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Supreme Court Of India judgments

59,837 judgments · page 1,944 of 2,992

Supreme Court07 May 1996Allowed

State of M.P. Vs Mohanlal and Others

Supreme Court Of India · (1996) 2 ALT(Cri) 605 : (1996) 4 SCALE 385 : (1996) 9 SCC 18

Criminal Procedure Code, 1973 (CrPC) — Section 107, 116(3)Evidence Act, 1872 — Section 32, 32(1)Penal Code, 1860 (IPC) — Section 148, 149, 302, 449
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Supreme Court07 May 1996Dismissed

Modi Rubber Ltd. and Another Vs Union of India (UOI) and Others

Supreme Court Of India · (1996) 5 AD 153 : (1996) 56 ECC 138 : (1996) 64 ECR 513 : (1996) 84 ELT 173 : (1996) 5 JT 307 : (1996) 4 SCALE 516 : (1996) 4 SCC 573

Central Excise Rules, 1944 — Rule 8(1)Central Excises and Salt Act, 1944 — Section 4, 4(4)Finance Act, 1982 — Section 47(2)
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Supreme Court07 May 1996Dismissed

Krishan Gopal Sharma and Another Vs Govt. of N.C.T. of Delhi

Supreme Court Of India · (1996) 20 ACR 717 : (1996) 4 AD 316 : (1996) 1 ALD(Cri) 956 : (1996) 2 ALT(Cri) 307 : (1996) 2 Crimes 218 : (1996) 5 JT 102 : (1996) 4 SCALE 378 : (1996) 4 SCC 513 : (1996) 2 SCR 472 Supp

Constitution of India, 1950 — Article 14, 142Criminal Procedure Code, 1973 (CrPC) — Section 482Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7
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Supreme Court06 May 1996Allowed

State of West Bengal and others Vs Kartick Chandra Das and others

Supreme Court Of India · (1996) 5 AD 395 : AIR 1996 SC 2437 : (1996) 2 ALD(Cri) 349 : (1996) 6 JT 626 : (1996) 114 PLR 763 : (1996) 5 SCALE 140 : (1996) 5 SCC 342 : (1996) 2 SCR 373 Supp

Constitution of India, 1950 — Article 226Contempt of Courts Act, 1971 — Section 19Limitation Act, 1963 — Section 10, 11, 12, 13, 14
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Supreme Court06 May 1996Dismissed

Union of India (UOI) and Another Vs M. Bhaskar and Others

Supreme Court Of India · (1996) 73 FLR 1676 : (1996) 5 JT 500 : (1996) 4 SCALE 670 : (1996) 4 SCC 416 : (1996) 2 SCR 358 Supp : (1996) 2 SLJ 25 : (1996) 3 UPLBEC 2071

Constitution of India, 1950 — Article 14, 309Railway Establishment Code — Rule 1A
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Supreme Court02 May 1996Dismissed

State of Karnataka and Others Vs N. Madappa and Others

Supreme Court Of India · (1996) 5 AD 172 : (1996) 5 JT 453 : (1996) 4 SCALE 644 : (1996) 9 SCC 284 : (1996) 2 SCR 291 Supp

Karnataka Motor Vehicles Taxation Act, 1957 — Section 3(4), 8Motor Vehicles Act, 1939 — Section 60Motor Vehicles Act, 1988 — Section 86
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