Supreme Court22 Nov 1995Allowed
Union of India (UOI) and Others Vs Jayakumar Parida
Supreme Court Of India · (1995) 11 SC CK 0014
Posts and Telegraphs Extra Departmental Agents (Conduct and Service) Rules, 1964 — Rule 6
COURT ARCHIVE
Supreme Court Of India judgments
59,837 judgments · page 1,995 of 2,992
Supreme Court22 Nov 1995Allowed
Nutan J. Patel (Ms) Vs S.V. Prasad and Another
Supreme Court Of India · (1996) 1 ALD(Cri) 137 : (1995) 8 JT 496 : (1996) 2 LW(Cri) 566 : (1995) 6 SCALE 700 : (1996) 2 SCC 315 : (1995) 5 SCR 572 Supp
Constitution of India, 1950 — Article 22(5)
Supreme Court21 Nov 1995allowed
Ratan Lal Gupta and Others Vs Union of India (UOI)
Supreme Court Of India · (1996) 1 AD 203 : (1995) 9 JT 106 : (1995) 6 SCALE 698 : (1996) 7 SCC 3 : (1995) 5 SCR 534 Supp
Land Acquisition Act, 1894 — Section 4(1)
Supreme Court21 Nov 1995Disposed Of
State of Punjab and Others Vs Mohabir Singh etc. etc.
Supreme Court Of India · AIR 1996 SC 2994 : (1995) 9 JT 301 : (1995) 7 SCALE 278 : (1996) 1 SCC 609 : (1995) 5 SCR 520 Supp
Stamp Act, 1899 — Section 47A(1)
Supreme Court21 Nov 1995Allowed
Sardarkhan Rajadarkhan Vs Charity Commissioner and others
Supreme Court Of India · AIR 1996 SC 575 : AIR 1995 SC 575 : (1995) 9 JT 201 : (1995) 6 SCALE 551 : (1996) 7 SCC 5
Bombay Public Trusts Act, 1950 — Section 50A
Supreme Court21 Nov 1995Allowed
Bhupendra Singh Vs State of Maharashtra and others
Supreme Court Of India · AIR 1996 SC 583 : AIR 1995 SC 583 : (1996) 98 BOMLR 766 : (1995) 8 JT 510 : (1996) 1 MhLj 228 : (1995) 6 SCALE 555 : (1996) 1 SCC 277 : (1995) 5 SCR 491 Supp
Maharashtra Agricultural Lands (Ceiling on Holdings) Act, 1961 — Section 10, 16, 18, 21, 3Maharashtra Restoration of Lands to Scheduled Tribes Act, 1974 — Section 3
Supreme Court21 Nov 1995dismissed
Pehlad Singh and Another Vs Union of India (UOI)
Supreme Court Of India · (1995) 8 JT 498 : (1995) 6 SCALE 697(1) : (1995) 6 SCALE 697 : (1996) 1 SCC 310 : (1995) 5 SCR 532 Supp
Land Acquisition Act, 1894 — Section 4
Supreme Court21 Nov 1995Allowed
State of Punjab and others Vs M/s. Mahajan Sabha, Gurdaspur and others
Supreme Court Of India · AIR 1996 SC 2153 : (1995) 9 JT 103 : (1995) 6 SCALE 755 : (1996) 1 SCC 538 : (1995) 5 SCR 526 Supp
Stamp Act, 1899 — Section 47A(3)
Supreme Court21 Nov 1995dismissed
M/s. Complete Insulations (P) Ltd. Vs New India Assurance Company Ltd.
