Major R.S. Budhwar Vs Union of India and others
Supreme Court Of India · (1996) 4 AD 213 : AIR 1996 SC 2000 : (1996) 2 ALD(Cri) 226 : (1996) CriLJ 2862 : (1996) 2 Crimes 154 : (1996) 5 JT 39 : (1996) 4 SCALE 269 : (1996) 9 SCC 502 : (1996) 2 SCR 528 Supp
