Supreme Court28 Feb 1997Allowed

Ram Kali (Smt) Vs Choudhri Ajit Shankar and Others

Supreme Court Of India · (1997) 3 JT 158 : (1997) 2 SCALE 417 : (1997) 9 SCC 613 : (1997) 1 UJ 605

Hindu Succession Act, 1956 — Section 14, 14(1)Succession Act, 1925 — Section 119Transfer of Property Act, 1882 — Section 19
Supreme Court28 Feb 1997dismissed

Pandappa Hanumappa Hanamar and another Vs State of Karnataka

Supreme Court Of India · (1997) 21 ACR 549 : AIR 1997 SC 3663 : (1997) AIRSCW 1942 : (1997) 1 ALD(Cri) 733 : (1997) CriLJ 2493 : (1997) 3 JT 226 : (1997) 1 LW(Cri) 342 : (1997) 2 SCALE 391 : (1997) 10 SCC 197 : (1997) 2 SCR 529 : (1997) 3 Supreme 63

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 34
Supreme Court28 Feb 1997dismissed

Krishnakant Raghunath Bibhavnekar Vs State of Maharashtra and others

Supreme Court Of India · AIR 1997 SC 1434 : (1997) AIRSCW 1563 : (1997) 3 JT 726 : (1997) 1 LLJ 1190 : (1997) 3 SCALE 180 : (1997) 3 SCC 636 : (1997) SCC(L&S) 847 : (1997) 2 SCR 591 : (1997) 3 Supreme 276

Maharashtra Civil Services (Joining Time, Foreign Service and Payment during Suspension, Dismissal and Removal) Rules, 1981 — Rule 72(3)Penal Code, 1860 (IPC) — Section 409
Supreme Court28 Feb 1997Allowed

Mohd. Nazir Vs Bechand Prasad and others

Supreme Court Of India · AIR 1997 SC 1287 : (1997) AIRSCW 1380 : (1997) 3 JT 373 : (1997) 2 SCALE 446 : (1997) 4 SCC 505 : (1997) 2 SCR 579 : (1997) 2 Supreme 727 : (1997) 1 UJ 602

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16(4)
Supreme Court28 Feb 1997Dismissed

State of Haryana Vs Ghaseeta Ram

Supreme Court Of India · AIR 1997 SC 1868 : (1997) 1 ALD(Cri) 687 : (1997) CriLJ 1922 : (1997) 1 Crimes 256 : (1997) 3 JT 122 : (1997) 2 SCALE 400 : (1997) 3 SCC 766 : (1997) 2 SCR 547

Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 482Good Conduct Prisoners Probational Release Act, 1926 — Section 6
Supreme Court27 Feb 1997Allowed

State of Goa and others Vs Leukoplast (India) Ltd. etc.

Supreme Court Of India · AIR 1997 SC 1875 : (1997) AIRSCW 1617 : (1997) 2 ELT 19 : (1997) 3 JT 322 : (1997) 2 SCALE 372 : (1997) 4 SCC 82 : (1997) 2 SCR 516 : (1997) 105 STC 318 : (1997) 2 Supreme 625

Central Sales Tax Act, 1956 — Section 8(2A)Constitution of India, 1950 — Article 226Purchase Tax Act, 1936 — Section 23, 24