COURT ARCHIVE

Supreme Court Of India judgments

59,837 judgments · page 1,945 of 2,992

Supreme Court02 May 1996Allowed

M/s. Elpro International Ltd. Vs Collector of Central Excise, Pune

Supreme Court Of India · (1996) 5 AD 141 : AIR 1996 SC 3329 : (1996) 56 ECC 66 : (1996) 65 ECR 1 : (1996) 84 ELT 406 : (1996) 5 JT 313 : (1996) 4 SCALE 646 : (1996) 4 SCC 199 : (1996) 2 SCR 246 Supp

Central Excises and Salt Act, 1944 — Section 35DCustoms Act, 1962 — Section 129CCustoms, Excise and Gold (Control) Appellate Tribunal (Procedure) Rules, 1982 — Rule 31A, 31A

Supreme Court02 May 1996Allowed

Smt. Santosh Yadav Vs State of Haryana and others

Supreme Court Of India · (1996) 5 AD 191 : AIR 1996 SC 3328 : (1996) 74 FLR 1931 : (1996) 5 JT 641 : (1996) 4 SCALE 442 : (1996) 9 SCC 320 : (1996) 2 SCR 280 Supp : (1997) 1 UPLBEC 259

Constitution of India, 1950 — Article 14

Supreme Court02 May 1996Allowed

Kiran Bala Vs Surinder Kumar

Supreme Court Of India · (1996) 5 AD 90 : AIR 1996 SC 2094 : (1996) 5 JT 610 : (1997) 116 PLR 542 : (1996) 4 SCALE 440 : (1996) 4 SCC 372 : (1996) 2 SCR 277 Supp

Civil Procedure Code, 1908 (CPC) — Section 60(1)Transfer of Property Act, 1882 — Section 53

Supreme Court02 May 1996Allowed

Ramesh Babulal Doshi Vs State of Gujarat

Supreme Court Of India · (1996) 20 ACR 643 : (1996) 4 AD 205 : AIR 1996 SC 2035 : (1996) 2 ALD(Cri) 131 : (1996) CriLJ 2867 : (1996) 2 Crimes 194 : (1997) 1 GLR 307 : (1996) 6 JT 79 : (1996) 4 SCALE 185 : (1996) 9 SCC 225 : (1996) 2 SCR 265 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 161, 379Penal Code, 1860 (IPC) — Section 201, 212, 302, 364, 365

Supreme Court02 May 1996Dismissed

Sundaram Clayton Ltd. Vs Commissioner of Income Tax

Supreme Court Of India · (1996) 133 CTR 151 : (1996) 220 ITR 281 : (1996) 5 JT 348 : (1996) 4 SCALE 246 : (1996) 9 SCC 10 : (1996) 2 SCR 253 Supp

Companies (Profits) Surtax Rules, 1964 — Rule 1, 3

Supreme Court02 May 1996Allowed

Sukhdeo Vs Commissioner Amravati Division, Amravati and Another

Supreme Court Of India · (1996) 5 AD 198 : (1996) 73 FLR 1644 : (1996) 5 JT 477 : (1996) 2 OLR 69 : (1996) 4 SCALE 605 : (1996) 5 SCC 103 : (1996) 2 SCR 287 Supp : (1996) 2 SLJ 3 : (1996) 2 UJ 153

Maharashtra Civil Services (Pension) Rules, 1982 — Rule 10(4), 65(1)

Supreme Court01 May 1996Allowed

Andhra Bank Ltd. Vs Commissioner of Income Tax

Supreme Court Of India · (1997) 140 CTR 334 : (1997) 225 ITR 447 : (1997) 92 TAXMAN 534

Income Tax Act, 1961 — Section 147

Supreme Court01 May 1996Disposed Of

"Common Cause" A Registered Society through Its Director Vs Union of India (UOI) and Others

Supreme Court Of India · (1996) 2 KLJ 110 : (1996) MPLJ 636

Constitution of India, 1950 — Article 21, 32Criminal Procedure Code, 1973 (CrPC) — Section 437Penal Code, 1860 (IPC) — Section 309, 499

Supreme Court01 May 1996Allowed

Hal Employees'' Union Vs Presiding Officer and Another

Supreme Court Of India · (1996) 5 AD 12 : (1996) 3 ALT 43 : (1996) 73 FLR 1722 : (1998) 4 JT 488 : (1996) 2 LLJ 930 : (1996) 4 SCALE 475 : (1996) 4 SCC 223 : (1996) 2 SCR 238 Supp : (1996) 2 SLJ 47

Industrial Disputes Act, 1947 — Section 22, 22(3), 24(3)Uttar Pradesh Industrial Disputes Act, 1947 — Section 4

Supreme Court01 May 1996Allowed

Radhey Shyam Jaiswal (Dead) and Others Vs Ram Dulari Devi (Smt) and Others

Supreme Court Of India · (1996) 4 AD 390 : (1996) 5 JT 620 : (1997) 1 MLJ 22 : (1996) 4 SCALE 197 : (1996) 8 SCC 657 : (1996) 2 SCR 189 Supp

Civil Procedure Code, 1908 (CPC) — Section 47, 48, 48(1)

Supreme Court01 May 1996Dismissed

Wipro Limited Vs Union of India (UOI) and Another

Supreme Court Of India · (1998) 79 ECR 518 : (1997) 94 ELT 470 : (1998) 7 JT 475 : (1998) 9 SCC 137

