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Supreme Court Of India judgments

59,837 judgments · page 1,927 of 2,992

Supreme Court20 Aug 1996Dismissed

State of U.P. and others Vs Bridge and Roof Co. (India) Ltd.

Supreme Court Of India · (1996) 6 AD 621 : AIR 1996 SC 3515 : (1996) 7 JT 395 : (1996) 6 SCALE 168 : (1996) 6 SCC 22 : (1996) 4 SCR 762 Supp : (1997) 104 STC 78

Constitution of India, 1950 — Article 226Uttar Pradesh Sales Tax (Amendment) Act, 1985 — Section 3, 3D, 8D
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Supreme Court19 Aug 1996Dismissed

Hirabai Vs Hanumanth Krishnaji Bhide and Others

Supreme Court Of India · (1996) 6 AD 596 : (1996) 7 JT 511 : (1996) 6 SCALE 254 : (1996) 10 SCC 747 : (1996) 4 SCR 756 Supp : (1996) 2 UJ 554

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66(2), Order 21 Rule 90, Order 21 Rule 90(1), Order 21 Rule 90(2)
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Supreme Court19 Aug 1996dismissed

Sohan Singh Vs Sarwan Singh and Others

Supreme Court Of India · (1996) 6 AD 538 : (1997) 1 BC 43 : (1996) 7 JT 508 : (1996) 114 PLR 724 : (1996) 6 SCALE 253 : (1996) 5 SCC 759 : (1996) 4 SCR 754 Supp : (1996) 2 UJ 563

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Supreme Court19 Aug 1996Allowed

Nirmal Singh and Others Vs State of Haryana

Supreme Court Of India · AIR 1996 SC 2759 : (1997) 1 ALD(Cri) 49 : (1996) CriLJ 3998 : (1996) 6 SCALE 62 : (1996) 6 SCC 126 : (1996) 4 SCR 745 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 313, 407
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Supreme Court19 Aug 1996Dismissed

State of Punjab Vs Maninder Singh

Supreme Court Of India · (1996) 6 AD 395 : (1996) 2 ALD(Cri) 523 : (1996) 7 JT 502 : (1996) 6 SCALE 262 : (1996) 10 SCC 288 : (1996) 4 SCR 760 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 161
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Supreme Court16 Aug 1996Allowed

Secretary, Ministry of Works and Housing Govt. of India and Others Vs Mohinder Singh Jagdev and Others

Supreme Court Of India · (1996) 6 AD 738 : (1996) 2 CTC 715 : (1996) 74 FLR 2382 : (1996) 8 JT 46 : (1997) 1 LLJ 5 : (1997) 2 MLJ 59 : (1996) 6 SCALE 397 : (1996) 6 SCC 229 : (1996) 4 SCR 736 Supp

Central Government Services (Temporary Service) Rules, 1949 — Rule 5Civil Procedure Code, 1908 (CPC) — Order 27 Rule 1, 79Constitution of India, 1950 — Article 136, 300, 77
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Supreme Court16 Aug 1996Allowed

Pfizer Limited Vs Mazdoor Congress and others

Supreme Court Of India · (1996) 6 AD 346 : AIR 1996 SC 2618 : (1996) 74 FLR 2198 : (1996) 7 JT 239 : (1996) 2 LLJ 891 : (1996) 6 SCALE 6 : (1996) 5 SCC 609 : (1996) 4 SCR 716 Supp : (1997) 1 SLJ 39

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2, 28Penal Code, 1860 (IPC) — Section 34
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Supreme Court16 Aug 1996Dismissed

Sunny Kruiakore and Others Vs State of Kerala and Others

Supreme Court Of India · (1996) 6 AD 553 : (1996) 74 FLR 2245 : (1996) 7 JT 476 : (1996) 6 SCALE 3 : (1996) 10 SCC 145 : (1996) 4 SCR 709 Supp

Plantations Labour (Amendment) Act, 1960 — Section 2Plantations Labour Act, 1951 — Section 1(4), 1(5)
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Supreme Court16 Aug 1996Allowed

Commissioner of Income Tax, Bombay Vs T.P. Kumaran

Supreme Court Of India · (1996) 6 AD 620 : (1996) 2 CTC 699 : (1996) 74 FLR 2522 : (1996) 8 JT 98 : (1997) 1 LLJ 117 : (1996) 2 OLR 484 : (1996) 6 SCALE 403 : (1996) 10 SCC 561 : (1996) 4 SCR 732 Supp : (1996) 3 SLJ 101 : (1996) 88 TAXMAN 206

Civil Procedure Code, 1908 (CPC) — Section 11
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Supreme Court16 Aug 1996Dismissed

State of Karnataka Vs G.M. Hayath

Supreme Court Of India · (1996) 7 AD 302 : (1996) 8 JT 193 : (1997) 1 LLJ 234 : (1996) 6 SCALE 506 : (1996) 10 SCC 549 : (1997) SCC(L&S) 134 : (1996) 4 SCR 742 Supp

Karnataka Police Service (Disciplinary Proceedings) Rules, 1965 — Rule 6(1)
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Supreme Court16 Aug 1996Disposed Of

Ranjha and another Vs State of Punjab

Supreme Court Of India · (1996) 6 AD 147 : AIR 1996 SC 2741 : (1996) 2 ALD(Cri) 509 : (1996) CriLJ 3991 : (1996) 3 Crimes 205 : (1996) 7 JT 540 : (1996) 5 SCALE 864

East Punjab Children Act, 1949 — Section 27Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 324
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