Supreme Court04 Mar 1997Dismissed

Harbhajan Singh Vs State of Punjab

Supreme Court Of India · AIR 1997 SC 1183 : (1997) AIRSCW 1212 : (1997) 1 ALD(Cri) 742 : (1997) CriLJ 1638 : (1997) 1 Crimes 253 : (1997) 3 JT 278 : (1997) 2 SCALE 528 : (1997) 2 Supreme 719

Arms Act, 1959 — Section 25Penal Code, 1860 (IPC) — Section 300
Supreme Court04 Mar 1997Disposed Of

B.V. Radha Krishna Vs Sponge Iron India Ltd.

Supreme Court Of India · AIR 1997 SC 1324 : (1997) AIRSCW 1422 : (1997) 3 AWC 1750 Supp : (1997) 3 JT 327 : (1997) 2 SCALE 469 : (1997) 4 SCC 693 : (1997) 2 SCR 707 : (1997) 3 Supreme 1 : (1997) 1 UJ 661

Arbitration Act, 1940 — Section 20, 30Interest Act, 1978 — Section 3(1)
Supreme Court04 Mar 1997Dismissed

Commissioner of Income Tax, Kerala-II, Ernakulam Vs M/s. Kandath Motors

Supreme Court Of India · AIR 1997 SC 1111 : (1997) AIRSCW 1137 : (1997) 139 CTR 346 : (1997) 224 ITR 663 : (1997) 3 JT 239 : (1997) 2 KLT 63 : (1997) 2 SCALE 450 : (1997) 4 SCC 54 : (1997) 2 SCR 675 : (1997) 3 Supreme 88 : (1997) 91 TAXMAN 29

Constitution of India, 1950 — Article 204Income Tax Act, 1961 — Section 184, 186(1)
Supreme Court04 Mar 1997

United Breweries Ltd. Vs State of A.P.

Supreme Court Of India · (1997) 3 AWC 1742

Contract Act, 1872 — Section 74Restrictive Trade Practices Act, 1956 — Section 25(1)Sales of Goods Act, 1930 — Section 11, 19, 20, 21, 22
Supreme Court04 Mar 1997Allowed

United Breweries Ltd. Vs State of Andhra Pradesh

Supreme Court Of India · AIR 1997 SC 1316 : (1997) AIRSCW 1414 : (1997) 3 AWC 1742 Supp : (1997) 3 JT 265 : (1997) 2 SCALE 456 : (1997) 3 SCC 530 : (1997) 2 SCR 690 : (1997) 105 STC 177 : (1997) 3 Supreme 454

Sales of Goods Act, 1930 — Section 11, 19, 20, 24
Supreme Court03 Mar 1997Dismissed

Swatantar Singh Vs State of Haryana and others

Supreme Court Of India · AIR 1997 SC 2105 : (1997) AIRSCW 1941 : (1997) 4 JT 156 : (1997) 2 LLJ 8 : (1997) 3 SCALE 201 : (1997) 4 SCC 14 : (1997) SCC(L&S) 909 : (1997) 2 SCR 639 : (1997) 3 Supreme 361

Constitution of India, 1950 — Article 226
Supreme Court03 Mar 1997Dismissed

Katta Ramudu Vs State of Andhra Pradesh

Supreme Court Of India · (1997) 21 ACR 565 : AIR 1997 SC 2428 : (1997) AIRSCW 2342 : (1997) 1 ALD(Cri) 832 : (1997) CriLJ 2979 : (1997) 1 Crimes 302 : (1997) 3 JT 498 : (1997) 2 SCALE 726 : (1997) 2 SCR 632 : (1997) 3 Supreme 209

Penal Code, 1860 (IPC) — Section 300, 302
Supreme Court03 Mar 1997Dismissed

R.S. Ajara and Others Vs State of Gujarat and Others

Supreme Court Of India · (1998) 1 GLR 135 : (1997) 3 JT 573 : (1997) 2 LLJ 120 : (1997) 2 SCALE 516 : (1997) 3 SCC 641 : (1997) SCC(L&S) 851 : (1997) 2 SCR 597

Assistant Conservator of Forests (Gujarat Forest Service Class II) Recruitment Rules, 1981 — Rule 6, 7, 8Constitution of India, 1950 — Article 309