Supreme Court01 May 1996Dismissed

Allahabad Bank Officers Association and another Vs Allahabad Bank and others

Supreme Court Of India · (1996) 4 AD 455 : AIR 1996 SC 2030 : (1996) 73 FLR 1636 : (1996) JLJ 786 : (1996) 5 JT 275 : (1996) LabIC 1730 : (1996) 2 LLJ 519 : (1997) MPLJ 473 : (1997) 1 MPLJ 473 : (1996) 4 SCALE 150 : (1996) 4 SCC 504 : (1996) 2 SCR 172 Supp : (1996) 2 UJ 328 : (19

Allahabad Bank (Officers) Service Regulations, 1979 — Regulation 19Civil Services (Classification, Control and Appeal) Rules — Rule 55BConstitution of India, 1950 — Article 311(2)

Supreme Court01 May 1996Allowed

Mahabir Choudhary Vs State of Bihar

Supreme Court Of India · (1996) 20 ACR 657 : (1996) 4 AD 93 : AIR 1996 SC 1998 : (1996) 2 ALD(Cri) 10 : (1996) 2 ALT(Cri) 444 : (1996) 44 BLJR 934 : (1996) CriLJ 2860 : (1996) 2 Crimes 136 : (1996) 6 JT 120 : (1996) 2 OLR 165 : (1996) 4 SCALE 102 : (1996) 5 SCC 107 : (1996) 2 SCR

Arms Act, 1959 — Section 25(1)Penal Code, 1860 (IPC) — Section 103, 104, 149, 302, 304

Supreme Court01 May 1996Allowed

Gujarat University Vs Rajiv Gopinath Bhatt and Others

Supreme Court Of India · (1996) 4 AD 541 : AIR 1996 SC 2066 : (1996) 5 JT 333 : (1996) 4 SCALE 305 : (1996) 4 SCC 60 : (1996) 2 SCR 184 Supp : (1996) 3 UPLBEC 2119 : (1996) 3 UPLBEC 1551

Constitution of India, 1950 — Article 14

Supreme Court01 May 1996Dismissed

K. Moosa Haji''s widow Smt. Kannadiyil Ayissu and others Vs Executive Officer, Sree Lakshmi Narasimha Temple

Supreme Court Of India · (1996) 4 AD 673 : AIR 1996 SC 2224 : (1996) 5 JT 644 : (1996) 4 SCALE 598 : (1996) 9 SCC 49 : (1996) 2 SCR 243 Supp

Supreme Court01 May 1996Dismissed

Purna Chandra Nanda Vs State of Orissa and another

Supreme Court Of India · (1996) 5 AD 13 : AIR 1997 SC 7 : (1996) AIRSCW 4153 : (1996) 5 JT 459 : (1996) LabIC 2747 : (1996) 2 LLJ 638 : (1996) 4 SCALE 478 : (1996) 9 SCC 221 : (1996) 2 SCR 235 Supp : (1996) 2 SLJ 55 : (1996) 4 Supreme 601 : (1996) 3 UPLBEC 1943

Supreme Court01 May 1996Allowed

Bobby Art International, etc. Vs Om Pal Singh Hoon and others

Supreme Court Of India · (1996) 4 AD 281 : AIR 1996 SC 1846 : AIR 1996 SC 1346 : (1996) 2 BLJR 1436 : (1996) 4 JT 533 : (1996) 4 SCALE 75 : (1996) 4 SCC 1 : (1996) 2 SCR 136 Supp

Cinematograph Act, 1952 — Section 5BCinematograph Certification Rules, 1983 — Rule 24(1)Constitution of India, 1950 — Article 226, 32

Supreme Court01 May 1996Disposed Of

Gurdev Singh Vs Surjit Kumar alias Jit and another

Supreme Court Of India · (1996) 4 AD 81 : AIR 1996 SC 3322 : (1996) 6 JT 500 : (1996) 114 PLR 326 : (1996) 4 SCALE 455 : (1996) 9 SCC 219 : (1996) 2 UJ 283

East Punjab Urban Rent Restriction Act, 1949 — Section 13(3)

Supreme Court01 May 1996Allowed

Raj Kishore Prasad Vs State of Bihar and another

Supreme Court Of India · (1996) 20 ACR 703 : (1996) 4 AD 184 : AIR 1996 SC 1931 : (1996) 2 ALD(Cri) 20 : (1996) 2 ALT(Cri) 92 : (1996) 2 BLJR 793 : (1996) CriLJ 2523 : (1996) 2 Crimes 142 : (1996) 5 JT 437 : (1996) 2 OLR 37 : (1996) 2 PLJR 201 : (1996) 1 PLJR 123 : (1996) 4 SCALE

Criminal Procedure Code, 1973 (CrPC) — Section 170, 173, 2, 207, 208

Supreme Court01 May 1996Dismissed

N.K. Sharma Vs Presiding Officer, Labour Court, Shimla and Others

Supreme Court Of India · (1996) 4 AD 614 : (1996) 5 JT 458 : (1996) 4 SCALE 590 : (1996) 9 SCC 215 : (1996) 2 SCR 241 Supp : (1996) 2 SLJ 60 : (1996) 3 UPLBEC 2114