Supreme Court Of India · (1996) 2 ACC 536 : (1996) ACJ 65 : AIR 1996 SC 586 : AIR 1995 SC 586 : (1996) 1 ALT 18 : (1997) 88 CompCas 366 : (1996) 1 LW 539 : (1996) 112 PLR 202 : (1995) 6 SCALE 629 : (1996) 1 SCC 221 : (1995) 5 SCR 500 Supp
Central Motor Vehicles Rules, 1989 — Rule 141Motor Vehicles Act, 1939 — Section 103, 94, 95Motor Vehicles Act, 1988 — Section 145, 146, 147, 148, 149
Supreme Court21 Nov 1995Dismissed
Sant Ram and Others Vs Union of India (UOI)
Supreme Court Of India · (1995) 7 SCALE 137 : (1996) 7 SCC 210 : (1995) 5 SCR 540 Supp
Supreme Court21 Nov 1995Dismissed
Union of India and others Vs Pratibha Bonnerjea and another
Supreme Court Of India · AIR 1996 SC 693 : AIR 1995 SC 693 : (1996) 1 BLJR 401 : (1995) 8 JT 357 : (1995) 6 SCALE 573 : (1995) 6 SCC 765 : (1995) 5 SCR 511 Supp : (1996) 1 UJ 66 : (1996) 1 UPLBEC 122
Central Administrative Tribunal (Salaries and Allowances and Conditions of Service of Chairman, Vice-Chairmen and Members) Rules, 1985 — Rule 15AConstitution of India, 1950 — Article 124(4), 214, 217, 219, 221High Court J
Supreme Court21 Nov 1995Dismissed
Gurmukh Singh and Others Vs The State of Haryana
Supreme Court Of India · (1995) 8 JT 208 : (1995) 6 SCALE 496
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313, 392East Punjab Land Utilisation Act, 1949 — Section 7
Supreme Court20 Nov 1995Dismissed
Resham Singh Pyara Singh Vs Abdul Sattar
Supreme Court Of India · (1996) 1 CTC 185 : (1995) 8 JT 559 : (1996) 1 LW 357 : (1995) 6 SCALE 672 : (1996) 1 SCC 49 : (1995) 5 SCR 483 Supp
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104, 104(2)
Supreme Court20 Nov 1995allowed
Government of A.P. and Another Vs M. Pandurang and Others
Supreme Court Of India · (1995) 9 JT 140 : (1995) 6 SCALE 714 : (1996) 7 SCC 11 : (1995) 5 SCR 487 Supp
Constitution of India, 1950 — Article 39
Supreme Court20 Nov 1995
Secretary, Hailakandi Bar Association, Hailakandi Vs State of Assam and Another
Supreme Court Of India · (1995) 6 SCALE 618
Supreme Court20 Nov 1995Dismissed
State of M.P. and Others Vs Joginder Nath Monga
Supreme Court Of India · (1996) LabIC 616 : (1995) 6 SCALE 481 : (1996) 7 SCC 8 : (1996) 1 UJ 89
Administrative Tribunals Act, 1985 — Section 19
Supreme Court17 Nov 1995Disposed Of
Union of India and others Vs Special Tehsildar (ZA) and others
Supreme Court Of India · AIR 1996 SC 853 : AIR 1995 SC 853 : (1996) 1 CTC 25 : (1995) 6 SCALE 606 : (1996) 2 SCC 332
Constitution of India, 1950 — Article 226, 258(1)Land Acquisition Act, 1894 — Section 4, 50(2), 54
Supreme Court17 Nov 1995Allowed
State of W.B. Vs Subal Chandra Das and Others
Supreme Court Of India · (1996) 1 AD 255 : (1995) 9 JT 282 : (1995) 7 SCALE 237 : (1996) 7 SCC 191 : (1995) 5 SCR 473 Supp
Supreme Court17 Nov 1995allowed
Management of Nilpur Tea Estate Vs State of Assam and others
Supreme Court Of India · AIR 1996 SC 737 : AIR 1995 SC 737 : (1995) 8 JT 272 : (1996) 1 LLJ 892 : (1995) 6 SCALE 504 : (1995) 5 SCR 466 Supp : (1996) 1 UPLBEC 573 : (1996) 1 UPLBEC 41
Industrial Disputes Act, 1947 — Section 33C(2)
Supreme Court17 Nov 1995Allowed
Shantistar Builders Vs Narayan Khimalal Gotame and Others etc.
Supreme Court Of India · AIR 1996 SC 786 : AIR 1995 SC 786 : (1996) 1 CLT 160 : (1995) 6 SCALE 777 : (1996) 1 SCC 233 : (1995) 5 SCR 478 Supp
Urban Land (Ceiling and Regulation) Act, 1976 — Section 21