996) 1 AD 333 : (1995) 9 JT 561 : (1995) 7 SCALE 248 : (1996) 1 SCC 706 : (1995) 5 SCR 761 Supp
Supreme Court28 Nov 1995Disposed Of
State of U.P. Vs Shakeel Ahmed
Supreme Court Of India · (1996) 1 ALD(Cri) 151 : (1995) 4 Crimes 782 : (1996) 54 ECC 77 : (1995) 8 JT 561 : (1996) 2 LW(Cri) 567 : (1995) 6 SCALE 732 : (1996) 1 SCC 337 : (1995) 5 SCR 737 Supp
Constitution of India, 1950 — Article 22(5)
Supreme Court28 Nov 1995Allowed
Gurmit Kaur Vs Surjit Singh alias Jeet Singh
Supreme Court Of India · (1996) 1 ALD(Cri) 70 : (1995) 4 Crimes 766 : (1996) 1 DMC 354 : (1995) 9 JT 138 : (1996) 1 KLJ 192 : (1996) 2 LW(Cri) 510 : (1995) 6 SCALE 739 : (1996) 1 SCC 39 : (1995) 5 SCR 739 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 125(4)
Supreme Court28 Nov 1995Dismissed
State of Punjab Vs Jasbir Singh and Others
Supreme Court Of India · (1996) 1 ALD(Cri) 126 : (1995) 4 Crimes 765 : (1996) 54 ECC 79 : (1995) 9 JT 308 : (1996) 1 OLR 469 : (1995) 6 SCALE 740 : (1996) 1 SCC 288 : (1995) 5 SCR 742 Supp
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 50
Supreme Court28 Nov 1995
Ranjit Kumar Majumdar Vs Union of India (UOI) and Others
Supreme Court Of India · (1995) 8 JT 350 : (1995) 6 SCALE 646 : (1996) 1 SCC 51 : (1995) 5 SCR 717 Supp : (1996) 2 UPLBEC 748
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 10(1), 10(3)Constitution of India, 1950 — Article 311(2)
Supreme Court28 Nov 1995Dismissed
Collector Ongole and Another Vs Narra Venkateswarlu and Others
Supreme Court Of India · (1995) 9 JT 63 : (1995) 7 SCALE 246 : (1996) 7 SCC 150 : (1995) 5 SCR 764 Supp
Land Acquisition Act, 1894 — Section 17(1), 4, 4(1), 6
Supreme Court28 Nov 1995Dismissed
Bihar State Food and Civil Supplies Corpn. Vs Narendra Kumar Mishra and Another
Supreme Court Of India · (1996) 1 ALD(Cri) 136 : (1995) 9 JT 293 : (1995) 6 SCALE 733 : (1996) 7 SCC 183 : (1995) 5 SCR 745 Supp
Constitution of India, 1950 — Article 136, 226Penal Code, 1860 (IPC) — Section 197
Supreme Court28 Nov 1995Dismissed
Sisir Kumar Mohanty Vs State of Orissa and Another Bhikari Charan Parida and Others Vs State of Orissa and Another
Supreme Court Of India · (1996) 1 AD 82 : (1995) 9 JT 121 : (1995) 6 SCALE 771 : (1996) 7 SCC 120 : (1995) 5 SCR 756 Supp
Constitution of India, 1950 — Article 309, 311
Supreme Court27 Nov 1995Disposed Of
State of Gujarat through Chief Secretary and Others Vs Sarti Devi
Supreme Court Of India · (1996) 1 AD 214 : AIR 1996 SC 937 : AIR 1995 SC 937 : (1996) 2 GLR 140 : (1995) 9 JT 224 : (1995) 7 SCALE 260 : (1996) 1 SCC 558 : (1995) 5 SCR 691 Supp
Civil Procedure Code, 1908 (CPC) — Section 20Pension Rules, 1950 — Rule 3
Supreme Court27 Nov 1995allowed
G. Nagamma and Another Vs Siromenamma and Another
Supreme Court Of India · (1998) 4 JT 484 : (1999) 1 RLW 26 : (1995) 7 SCALE 353 : (1996) 2 SCC 25 : (1995) 5 SCR 701 Supp
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
Supreme Court27 Nov 1995allowed
Union of India (UOI) and Others Vs Jayakumar Parida
Supreme Court Of India · (1995) 9 JT 615 : (1996) 2 LLJ 710 : (1995) 7 SCALE 366 : (1996) 1 SCC 441 : (1995) 5 SCR 695 Supp
Posts and Telegraphs Extra Departmental Agents (Conduct and Service) Rules, 1964 — Rule 6
Supreme Court27 Nov 1995Allowed
Hotel Darpan, Mussorie Vs Sub-Divisional Magistrate, Mussorie and Another
Supreme Court Of India · (1995) 8 JT 414 : (1995) 6 SCALE 637 : (1996) 1 SCC 323 : (1995) 5 SCR 685 Supp : (1996) 100 STC 517
Uttar Pradesh Luxuries (in Hotels) Tax Rules, 1975 — Rule 3, 4, 6(3), 6(4), 6(5)Uttar Pradesh Taxation and Land Revenue Laws Act, 1975 — Section 10, 13, 4, 5, 6