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Supreme Court Of India judgments

59,846 judgments · page 1,868 of 2,993

Supreme Court21 Feb 1997dismissed

Ram Sakal Singh Vs Mosamat Monako Devi (Dead) and Others

Supreme Court Of India · (1998) 1 BLJR 354 : (1997) 3 JT 504 : (1997) 2 PLJR 63 : (1997) 2 SCALE 508 : (1997) 5 SCC 192 : (1997) 2 SCR 357

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 3(1), 4(1)Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 5, Order 22 Rule 6, 9
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Supreme Court21 Feb 1997Allowed

Lal Chand Vs VIIIth Addl. District Judge and others

Supreme Court Of India · AIR 1997 SC 2106 : (1997) AIRSCW 1955 : (1997) 2 CTC 349 : (1997) 3 JT 367 : (1997) 1 LW 765 : (1997) 2 MLJ 13 : (1997) 2 SCALE 475 : (1997) 4 SCC 356 : (1997) 2 SCR 346 : (1997) 3 Supreme 21 : (1997) 1 UJ 641

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17, Order 21 Rule 66(2), Order 21 Rule 67, Order 21 Rule 90, 47
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Supreme Court21 Feb 1997Allowed

State of U.P. Vs Yamuna Shanker Misra and another

Supreme Court Of India · AIR 1997 SC 3671 : (1997) AIRSCW 1951 : (1997) 4 JT 1 : (1997) 2 LLJ 1 : (1997) 3 SCALE 80 : (1997) 4 SCC 7 : (1997) SCC(L&S) 903 : (1997) 2 SCR 371 : (1997) 3 Supreme 187 : (1997) 2 UPLBEC 1054

Constitution of India, 1950 — Article 16, 311(2)
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Supreme Court20 Feb 1997Allowed

Satish Kumar Vs Zarif Ahmed and Others

Supreme Court Of India · (1997) 2 CTC 117 : (1997) 3 JT 457 : (1997) 1 LW 763 : (1997) 2 MLJ 125 : (1997) 117 PLR 401 : (1998) RD 373 : (1997) 2 SCALE 554 : (1997) 3 SCC 679 : (1997) 2 SCR 336 : (1997) 1 UJ 576

Stamp Act, 1899 — Section 2(14)Transfer of Property Act, 1882 — Section 107, 3, 53A
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Supreme Court20 Feb 1997dismissed

Ashok Leyland Limited Vs Union of India (UOI) and Others

Supreme Court Of India · (1997) 2 JT 666 : (1997) 2 SCALE 242 : (1997) 9 SCC 10 : (1997) 2 SCR 224 : (1997) 105 STC 152

Central Sales Tax Act, 1956 — Section 3, 4, 4(2), 5, 6Constitution of India, 1950 — Article 14Tamil Nadu General Sales Tax Act, 1959 — Section 16, 30, 32
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Supreme Court20 Feb 1997Allowed

State of Haryana and Others Vs Ram Kumar Mann

Supreme Court Of India · (1997) 3 JT 450 : (1997) 2 LLJ 1039 : (1997) 2 SCALE 541 : (1997) 3 SCC 321 : (1997) SCC(L&S) 801 : (1997) 2 SCR 329 : (1997) 1 UJ 776 : (1997) 2 UPLBEC 963

Constitution of India, 1950 — Article 14
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Supreme Court20 Feb 1997dismissed

Assistant Collector of Central Excise, Madras Vs V. Krishnamoorthy and Others

Supreme Court Of India · AIR 1997 SC 1904 : (1997) AIRSCW 1657 : (1997) 1 ALD(Cri) 694 : (1997) 1 ALT(Cri) 526 : (1997) CriLJ 1930 : (1997) 1 CTC 738 : (1997) 58 ECC 56 : (1997) 90 ELT 285 : (1997) 3 JT 88 : (1997) 1 LW(Cri) 277 : (1997) 2 SCALE 283 : (1997) 3 SCC 100 : (1997) 2

Criminal Procedure Code, 1973 (CrPC) — Section 377(2), 378(4)
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