Supreme Court20 Feb 1997dismissed

Shivji Vs Raghunath (dead) by L.Rs. and others

Supreme Court Of India · AIR 1997 SC 1917 : (1997) AIRSCW 1672 : (1997) 3 ALT 3 : (1997) 3 JT 203 : (1997) 1 LW 721 : (1997) 2 MLJ 50 : (1997) 2 SCALE 346 : (1997) 10 SCC 309 : (1997) 2 SCR 314 : (1997) 3 Supreme 358 : (1997) 2 UJ 4

Transfer of Property Act, 1882 — Section 14, 40, 54
Supreme Court20 Feb 1997Disposed Of

Sham Lal Vs State of Haryana

Supreme Court Of India · AIR 1997 SC 1873 : (1997) AIRSCW 1614 : (1997) 1 ALD(Cri) 728 : (1997) CriLJ 1927 : (1997) 1 Crimes 245 : (1997) 3 JT 91 : (1997) 1 LW(Cri) 224 : (1997) 2 SCALE 328 : (1997) 9 SCC 759 : (1997) 2 SCR 309 : (1997) 2 Supreme 614

Evidence Act, 1872 — Section 113B, 32Penal Code, 1860 (IPC) — Section 302, 304B, 498A
Supreme Court20 Feb 1997Disposed Of

Rana Pratap Singh Vs State of U.P. and others

Supreme Court Of India · AIR 1997 SC 1987 : (1997) AIRSCW 1762 : (1997) 75 FLR 942 : (1997) 3 JT 254 : (1997) 2 LLJ 769 : (1997) 2 SCALE 358 : (1998) SCC(L&S) 476 : (1997) 2 SCR 318 : (1997) 3 Supreme 106 : (1997) 2 UPLBEC 962

Supreme Court20 Feb 1997Allowed

State of Haryana Vs Dr. A.K. Sinha

Supreme Court Of India · AIR 1997 SC 2456 : (1997) AIRSCW 2375 : (1997) 3 JT 184 : (1997) 2 SCALE 428 : (1997) 9 SCC 525 : (1997) 2 SCR 323 : (1997) 2 Supreme 703 : (1997) 1 UJ 659

All India Services (Conditions of Service Residuary Matters) Rules, 1960 — Rule 2
Supreme Court20 Feb 1997Allowed

M/s. Progressive Financers Vs Commissioner of Income Tax, Madras

Supreme Court Of India · AIR 1997 SC 2160 : (1997) AIRSCW 2015 : (1997) 139 CTR 339 : (1997) 224 ITR 595 : (1997) 2 JT 729 : (1997) 2 SCALE 257 : (1997) 3 SCC 79 : (1997) 2 SCR 280 : (1997) 3 Supreme 489 : (1997) 91 TAXMAN 106

Income Tax Act, 1961 — Section 184, 185Partnership Act, 1932 — Section 13
Supreme Court20 Feb 1997Disposed Of

Pyare Lal Vs State of Haryana

Supreme Court Of India · AIR 1999 SC 1563 : (1998) AIRSCW 4050 : (1997) 11 SCC 552

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9Penal Code, 1860 (IPC) — Section 304B, 498A
Supreme Court19 Feb 1997dismissed

S.S. Dayananda Vs K.S. Nagesh Rao and Others

Supreme Court Of India · (1997) 3 JT 214 : (1997) 2 PLJR 89 : (1997) 2 SCALE 380 : (1997) 4 SCC 451 : (1997) 2 SCR 208 : (1997) 1 UJ 655

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 64, Order 21 Rule 90
Supreme Court19 Feb 1997Dismissed

Md. Alimuddin Vs Waizuddin and another

Supreme Court Of India · AIR 1997 SC 1995 : (1997) AIRSCW 1770 : (1999) 2 CALLT 2 : (1997) 3 JT 62 : (1997) 2 SCALE 277 : (1998) 9 SCC 108 : (1997) 2 SCR 199 : (1997) 3 Supreme 105 : (1997) 1 UJ 670

Specific Relief Act, 1963 — Section 28(1)