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Supreme Court Of India judgments

59,837 judgments · page 1,925 of 2,992

Supreme Court23 Aug 1996Dismissed

Rai Singh Vs State of Haryana

Supreme Court Of India · (1996) 6 AD 279 : AIR 1997 SC 450 : (1996) AIRSCW 3835 : (1996) 2 ALD(Cri) 658 : (1996) CriLJ 4459 : (1996) 3 Crimes 152 : (1996) 10 JT 663 : (1996) 6 SCALE 119 : (1996) 10 SCC 349 : (1996) 5 SCR 125 Supp : (1996) 6 Supreme 276

Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 302
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Supreme Court23 Aug 1996Dismissed

R.C. Jain Vs High Court of Patna and Others

Supreme Court Of India · (1996) 6 AD 744 : (1991) 2 CompLJ 43 : (1991) CriLJ 1347 : (1996) 7 JT 442 : (1991) LabIC 1013 : (1995) 3 LLJ 300 : (1996) 6 SCALE 144 : (1996) 10 SCC 5 : (1996) 5 SCR 179 Supp : (1991) 1 SCR 938

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Supreme Court23 Aug 1996Dismissed

Balram Vs Ilam Singh and others

Supreme Court Of India · (1996) 6 AD 540 : AIR 1996 SC 2781 : (1996) 7 JT 423 : (1997) MPLJ 314 : (1997) 1 MPLJ 314 : (1996) 6 SCALE 133 : (1996) 5 SCC 705 : (1996) 5 SCR 104 Supp : (1996) 2 UJ 591

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 19, Order 21 Rule 54, Order 21 Rule 64, Order 21 Rule 66, Order 21 Rule 72, Order 21 Rule 84, Order 21 Rule 85, Order 21 Rule 86, Order 21 Rule 90Constitution of India, 1950 — Article 227
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Supreme Court23 Aug 1996Allowed

State of Kerala and Another Vs Radhamany

Supreme Court Of India · (1996) 7 AD 474 : (1996) 2 BC 399 : (1996) 11 JT 15 : (1996) 7 SCALE 132 : (1996) 6 SCC 287 : (1996) 5 SCR 202 Supp

Kerala Revenue Recovery Act, 1968 — Section 44(2), 44(3)
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Supreme Court23 Aug 1996Dismissed

Mehbub Samsuddin Malek and Others Vs State of Gujarat

Supreme Court Of India · (1996) 6 AD 359 : (1996) 2 ALD(Cri) 532 : (1996) CriLJ 4129 : (1996) 3 Crimes 161 : (1996) 7 JT 404 : (1996) 6 SCALE 102 : (1996) 10 SCC 480 : (1996) 5 SCR 136 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 120A, 120B
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Supreme Court22 Aug 1996dismissed

Smt. Shanti Devi and Another Vs Hukum Chand

Supreme Court Of India · AIR 1996 SC 3525 : (1996) 12 JT 527 : (1996) 6 SCALE 267 : (1996) 5 SCC 768 : (1996) 5 SCR 69 Supp : (1997) 1 UJ 100

Constitution of India, 1950 — Article 139Punjab Pre-emption Act, 1913 — Section 15
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Supreme Court22 Aug 1996Dismissed

Jote Singh (dead) by LRs. Vs Ram Das Mahto and Others

Supreme Court Of India · (1996) 6 AD 719 : AIR 1996 SC 2773 : (1997) 1 CTC 15 : (1996) 7 JT 471 : (1997) MPLJ 446 : (1997) 1 MPLJ 446 : (1996) 6 SCALE 175 : (1996) 5 SCC 524 : (1996) 5 SCR 62 Supp

Transfer of Property Act, 1882 — Section 41, 43
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