Supreme Court28 Aug 1996Dismissed

Gentela Vijayavardhan Rao and another Vs State of Andhra Pradesh

Supreme Court Of India · (1996) 6 AD 352 : AIR 1996 SC 2791 : (1996) 2 ALD(Cri) 574 : (1997) 1 ALT(Cri) 31 : (1996) CriLJ 4151 : (1996) 7 JT 491 : (1996) 6 SCALE 231 : (1996) 6 SCC 241 : (1996) 5 SCR 273 Supp

Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 157, 32, 6Penal Code, 1860 (IPC) — Section 120B, 302, 307, 341, 392
Supreme Court28 Aug 1996Dismissed

Bakhtawar Singh another Vs Sada Kaur and another

Supreme Court Of India · (1996) 6 AD 700 : AIR 1996 SC 3488 : (1996) 8 JT 407 : (1997) 115 PLR 678 : (1996) 6 SCALE 222 : (1996) 11 SCC 167 : (1996) 5 SCR 235 Supp

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Limitation Act, 1963 — Section 14
Supreme Court28 Aug 1996Allowed

M/s. J.K. Synthetics Ltd. Vs Collector of Central Excise

Supreme Court Of India · (1996) 7 AD 152 : AIR 1996 SC 3527 : (1997) 57 ECC 49 : (1996) 86 ELT 472 : (1996) 7 JT 674 : (1996) 6 SCALE 299 : (1996) 6 SCC 92 : (1996) 5 SCR 295 Supp

Customs, Excise and Gold (Control) Appellate Tribunal (Procedure) Rules, 1982 — Rule 20, 21, 41Income Tax Act, 1961 — Section 254Industrial Disputes (Central) Rules, 1957 — Rule 22
Supreme Court28 Aug 1996Dismissed

Poshetty and Others Vs State of A.P.

Supreme Court Of India · (1996) 7 AD 536 : (1996) 8 JT 250 : (1996) 6 SCALE 502 : (1996) 11 SCC 213 : (1996) 5 SCR 327 Supp

Land Acquisition Act, 1894 — Section 12(2), 18(1), 18(2)
Supreme Court28 Aug 1996Disposed Of

Mahesh Vs State of M.P.

Supreme Court Of India · (1996) 6 AD 418 : AIR 1996 SC 3513 : (1996) 2 ALD(Cri) 691 : (1996) CriLJ 4142 : (1996) 3 Crimes 258 : (1996) 7 JT 644 : (1996) 6 SCALE 315 : (1996) 10 SCC 668 : (1996) 5 SCR 300 Supp

Penal Code, 1860 (IPC) — Section 300, 304A
Supreme Court27 Aug 1996Dismissed

Rameshwar Das Gupta Vs State of U.P. and Another

Supreme Court Of India · (1996) 6 AD 630 : AIR 1997 SC 410 : (1996) AIRSCW 3790 : (1996) 7 JT 657 : (1996) 6 SCALE 374 : (1996) 5 SCC 728 : (1996) 5 SCR 224 Supp : (1997) 1 SLJ 50 : (1996) 6 Supreme 640

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, 115
Supreme Court26 Aug 1996Allowed

Union of India (UOI) Vs Sube Ram and Others

Supreme Court Of India · (1996) 7 SCALE 119 : (1997) 9 SCC 69 : (1996) 5 SCR 219 Supp : (1997) 1 UJ 162

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 136Land Acquisition Act, 1894 — Section 23(2), 28
Supreme Court23 Aug 1996Dismissed

Suresh Lohiya Vs State of Maharashtra and Another

Supreme Court Of India · (1996) 6 AD 202 : (1996) 2 ALD(Cri) 656 : (1996) 2 ALT(Cri) 547 : (1996) 3 Crimes 149 : (1996) 8 JT 12 : (1996) 2 MhLj 672 : (1996) 2 OLR 491 : (1996) 6 SCALE 117 : (1996) 10 SCC 397 : (1996) 5 SCR 130 Supp

Forest Act, 1927 — Section 2(4)
Supreme Court23 Aug 1996Allowed

Nayudu Srihari Vs State of A.P.

Supreme Court Of India · (1996) 6 AD 205 : (1996) 2 ALD(Cri) 585 : (1996) CriLJ 4441 : (1996) 3 Crimes 154 : (1996) 10 JT 519 : (1996) 6 SCALE 86 : (1996) 10 SCC 393 : (1996) 5 SCR 117 Supp

Constitution of India, 1950 — Article 136Penal Code, 1860 (IPC) — Section 302
Supreme Court23 Aug 1996Allowed

Smt. Sawarni Vs Smt. Inder Kaur and Others

Supreme Court Of India · (1996) 6 AD 728 : AIR 1996 SC 2823 : (1996) 4 CALLT 21 : (1996) 7 JT 580 : (1996) 6 SCALE 333 : (1996) 6 SCC 223 : (1996) 5 SCR 165 Supp

Constitution of India, 1950 — Article 136
Supreme Court23 Aug 1996dismissed

Papaiah Vs State of Karnataka and others

Supreme Court Of India · (1996) 7 AD 590 : AIR 1997 SC 2676 : (1997) AIRSCW 2642 : (1996) 9 JT 292 : (1996) 7 KarLJ 853 : (1996) 7 SCALE 100 : (1996) 10 SCC 533 : (1996) 5 SCR 206 Supp : (1996) 7 Supreme 617

Mysore Land Revenue Code, 1888 — Rule 43(8)
Supreme Court23 Aug 1996dismissed

Sita Devi and others etc. etc. Vs State of Haryana and others

Supreme Court Of India · AIR 1996 SC 2764 : (1996) 74 FLR 2386 : (1996) 7 JT 438 : (1996) 2 LLJ 817 : (1996) 6 SCALE 151 : (1996) 10 SCC 1 : (1996) 5 SCR 173 Supp : (1996) 2 UJ 513 : (1997) 1 UPLBEC 567

Constitution of India, 1950 — Article 14, 32Equal Remuneration Act, 1976 — Section 2